Tribunals and Commissions08 Apr 1996Appeal allowed
COMMISSIONER, VIRUDHUNAGAR MUNICIPALITY Vs A.K.DURAISINGH
National Consumer Disputes Redressal Commission · 1996 2 CPJ 54 : 1996 2 CPR 257
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 33 of 41
Tribunals and Commissions08 Apr 1996Appeal allowed
State Bank of India Vs TAMIL NADU CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 1996 2 CPJ 130 : 1996 3 CPR 147
Tribunals and Commissions04 Apr 1996Appeals disposed of
BIHAR STATE HOUSING BOARD Vs PRIO RANJAN ROY
National Consumer Disputes Redressal Commission · 1996 1 CPC 647 : 1996 1 CPR 157 : 1996 2 CLT 316 : 1996 3 CPJ 171
Tribunals and Commissions04 Apr 1996Appeal dismissed with costs
VELAN SILKS Vs V.SUSAIRAJ
National Consumer Disputes Redressal Commission · 1996 2 CPJ 315
Tribunals and Commissions02 Apr 1996Appeal disposed of
GULJARI LAL AGARWAL Vs ACCOUNTS OFFICER, OFFICE OF THE TELECOM DISTRICT ENGINEER, BANKURA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 194
Tribunals and Commissions28 Mar 1996Complaint dismissed
FEDERATION OF CONSUMER ORGANISATIONS OF TAMIL NADU Vs RAMESH CARS FINANCE CORPORATION
National Consumer Disputes Redressal Commission · 1996 3 CPJ 276
Tribunals and Commissions27 Mar 1996Appeal dismissed subject to modification
VISHAK ROAD LINES (REGD.) Vs P.M. MOHAMMED SALIM
National Consumer Disputes Redressal Commission · 1997 1 CPJ 135
Tribunals and Commissions27 Mar 1996Appeals dismissed
ASSISTANT DIVL. ENGINEER, ELECTRICIAL OPERATION Vs G.VENKATESWARLU
National Consumer Disputes Redressal Commission · 1996 3 CPJ 558
Tribunals and Commissions26 Mar 1996Complaint dismissed
PEELAMEDU WEAVERS CO-OP. PRODUCTION And SALES SOCIETY LTD. Vs SRI PALANI ANDAVAR TEXTILES
National Consumer Disputes Redressal Commission · 1996 2 CPJ 492 : 1996 3 CPR 424
Tribunals and Commissions26 Mar 1996Complaint dismissed
PRATIMABEN KUNDANSINH PARMAR Vs INDCHEM ATL LTD.,MADRAS
National Consumer Disputes Redressal Commission · 1996 3 CPR 348 : 1997 2 CPJ 241
Tribunals and Commissions26 Mar 1996Complaint dismissed
MOHAN LAL Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 248
Tribunals and Commissions26 Mar 1996Appeal dismissed
NAGPAL ENTERPRISES Vs Divisional Manager, New India Assurance Company Ltd
National Consumer Disputes Redressal Commission · 1996 2 CPC 350 : 1996 2 CPJ 292 : 1997 1 CLT 636
Tribunals and Commissions25 Mar 1996Appeal dismissed
PRESIDENT, SAHITHYA PRAVARTHAKA SAHAKARANAM SANGOM LTD Vs K.BALAKRISHNAN NAIR
National Consumer Disputes Redressal Commission · 1997 2 CPJ 205
Tribunals and Commissions25 Mar 1996Appeal dismissed
T.M.ABU Vs Vijayan
National Consumer Disputes Redressal Commission · 1996 3 CPJ 537
Tribunals and Commissions25 Mar 1996Complaint allowed with costs
SANJIB KUMAR MAJUMDAR Vs UNITED INDIA INSURANCE CORPORATION LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 149
Tribunals and Commissions22 Mar 1996Appeal No. 370/95 dismissed with costs/Appeal No. 476/95 allowed
COMPETENT AUTOMOBILES CO. LTD. Vs RAVINDER NATH KAMRA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 420 : 1997 1 CPR 494
Tribunals and Commissions21 Mar 1996Appeal allowed
AMAR NATH AGGARWAL Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 14
Tribunals and Commissions21 Mar 1996Appeal dismissed with costs
SUB-POST MASTER Vs MANI MASILAMANIACHARY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 258
Tribunals and Commissions20 Mar 1996Revision dismissed
TELU RAM GUPTA Vs Industrial Credit and Investment Corporation of India Ltd.
National Consumer Disputes Redressal Commission · 1996 1 CPC 417 : 1996 2 CLT 698 : 1996 2 CPJ 164
Tribunals and Commissions18 Mar 1996Complaint disposed of
KANTI KUMAR Vs DIVISIONAL MANAGER, FAIR PRICE, JAndK STATE FOREST CORPORATION, JAMMU
National Consumer Disputes Redressal Commission · 1997 1 CPJ 67 : 1997 1 CPR 546