Tribunals and Commissions22 Nov 1996Appeal dismissed
BHAWANIPATNA SPECIAL PLANNING AUTHORITY OF KALAHANDI Vs KALAHANDI CONSUMERS WELFARE ORGANISATION
National Consumer Disputes Redressal Commission · 1997 2 CPJ 222
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 4 of 41
Tribunals and Commissions22 Nov 1996Complaint allowed with costs
BUDGE BUDGE COMPANY LTD Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1996 3 CPR 432 : 1997 1 CPJ 252
Tribunals and Commissions21 Nov 1996Complaint allowed with costs
TRESIA LILLY Vs DIVISIONAL MANAGER, NATIONAL INSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1997 3 CPJ 64
Tribunals and Commissions21 Nov 1996Appeal dismissed
DOLAGOBINDA BEHERA OF KENDRAPARA Vs ASHOK KUMAR PADHI
National Consumer Disputes Redressal Commission · 1997 2 CPC 10 : 1997 2 CPJ 56
Tribunals and Commissions21 Nov 1996Appeal allowed in part
SENIOR DIVISIONAL MANAGER, L.I.C. OF INDIA Vs NIRANJAN PANDA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 536
Tribunals and Commissions21 Nov 1996Appeal allowed with costs
BHAWARLAL SURANA Vs KERALA ROADWAYS LTD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 172
Tribunals and Commissions20 Nov 1996Appeal dismissed
GENERAL MANAGER, TELECOMMUNICATION Vs DALAL RAM GOPAL And COMPANY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 594
Tribunals and Commissions20 Nov 1996Appeal dismissed
PROPRIETOR, UNITED BISCUITS (P) LTD. Vs RAMANANDA PANDA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 294 : 1997 3 CPR 38
Tribunals and Commissions19 Nov 1996Appeal dismissed with costs
Union of India Vs INDER KRISHAN KAUL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 213 : 1998 1 CPR 350
Tribunals and Commissions18 Nov 1996Appeal dismissed
PT. AMAR GAUTTAM Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 545
Tribunals and Commissions18 Nov 1996Complaint dismissed
Y.K.RAMA MURTHY Vs L.P.NAGARAJAIAH
National Consumer Disputes Redressal Commission · 1997 1 CPJ 525 : 1997 2 CPR 59
Tribunals and Commissions18 Nov 1996Appeal dismissed
NIRMALA Vs USHA SETHI
National Consumer Disputes Redressal Commission · 1997 1 CPC 514 : 1998 2 CPJ 56
Tribunals and Commissions18 Nov 1996Complaint allowed with costs
MASTER P.M.ASHWIN Vs MANIPAL HOSPITAL, BANGALORE
National Consumer Disputes Redressal Commission · 1997 1 CPC 540 : 1997 1 CPJ 238 : 1997 1 CPR 393
Tribunals and Commissions18 Nov 1996Complaint dismissed
CHACHAPPAN, V.V. Vs P.K.VIJAY
National Consumer Disputes Redressal Commission · 1997 1 CPJ 256 : 1997 2 CPC 265
Tribunals and Commissions18 Nov 1996Complaint dismissed
P.N.SUDHAKAR GUPTA Vs ANUGRAHA VITTALA NURSING HOME
National Consumer Disputes Redressal Commission · 1997 1 CPJ 266 : 1997 2 CPR 169
Tribunals and Commissions15 Nov 1996Complaint dismissed
OM PARKESH CHAWLA Vs NEW INDIA ASSURANCE COMPANY
National Consumer Disputes Redressal Commission · 1996 3 CPJ 494 : 1997 1 CLT 447 : 1997 1 CPC 207
Tribunals and Commissions15 Nov 1996Complaint dismissed
S.Suresh Kumar Vs ANAND HOSPITAL
National Consumer Disputes Redressal Commission · 1996 3 CPJ 534
Tribunals and Commissions15 Nov 1996Appeal dismissed
DUBRAJ PANDEY OF SAMBALPUR Vs MUNICIPALITY OF JHARSUGUDA
National Consumer Disputes Redressal Commission · 1997 1 CPJ 278
Tribunals and Commissions14 Nov 1996Complaint dismissed
A.PEER MOHAMMED Vs INTERNATIONAL OVERSEAS CONSULTANTS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 515
Tribunals and Commissions14 Nov 1996Appeal dismissed
ANDHRA BANK Vs W.M. THIRUNAVUKKARASU
National Consumer Disputes Redressal Commission · 1996 3 CPR 440 : 1997 1 CPC 54 : 1997 1 CPJ 158