Tribunals and Commissions26 Feb 1996
Brig K G Kuthiala Vs ARMY WELFARE HOUSING ORGANISATION
National Consumer Disputes Redressal Commission · 1996 2 CPC 170 : 1996 2 CPR 162 : 1997 1 CLT 187 : 1998 1 CPJ 52
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 36 of 41
Tribunals and Commissions22 Feb 1996Complaint dismissed
ANNE'S COLLECTION (P.)LTD Vs NATIONAL TRAVEL SERVICE
National Consumer Disputes Redressal Commission · 1996 1 CPR 499 : 1996 2 CPJ 72
Tribunals and Commissions22 Feb 1996Appeal accepted
FINOLEX PIPES LTD. Vs Sandeep Singh
National Consumer Disputes Redressal Commission · 1996 3 CPJ 583 : 1997 1 CLT 94 : 1997 1 CPC 56
Tribunals and Commissions22 Feb 1996Complaint allowed
MESCA/COMPUTE ABILITIES Vs ZEPHYR INFORMATION SYSTEMS
National Consumer Disputes Redressal Commission · 1996 1 CPR 492 : 1996 2 CPJ 336
Tribunals and Commissions20 Feb 1996Appeal allowed
BRIJLAL KARIA Vs DIVISIONAL MANAGER, SOUTH EASTERN RAILWAY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 139 : 1996 3 CPR 143
Tribunals and Commissions20 Feb 1996Enquiry discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs KEDIA ELECTRICAL INDUSTRIES
National Consumer Disputes Redressal Commission · 1996 2 CLT 490 : 1997 1 CPJ 22 : 1997 1 CPR 443 : 1997 2 CLT 490
Tribunals and Commissions20 Feb 1996Appeal allowed
ANIL KUMAR BHOLA Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 1 CPJ 359
Tribunals and Commissions19 Feb 1996Complaint allowed with costs
LALLACHERRA TEA CO. LTD. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 243
Tribunals and Commissions15 Feb 1996Appeal allowed
Divisional Engineer Vs R. SOMURAJ.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 96
Tribunals and Commissions15 Feb 1996Appeal dismissed
INDIAN PAINTS And CHEMICALS (P) LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 511 : 1996 3 CPR 441
Tribunals and Commissions15 Feb 1996Complaint allowed
SHYAM SUNDER NARANG Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 599 : 1998 1 CPR 688
Tribunals and Commissions15 Feb 1996Order passed
Divisional Manager, United India Insurance Co.Ltd Vs A.SUBBARAYAN
National Consumer Disputes Redressal Commission · 1996 2 CPJ 324
Tribunals and Commissions15 Feb 1996
LIFE INSURANCE CORPORATION OF INDIA Vs Sanjeev Mahendralal Shah
National Consumer Disputes Redressal Commission · 1996 1 CPC 528 : 1996 1 CPR 129 : 1998 1 CLT 666 : 1998 1 CPJ 45
Tribunals and Commissions15 Feb 1996
MUMBAI GRAHAK PANCHAYAT Vs Mrs Rashmi B Fadnavis
National Consumer Disputes Redressal Commission · 1996 1 CPC 536 : 1996 1 CPR 137 : 1998 1 CLT 333 : 1998 1 CPJ 49
Tribunals and Commissions15 Feb 1996
A Mohan Reddy Vs Venkataramana Reddy
National Consumer Disputes Redressal Commission · 1996 1 CPJ 267 : 1996 2 CPR 96
Tribunals and Commissions15 Feb 1996
Jay Kay Puri Engineers Vs MOHAN BREWERIES AND DISTILLERIES LTD
National Consumer Disputes Redressal Commission · 1996 1 CPC 402 : 1996 1 CPR 102 : 1996 2 CLT 102 : 1997 2 CPJ 26
Tribunals and Commissions15 Feb 1996
M Vijaya Kumar Vs M D West Asia Exports And Imports P Ltd
National Consumer Disputes Redressal Commission · 1996 1 CPC 532 : 1996 1 CPJ 265 : 1996 1 CPR 133
Tribunals and Commissions14 Feb 1996Order modified
PADMA AUTO ELECTRICALS Vs T.P.SUBRAMONIAN
National Consumer Disputes Redressal Commission · 1997 1 CPJ 338
Tribunals and Commissions14 Feb 1996Appeal dismissed
United India Insurance Co. Ltd. Vs K.P.BABY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 591
Tribunals and Commissions14 Feb 1996Complaint allowed
SUKALYAN PATNAIK Vs GOOD LUCK COMMERCIAL SERVICE
National Consumer Disputes Redressal Commission · 1996 3 CPJ 398