Tribunals and Commissions15 Jan 1998Appeal dismissed
MAYA C.S. Vs CHAIRMAN, K.S.E. BOARD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 378
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 33 of 34
Tribunals and Commissions15 Jan 1998Appeal allowed
J.A.MAXWELL D CRUZ' DICK HOUSE Vs CENTRE FOR SHARES INVESTMENT STUDY
National Consumer Disputes Redressal Commission · 1999 1 CPC 201 : 1999 1 CPJ 159
Tribunals and Commissions14 Jan 1998Appeal allowed
U.P.State Electricity Board Vs SIKANDAR
National Consumer Disputes Redressal Commission · 1998 2 CPJ 148
Tribunals and Commissions14 Jan 1998Appeal partly allowed
SATBIR FURNISHERS Vs LALITA SEHGAL
National Consumer Disputes Redressal Commission · 1998 2 CPJ 106 : 1998 3 CPR 58
Tribunals and Commissions13 Jan 1998Appeal allowed
SUNDARAMURTHY, ADVOCATE Vs I.SAGAR @ MARY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 219
Tribunals and Commissions13 Jan 1998Complaint dismissed
Saraswathi Vs VIMALA HOSPITAL (P) LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 115
Tribunals and Commissions13 Jan 1998Appeal disposed of
ASSAM BENGAL ROADWAYS LTD. Vs GENERAL MANAGER, DEPTT.OF TELECOM
National Consumer Disputes Redressal Commission · 1998 1 CPJ 153
Tribunals and Commissions13 Jan 1998Appeal allowed
RAJIV JINDAL Vs MADHU BEHL
National Consumer Disputes Redressal Commission · 1998 1 CPC 561 : 1998 2 CLT 190 : 1998 2 CPR 435 : 1998 3 CPJ 186
Tribunals and Commissions12 Jan 1998Appeal allowed
GENERAL MANAGER, TELECOMMUNICATION, TRICHY Vs P.L. UNNAMALAI ACHI
National Consumer Disputes Redressal Commission · 1999 1 CPJ 111 : 1999 1 CPR 521 : 1999 2 CPC 35
Tribunals and Commissions09 Jan 1998Appeal disposed of
M And N PUBLICATIONS LTD. Vs ATHURRINISSA BEGUM
National Consumer Disputes Redressal Commission · 1999 1 CPJ 135
Tribunals and Commissions09 Jan 1998Appeal allowed
AMRUT INDUSTRIES LTD Vs G.GOPALASWAMY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 632
Tribunals and Commissions08 Jan 1998Appeals allowed
AMBALAL SARABHAI ENTERPRISES LTD Vs KAMALA BALARAMAN
National Consumer Disputes Redressal Commission · 1999 1 CPJ 628
Tribunals and Commissions08 Jan 1998Appeal dismissed
T.K.SOUNDARARAJAN Vs SECRETARY, CHENGALPATTU CO-OP. URBAN BANK
National Consumer Disputes Redressal Commission · 1999 1 CPC 540 : 1999 1 CPJ 524
Tribunals and Commissions08 Jan 1998NOE discharged
MARUDHAR TRUCK OPERATORS ASSOCIATION (REGISTERED) Vs BARMER ZILA TRUCK OPERATORS' UNION
National Consumer Disputes Redressal Commission · 1998 3 CPJ 25
Tribunals and Commissions08 Jan 1998Enquiry disposed of
MARUDHAR TRUCK OPERATORS ASSOCIATION REGD. Vs BARMER ZILA TRUCK OPERATORS UNION
National Consumer Disputes Redressal Commission · 1998 2 CPJ 31
Tribunals and Commissions08 Jan 1998Appeal allowed
LAKSHMI JOY PRASAD Vs CAMEROON
National Consumer Disputes Redressal Commission · 1998 1 CPC 682 : 1998 1 CPJ 336 : 1998 2 CPR 304
Tribunals and Commissions07 Jan 1998Appeal allowed
Branch Manager, State Bank of India Vs USHA KUMARI S.
National Consumer Disputes Redressal Commission · 1999 1 CPC 156 : 1999 1 CPJ 102 : 1999 1 CPR 508
Tribunals and Commissions07 Jan 1998Appeals dismissed with costs
National Insurance Co.Ltd Vs SARASWATI UDYOG
National Consumer Disputes Redressal Commission · 1998 3 CPJ 431
Tribunals and Commissions07 Jan 1998Complaint dismissed
SUDHIR CH. SAHU Vs DUSSASAN SAHU
National Consumer Disputes Redressal Commission · 1998 3 CPJ 283
Tribunals and Commissions07 Jan 1998Appeal allowed
D.A.V.INSTITUTE OF PHYSIOTHERAPY Vs NAVLEEN KAUR
National Consumer Disputes Redressal Commission · 1998 1 CLT 659 : 1998 1 CPC 254 : 1998 1 CPJ 430 : 1998 1 CPR 450