Tribunals and Commissions05 Nov 1996Appeal disposed of
SRI LAXMAN MOHANTY Vs BRANCH MANAGER, BALASORE GRAMYA BANK
National Consumer Disputes Redressal Commission · 1997 2 CPJ 159
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1996
816 judgments · page 6 of 41
Tribunals and Commissions05 Nov 1996Appeal allowed
SUPERIOR AIR PRODUCTS LTD. Vs VIMALA HOSPITALS (P) LTD.
National Consumer Disputes Redressal Commission · 1996 3 CPJ 181 : 1997 2 CPC 552
Tribunals and Commissions04 Nov 1996Appeals partly allowed
SVR TOURS And TRAVELS Vs DILSUKNAGAR CONSUMERS COUNCIL
National Consumer Disputes Redressal Commission · 1997 2 CPJ 148
Tribunals and Commissions01 Nov 1996Revision allowed with costs
GREEN CARRIERS And CONTRACTORS (DELHI) PVT. LTD. Vs TELECOMMUNICATION DEPARTMENT, JAIPUR
National Consumer Disputes Redressal Commission · 1996 3 CPJ 585
Tribunals and Commissions01 Nov 1996
UNITED INDIA INSURANCE CO. LTD. Vs CONSUMER PROTECTION ORGANISATION
National Consumer Disputes Redressal Commission · 1996 0 NCDRC 55 : 1996 3 CPJ 166 : 1997 1 CLT 170 : 1997 1 CPC 248 : 1997 1 CPR 4
Tribunals and Commissions31 Oct 1996Complaint dismissed
HARDROK GRANITES Vs INDIAN BANK
National Consumer Disputes Redressal Commission · 1997 1 CPJ 406
Tribunals and Commissions31 Oct 1996Complaint allowed with costs
C.D.FATEL Vs Canara Bank
National Consumer Disputes Redressal Commission · 1997 1 CPJ 388 : 1997 2 CPC 706 : 1997 3 CPR 65
Tribunals and Commissions31 Oct 1996Enquiry disposed of
DIRECTOR GENERAL (I And R) Vs USHA INTERNATIONAL LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 39
Tribunals and Commissions31 Oct 1996Complaint dismissed
N. Rajendran Vs SR. REGIONAL MANAGER, HPCL
National Consumer Disputes Redressal Commission · 1997 1 CPJ 489
Tribunals and Commissions31 Oct 1996Complaint dismissed
S.RAMA RAO Vs BANTWAL SULOCHANA MADHAVA SHENOY TRUST (REGD.)
National Consumer Disputes Redressal Commission · 1997 1 CPJ 301
Tribunals and Commissions30 Oct 1996Appeal allowed
L.I.C. Of India Vs T.L. CRASTO
National Consumer Disputes Redressal Commission · 1996 3 CPJ 139 : 1997 1 CPC 449 : 1997 1 CPR 33 : 1997 2 CLT 229
Tribunals and Commissions30 Oct 1996Appeal allowed
MANGTURAM AGARWAL Vs EXECUTIVE ENGINEER, R.W.S. And S.DIVISION
National Consumer Disputes Redressal Commission · 1998 1 CPJ 302
Tribunals and Commissions30 Oct 1996Appeal dismissed
SENIOR DIVISIONAL MANAGER, L.I.C. OF INDIA Vs Jeeto Devi
National Consumer Disputes Redressal Commission · 1997 1 CLT 754 : 1997 1 CPJ 310
Tribunals and Commissions29 Oct 1996Appeal allowed
DEEP RAM BHAT Vs Branch Manager, United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 2 CPC 713 : 1997 2 CPJ 451 : 1997 3 CPR 305
Tribunals and Commissions29 Oct 1996Complaint dismissed
AVTAR SINGH RIKHY And CO Vs CHANDIGARH ADMINISTRATION
National Consumer Disputes Redressal Commission · 1996 3 CPJ 361 : 1997 1 CLT 240
Tribunals and Commissions29 Oct 1996
Hanuman Poha Industries Vs NATIONAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 1997 1 CPJ 71
Tribunals and Commissions28 Oct 1996Appeal allowed
GITA RANI CHAKRABORTY Vs STATION SUPERINTENDENT, BANKURA, W.B.S.E.B.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 450 : 1997 2 CPR 123
Tribunals and Commissions28 Oct 1996Complaint allowed with costs
LT. COL. J.S. OBEROI Vs TECHNOLOGY PARKS LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPJ 149 : 1997 2 CPR 105
Tribunals and Commissions28 Oct 1996Case disposed of
DAWN INVESTMENT LTD Vs TATA CONSULTANCY SERVICES
National Consumer Disputes Redressal Commission · 1997 1 CPJ 232
Tribunals and Commissions28 Oct 1996Complaint dismissed
MEGHDUT GORDHANBHAI THAKKAR Vs ANUPAMA VIDHYUTBHAI DESAI
National Consumer Disputes Redressal Commission · 1997 1 CPJ 503 : 1997 2 CPR 10