Tribunals and Commissions14 Nov 1996Complaint returned
VIJAY KUMAR MOORTHY Vs PRODUCT MANAGER, ELDER PHARMACEUTICALS LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 309 : 1997 2 CPR 47
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 5 of 41
Tribunals and Commissions14 Nov 1996Appeal dismissed
POST MASTER GENERAL OF RAYAGADA Vs RUBEEN SANKAR PATTY OF RAYAGADA
National Consumer Disputes Redressal Commission · 1997 1 CPC 551 : 1997 1 CPJ 447
Tribunals and Commissions14 Nov 1996Appeal allowed
DIRECTOR (ADMISSION), ORISSA ENGINEERING COLLEGE Vs AJAYA KUMAR RATH
National Consumer Disputes Redressal Commission · 1997 2 CPJ 293
Tribunals and Commissions14 Nov 1996Appeal dismissed
G.THANKARAJ Vs BRANCH MANAGERM. G.F. (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 327 : 1997 2 CPR 43
Tribunals and Commissions13 Nov 1996Appeal partly allowed
BRANCH MANAGER, ORISSA AGRO INDUSTRIES CORPORATION LTD. Vs Banamali Das
National Consumer Disputes Redressal Commission · 1997 1 CPJ 316 : 1997 2 CPR 139
Tribunals and Commissions13 Nov 1996Case remanded
HAJARIMAL MOONAT Vs KUMAR IRON WORKS
National Consumer Disputes Redressal Commission · 1996 3 CPJ 158 : 1997 1 CPC 235 : 1997 1 CPR 18 : 1997 2 CLT 235
Tribunals and Commissions13 Nov 1996Complaint dismissed
JOSEPH alias ANIMON Vs ELIZABETH ZACHARIAH
National Consumer Disputes Redressal Commission · 1997 1 CPJ 96
Tribunals and Commissions13 Nov 1996Complaint dismissed
SHIV KUMARI Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1997 3 CPJ 517 : 1997 3 CPR 498 : 1998 1 CPC 122
Tribunals and Commissions13 Nov 1996Appeal allowed
BRANCH MANAGER, LIFE INSURANCE CORPORATION OF INDIA Vs V. NARAYAN RAJU
National Consumer Disputes Redressal Commission · 1997 2 CPJ 12 : 1997 3 CPR 133
Tribunals and Commissions13 Nov 1996Appeal 1512/95 allowed
DISTRICT COLLECTOR Vs A.RAJANGAM
National Consumer Disputes Redressal Commission · 1997 1 CPJ 176 : 1997 2 CPR 270
Tribunals and Commissions12 Nov 1996Appeal allowed
TAHASILDAR, PURI Vs BIBHUTIBHUSAN MOHAPATRA OF PURI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 312 : 1997 2 CPR 136
Tribunals and Commissions08 Nov 1996Complaints disposed of with costs
SURENDRA RAJARAM GUPTA Vs SHIVAM BUILDERS
National Consumer Disputes Redressal Commission · 1997 1 CPJ 520 : 1997 1 CPR 561
Tribunals and Commissions08 Nov 1996Appeal dismissed
CONSUMER PROTECTION ASSOCIATION Vs Chairman, L.I.C. of India
National Consumer Disputes Redressal Commission · 1996 3 CPJ 178
Tribunals and Commissions08 Nov 1996Appeal dismissed
Economic Transport Organisation Vs M.R.AGENCIES
National Consumer Disputes Redressal Commission · 1996 3 CPJ 350 : 1997 1 CPC 370
Tribunals and Commissions08 Nov 1996
AIR FRANCE Vs PATEL EXPORTS INDIA
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 52 : 1996 3 CPJ 143 : 1997 2 CPC 528
Tribunals and Commissions08 Nov 1996
Devi Engineering Co Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1997 1 CPC 406 : 1997 1 CPR 128 : 1998 1 CPJ 103
Tribunals and Commissions06 Nov 1996Appeal modified
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION OF INDIA CUTTACK Vs BILASINI CHAMPATI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 597
Tribunals and Commissions06 Nov 1996Original petition disposed of
SHRI GANESH SPINNERS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 183 : 1997 1 CPR 22
Tribunals and Commissions06 Nov 1996Complaint dismissed with costs
SHITAL CORPORATION Vs BRANCH MANAGER, PUNJAB NATIONAL BANK
National Consumer Disputes Redressal Commission · 1997 1 CPJ 511
Tribunals and Commissions05 Nov 1996Complaint disposed of
INDRANI MUKHERJEE Vs INDIAN OIL CORPORTAION
National Consumer Disputes Redressal Commission · 1997 1 CPJ 154