Tribunals and Commissions02 Feb 1996Appeal disposed of
OFFICER IN CHARGE, TELEPHONE EXCHANGE TIRUR Vs T.V.UMMERKOYA
National Consumer Disputes Redressal Commission · 1997 2 CPC 15 : 1997 2 CPJ 100
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 38 of 41
Tribunals and Commissions02 Feb 1996Complaint disposed of
ROOPAWATI BHAT Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1997 3 CPJ 312
Tribunals and Commissions02 Feb 1996Complaint allowed with costs
Ajay Gupta Vs TRAVEL CORPORATION (INDIA) LTD
National Consumer Disputes Redressal Commission · 1996 1 CPJ 355
Tribunals and Commissions01 Feb 1996Appeal disposed of
DIVISIONAL MANAGER, L.I.C. OF INDIA Vs Parbati Das
National Consumer Disputes Redressal Commission · 1996 2 CPJ 488 : 1996 3 CPR 427
Tribunals and Commissions01 Feb 1996Appeal dismissed
HARISH CHANDRA MOHAPATRA Vs Larsen and Toubro Ltd.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 499 : 1996 3 CPR 446
Tribunals and Commissions01 Feb 1996Appeal allowed with costs
VIJAY KUMAR Vs G.K. RANGROO, BRANCH MANAGER, ORIENTAL INSURANCE CO. TOWN HALL, JAMMU
National Consumer Disputes Redressal Commission · 1996 1 CPJ 399
Tribunals and Commissions31 Jan 1996Complaint dismissed
MADRAS PROV. CONSUMER ASSOCIATION Vs SHIRI MURUGAN SILK CENTRE
National Consumer Disputes Redressal Commission · 1996 1 CPJ 348
Tribunals and Commissions30 Jan 1996Appeal allowed
National Insurance Co. Ltd. Vs DEVAPPA F. KALYANI MAJOR
National Consumer Disputes Redressal Commission · 1996 2 CPJ 91
Tribunals and Commissions30 Jan 1996Appeals allowed
JAIN BRICK FIELD Vs COOP. ELECTRIC SUPPLY SOCIETY LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 195
Tribunals and Commissions30 Jan 1996Appeal allowed
KATWA CEMENTS PVT.LTD Vs MALLAPPA LAXMAN JODAR
National Consumer Disputes Redressal Commission · 1996 1 CPJ 352
Tribunals and Commissions30 Jan 1996Appeal allowed
T.T. LTD. Vs Saroja
National Consumer Disputes Redressal Commission · 1996 1 CPJ 393
Tribunals and Commissions30 Jan 1996
RAJ KUMAR Vs NEW INDIA ASSURANCE CO.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 9 : 1996 1 CCC 102 : 1996 1 CLT 626 : 1996 1 CPC 408 : 1996 1 CPJ 241 : 1996 1 CPR 81
Tribunals and Commissions30 Jan 1996
AIRPORT COOPERATIVE GROUP HOUSING SOCIETY LTD. Vs KAMLESH KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 1996 0 ACJ 237 : 1996 0 NCDRC 35 : 1996 1 CPC 380 : 1996 1 CPJ 248 : 1996 1 CPR 93 : 1996 2 CLT 100 : 1996 4 CTJ 686
Tribunals and Commissions30 Jan 1996
REGIONAL PROVIDENT FUND, COMMISSIONER, FARIDABAD Vs SHIV KUMAR JOSHI
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 7 : 1996 1 CPC 440 : 1996 1 CPJ 199 : 1996 1 CPR 82
Tribunals and Commissions30 Jan 1996
UNION OF INDIA Vs TEJ BHAN
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 38 : 1996 1 CPJ 237 : 1996 1 CPR 88
Tribunals and Commissions30 Jan 1996
Agnall Traders Ltd Vs R K Aneja
National Consumer Disputes Redressal Commission · 1996 1 CPC 377 : 1996 1 CPJ 245 : 1996 2 CLT 88
Tribunals and Commissions30 Jan 1996
LUCKNOW VIKAS PRADHIKARAN Vs Devindra Kumar
National Consumer Disputes Redressal Commission · 1996 1 CPC 406 : 1996 1 CPJ 269 : 1996 1 CPR 91 : 1996 2 CLT 92
Tribunals and Commissions30 Jan 1996
MOTI LAL JAIN Vs Marudhar Services Pvt Ltd
National Consumer Disputes Redressal Commission · 1996 1 CPC 397 : 1996 1 CPJ 242 : 1996 1 CPR 111
Tribunals and Commissions29 Jan 1996Appeal dismissed
G.K.B.OPTICS Vs NINA ROY
National Consumer Disputes Redressal Commission · 1996 2 CPJ 9
Tribunals and Commissions29 Jan 1996
BANSAL ROADLINES Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 8 : 1996 1 CPC 382 : 1996 1 CPJ 235 : 1996 1 CPR 108 : 1996 2 CLT 90