Tribunals and Commissions19 Jan 1996Appeal dismissed
AMEETA MEHRA Vs HARYANA STATE BOARD ELECTRICITY
National Consumer Disputes Redressal Commission · 1996 1 CPJ 351
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 40 of 41
Tribunals and Commissions19 Jan 1996Complaint allowed with costs
COL.S.C.SHARMA Vs State Bank of India
National Consumer Disputes Redressal Commission · 1998 1 CPJ 368
Tribunals and Commissions18 Jan 1996Directions set aside
BIHAR STATE ELECTRICITY BOARD Vs KIRAN DEVI
National Consumer Disputes Redressal Commission · 1996 2 CPJ 391 : 1996 2 CPR 295
Tribunals and Commissions17 Jan 1996
FEDERAL BANK LTD. Vs GAJANAN S.ALVA
National Consumer Disputes Redressal Commission · 1994 3 CPR 692 : 1996 0 NCDRC 42 : 1996 1 CPJ 252 : 1996 2 CPC 370
Tribunals and Commissions17 Jan 1996
DHL WORLDWIDE EXPRESS COURIER DIVISION OF AIRFREIGHT LTD. Vs BHARATHI KNITTING COMPANY
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 44 : 1996 2 CPJ 289 : 1996 2 CPR 206
Tribunals and Commissions17 Jan 1996
B Vaidyan Athan Secretary Consumer Protection Council Rourkela Vs GENERAL MANAGER SOUTHERN RAILWAY
National Consumer Disputes Redressal Commission · 1996 1 CLT 582 : 1996 1 CPJ 273 : 1996 1 CPR 46
Tribunals and Commissions16 Jan 1996
BHATI POULTRY FARM Vs KEWALRAMANI HATCHERIES
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 41 : 1996 1 CLT 635 : 1996 1 CPC 193 : 1996 1 CPJ 239 : 1996 1 CPR 66
Tribunals and Commissions16 Jan 1996
Chairman Board Of Examinations Vs Mohideen Abdul Kader
National Consumer Disputes Redressal Commission · 1996 1 CPC 385 : 1996 1 CPR 114 : 1996 4 CTJ 966 : 1997 2 CPJ 49
Tribunals and Commissions15 Jan 1996
ALAGU MEENAL Vs SARVAMA G.
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 78 : 1996 1 CLT 543 : 1996 1 CPC 185 : 1996 1 CPR 29 : 1997 2 CPJ 115 : 1998 1 CPJ 37
Tribunals and Commissions15 Jan 1996
Gap Paper Board Industries Pvt Ltd Vs ORISSA STATE FINANCIAL CORPORATION
National Consumer Disputes Redressal Commission · 1996 1 CLT 655 : 1996 1 CPC 152 : 1996 1 CPJ 215 : 1996 1 CPR 74
Tribunals and Commissions12 Jan 1996Complaint allowed with costs
C.PAUL DAS Vs EAST WEST TRAVELS AND TRADE LINKS
National Consumer Disputes Redressal Commission · 1997 2 CPJ 412
Tribunals and Commissions12 Jan 1996Ordered accordingly
Life Insurance Corporation of India Vs NANDUBEN
National Consumer Disputes Redressal Commission · 1996 1 CPR 583 : 1996 3 CPJ 27
Tribunals and Commissions12 Jan 1996Revision dismissed
RAVINDER SINGH Vs Maharishi Dayanand University
National Consumer Disputes Redressal Commission · 1996 1 CPR 86 : 1996 2 CLT 75 : 1997 3 CPJ 36
Tribunals and Commissions12 Jan 1996
BIHAR STATE HOUSING BOARD Vs CHAIRMAN-CUM-MANAGING DIRECTOR
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 90 : 1996 1 CLT 548 : 1996 1 CPC 195 : 1996 1 CPJ 228 : 1996 1 CPR 30
Tribunals and Commissions12 Jan 1996
DELHI DEVELOPMENT AUTHORITY Vs Kamini Chopra
National Consumer Disputes Redressal Commission · 1996 1 CLT 572 : 1996 1 CPC 150 : 1996 1 CPJ 285 : 1996 1 CPR 42
Tribunals and Commissions11 Jan 1996Appeal allowed
Supdt. of Post Offices Vs SIDHARTHA MISRA
National Consumer Disputes Redressal Commission · 1996 3 CPJ 389 : 1997 1 CPR 482
Tribunals and Commissions09 Jan 1996Complaint allowed with costs
MEDO CHEM LABORATORY PVT. LTD. Vs KANPUR DELHI GOODS CARRIER PVT. LTD.
National Consumer Disputes Redressal Commission · 1996 2 CPJ 520
Tribunals and Commissions09 Jan 1996Complaint allowed with costs
B.K.SETHI Vs BRANCH MANAGER, ORIENTAL INSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 1 CPJ 365
Tribunals and Commissions08 Jan 1996Appeal allowed with costs
PRINCIPAL, LOYOLA HIGH SCHOOL PATNA Vs BHUDEO NARAIN NAND KULIAR
National Consumer Disputes Redressal Commission · 1996 2 CPJ 341 : 1996 2 CPR 297
Tribunals and Commissions05 Jan 1996Appeal allowed
VIVEK And CO. Vs RAMESH CHAND LUKED
National Consumer Disputes Redressal Commission · 1996 1 CPJ 398