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National Consumer Disputes Redressal Commission judgments, 1996

816 judgments · page 22 of 41

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Tribunals and Commissions21 Jun 1996

CALCUTTA TELEPHONES Vs Bharat Biscuit Co Pvt Ltd

National Consumer Disputes Redressal Commission · 1996 2 CPC 478 : 1996 3 CPR 37 : 1997 1 CLT 561 : 1998 1 CPJ 81

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Tribunals and Commissions21 Jun 1996

REGIONAL DIRECTOR EMPLOYEES STATE INSURANCE CORPORATION Vs T I Ulahannan

National Consumer Disputes Redressal Commission · 1996 2 CPC 576 : 1996 3 CPR 104 : 1997 1 CLT 284 : 1998 1 CPJ 75

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Tribunals and Commissions21 Jun 1996

Murli Cold Storage Pvt Ltd Vs New India Assu Co Ltd

National Consumer Disputes Redressal Commission · 1996 2 CPC 544 : 1996 3 CPR 74 : 1997 1 CLT 242 : 1998 1 CPJ 84

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Tribunals and Commissions21 Jun 1996

N T Subrahmanyam Vs B Krishna Rao

National Consumer Disputes Redressal Commission · 1996 2 CPJ 233 : 1996 2 CPR 247 : 1997 1 CLT 47

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Tribunals and Commissions21 Jun 1996

Starline Motors Vs Naval Kishore Chiman Lal Bhartia

National Consumer Disputes Redressal Commission · 1996 3 CPR 130 : 1997 1 CLT 320 : 1998 1 CPJ 79

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Tribunals and Commissions21 Jun 1996

NEW INDIA ASSURANCE CO LTD Vs Bharat Watch Co

National Consumer Disputes Redressal Commission · 1996 2 CPC 669 : 1996 3 CPR 171 : 1997 1 CLT 390 : 1998 1 CPJ 88

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Tribunals and Commissions21 Jun 1996

Pushpa Builders Flat Buyers Association Vs PUSHPA BUILDERS LTD

National Consumer Disputes Redressal Commission · 1996 2 CPC 556 : 1996 2 CPJ 212 : 1996 3 CPR 57 : 1997 1 CLT 220

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Tribunals and Commissions21 Jun 1996

Sanjay Bafna Vs Vijay P Aher

National Consumer Disputes Redressal Commission · 1996 2 CPC 577 : 1996 2 CPJ 190 : 1996 3 CPR 126 : 1997 1 CLT 314

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Tribunals and Commissions21 Jun 1996

RAGHBIR SINGH Vs Zimidara Engg Co Ltd

National Consumer Disputes Redressal Commission · 1996 2 CPC 573 : 1996 2 CPJ 254 : 1996 3 CPR 101 : 1997 1 CLT 281

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Tribunals and Commissions21 Jun 1996

SAWHNEY BROTHERS Vs ALITALIA

National Consumer Disputes Redressal Commission · 1998 1 CPJ 68

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Tribunals and Commissions21 Jun 1996

Victory Transport Co P Ltd Vs Mishra Furniture Mart

National Consumer Disputes Redressal Commission · 1996 2 CPC 594 : 1996 3 CPR 54 : 1997 1 CLT 543 : 1998 1 CPJ 71

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Tribunals and Commissions20 Jun 1996Appeal partly allowed

PONDICHERRY CO-OPERATIVE HOUSING SOCIETY LTD. Vs K.MOHANRAJ

National Consumer Disputes Redressal Commission · 1996 2 CPJ 461 : 1997 1 CPR 69

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Tribunals and Commissions20 Jun 1996

Kasam Noormohammad Unad Vs UNION OF INDIA

National Consumer Disputes Redressal Commission · 1996 2 CPC 537 : 1996 2 CPJ 172 : 1996 3 CPR 21 : 1997 1 CLT 437

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Tribunals and Commissions19 Jun 1996

Daya Bindal Vs DELHI DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 1996 3 CPJ 49 : 1997 1 CPR 193

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Tribunals and Commissions18 Jun 1996Appeal partly allowed

DELHI DEVELOPMENT AUTHORITY Vs P.K.THAKUR

National Consumer Disputes Redressal Commission · 1996 3 CPJ 73

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Tribunals and Commissions18 Jun 1996Petition dismissed

Muruganandam Vs Executive Engineer and Administrative Officer

National Consumer Disputes Redressal Commission · 1996 1 CPR 43 : 1996 3 CPJ 1 : 1997 1 CLT 538

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Tribunals and Commissions18 Jun 1996

UNION BANK OF INDIA Vs SEPPO RALLY OY

National Consumer Disputes Redressal Commission · 1996 2 CPC 450 : 1996 2 CPJ 128 : 1996 2 CPR 221 : 1997 1 CLT 75

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Tribunals and Commissions18 Jun 1996

Subhada S Deshpande Vs Jangid Builders Pvt Ltd

National Consumer Disputes Redressal Commission · 1996 2 CPC 444 : 1996 2 CPJ 135 : 1996 2 CPR 224 : 1997 1 CLT 88

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Tribunals and Commissions18 Jun 1996

T T Private Ltd Vs AKHIL BHARTIYA GRAHAK PANCHAYAT

National Consumer Disputes Redressal Commission · 1996 2 CPC 591 : 1996 2 CPJ 239 : 1996 3 CPR 29 : 1997 1 CLT 463

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Tribunals and Commissions18 Jun 1996

PUNJAB NATIONAL BANK Vs Charan Singh Gura Singh Alias Charan Singh Tuteja

National Consumer Disputes Redressal Commission · 1996 2 CPC 193 : 1996 2 CPJ 188 : 1996 2 CPR 179 : 1997 1 CLT 214

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