Tribunals and Commissions23 Jan 1998Matter remitted back
New India Assurance Co.Ltd Vs AJIT KUMAR SINGH
National Consumer Disputes Redressal Commission · 1998 2 CPJ 424
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 32 of 34
Tribunals and Commissions22 Jan 1998Appeal dismissed
THIRUVALLUVAR TRANSPORT CORPN. Vs Siva Prasad
National Consumer Disputes Redressal Commission · 2000 1 CPJ 111
Tribunals and Commissions22 Jan 1998Appeal allowed
ASSISTANT SUPERINTENDENT OF TELEGRAPH TRAFFIC Vs SAKTHIVEL
National Consumer Disputes Redressal Commission · 1998 3 CPR 382 : 1999 1 CLT 97 : 1999 1 CPJ 382
Tribunals and Commissions22 Jan 1998Appeal allowed with cost
PRINCIPAL, GOVERNMENT RIPUDAMAN COLLEGE, NABHA Vs NARENDER PAL KAUR GILL
National Consumer Disputes Redressal Commission · 1998 1 CLT 77 : 1998 2 CPC 78 : 1998 2 CPJ 386 : 1998 2 CPR 18
Tribunals and Commissions21 Jan 1998Complaint dismissed
Sahul Hameed Vs G.S.SALES CORPORATION
National Consumer Disputes Redressal Commission · 1998 1 CPC 515 : 1998 1 CPR 534 : 2000 1 CPJ 41
Tribunals and Commissions21 Jan 1998Appeal allowed
SRI GANESH PLYWOOD AGENCIES Vs ARASU AUTOS
National Consumer Disputes Redressal Commission · 1998 2 CPJ 585 : 1998 3 CPR 99
Tribunals and Commissions21 Jan 1998Petition dismissed
N.AMMASAI GOUNDER Vs V.S.MURTHI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 99
Tribunals and Commissions21 Jan 1998Appeal allowed
TELECOM DISTRICT ENGINEER, DEPARTMENT OF TELECOMMUNICATIONS Vs H.M.A.SAMED
National Consumer Disputes Redressal Commission · 1999 1 CPJ 125 : 1999 1 CPR 557
Tribunals and Commissions21 Jan 1998Appeal allowed
CHIEF SUPERINTENDENT OF TELEGRAPH OFFICES Vs SMN CONSUMER PROTECTION COUNCIL
National Consumer Disputes Redressal Commission · 1998 2 CPC 477 : 1998 2 CPJ 159 : 1998 3 CPR 56
Tribunals and Commissions21 Jan 1998Complaint dismissed
INDIA EVERBRIGHT SHIPPING And TRADING CO. Vs Shaw Wallace and Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 202
Tribunals and Commissions20 Jan 1998Appeal dismissed
ENSONS ENTERPRISES Vs Post Master General
National Consumer Disputes Redressal Commission · 1998 2 CPJ 308 : 1999 1 CLT 230 : 1999 1 CPR 134
Tribunals and Commissions20 Jan 1998Appeal dismissed
MINU NASRY Vs T.A. PAUL
National Consumer Disputes Redressal Commission · 1998 1 CLT 495 : 1998 2 CPR 437 : 1999 1 CPJ 280
Tribunals and Commissions20 Jan 1998Application disposed of
MRS. VEENA GANDHI Vs TECHNOLOGY PARKS LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 26
Tribunals and Commissions20 Jan 1998Appeal allowed
KESHO DASS Vs NORTHERN RAILWAY
National Consumer Disputes Redressal Commission · 1998 1 CLT 510 : 1998 2 CPR 446 : 1999 1 CPJ 317
Tribunals and Commissions19 Jan 1998Appeal disposed of
SMN CONSUMER PROTECTION COUNCIL Vs FIRST FLIGHT COURIERS (P) LTD.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 722
Tribunals and Commissions19 Jan 1998Appeal allowed
Regional Transport Officer Vs THIRU VRS DAYANIDHI
National Consumer Disputes Redressal Commission · 1999 1 CPJ 662
Tribunals and Commissions19 Jan 1998Appeal dismissed
GAURIDEVI RAMESHWAR SINH Vs FAMILY PLANNING ASSOCIATION OF INDIA
National Consumer Disputes Redressal Commission · 1998 1 CPC 469 : 1998 1 CPR 300 : 1998 3 CPJ 584
Tribunals and Commissions19 Jan 1998Appeals allowed
MANDEEP SINGH Vs THAPAR AGRO MILLS LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPJ 487
Tribunals and Commissions19 Jan 1998Complaint dismissed
DREAM DECOR Vs State Bank of India
National Consumer Disputes Redressal Commission · 1998 3 CPJ 123 : 1999 1 CLT 392 : 1999 1 CPC 296 : 1999 1 CPR 234
Tribunals and Commissions16 Jan 1998Complaint dismissed
BHUPENDRA NATH DAS Vs MAHARAJ RAMKRISHNA MISSION SEVA PRATISTHAN
National Consumer Disputes Redressal Commission · 1998 2 CPJ 390