Tribunals and Commissions20 Feb 1998Appeals dismissed
United India Insurance Co. Ltd. Vs SYED BUDE
National Consumer Disputes Redressal Commission · 1998 3 CPJ 213 : 1999 1 CPC 325 : 1999 1 CPR 180
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 30 of 34
Tribunals and Commissions20 Feb 1998Complaint dismissed
A.R. SHINDE Vs Mahanagar Telephone Nigam Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 2
Tribunals and Commissions20 Feb 1998Appeal disposed of
GENERAL MANAGER, A.P.TELECOMMUNICATIONS Vs PUSPA SHYAM LEATHERS PVT. LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 226
Tribunals and Commissions19 Feb 1998Complaint dismissed
BABY THANKAPPAN COLOR LAB Vs TRASIBA ELECTRONICS
National Consumer Disputes Redressal Commission · 2000 2 CPJ 339
Tribunals and Commissions19 Feb 1998Complaint dismissed
Anil Kumar Saha Vs MADAN JANA
National Consumer Disputes Redressal Commission · 1998 2 CPJ 372
Tribunals and Commissions18 Feb 1998Order set aside
S.D.O.,TELEPHONES Vs R.K.Gupta
National Consumer Disputes Redressal Commission · 1998 1 CPC 440 : 1998 2 CLT 35 : 1998 2 CPJ 271
Tribunals and Commissions18 Feb 1998Complaint allowed with costs
SHYAM SUNDER PATHAK Vs Bihar State Housing Board
National Consumer Disputes Redressal Commission · 1999 2 CPR 329 : 1999 3 CPJ 339
Tribunals and Commissions18 Feb 1998Appeal dismissed with costs
International Airport Authority of India Vs AURELEC DATA PROCESSING SYSTEMS
National Consumer Disputes Redressal Commission · 1999 1 CPJ 509
Tribunals and Commissions18 Feb 1998Complaint disposed of
DIRECTOR GENERAL, POST And TELEGRAPH Vs MARKET COMMITTEE, GHARAUNDA
National Consumer Disputes Redressal Commission · 1998 1 CLT 672 : 1998 1 CPC 361 : 1998 2 CPJ 183
Tribunals and Commissions18 Feb 1998Complaint disposed of
T.MARIMUTHU Vs Oriental Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 185
Tribunals and Commissions18 Feb 1998Appeal dismissed
Department of Telecommunications Vs RAJ KUMAR BHATIA
National Consumer Disputes Redressal Commission · 1998 1 CPC 360 : 1998 2 CPJ 258
Tribunals and Commissions18 Feb 1998Order set aside
ALFA ELECTRONICS Vs ANITA GUPTA
National Consumer Disputes Redressal Commission · 1998 2 CLT 34 : 1998 2 CPJ 328
Tribunals and Commissions17 Feb 1998Appeals dismissed
S.SUKUMARAN NAIR Vs VINCENT JOSEPH
National Consumer Disputes Redressal Commission · 1999 1 CPJ 141
Tribunals and Commissions17 Feb 1998Appeal dismissed with costs
CHINAR EXPORTS LTD. Vs OM PRAKASH SAHNI
National Consumer Disputes Redressal Commission · 1998 2 CPJ 28
Tribunals and Commissions16 Feb 1998Appeal disposed of
V.K.KAPOOR Vs Divisional Railway Manager
National Consumer Disputes Redressal Commission · 1998 2 CPJ 562
Tribunals and Commissions16 Feb 1998Appeal partly allowed
Debabrata Mukherjee Vs ALLAHABAD BANK
National Consumer Disputes Redressal Commission · 1998 2 CPC 200 : 1998 2 CPJ 412 : 1998 3 CPR 80
Tribunals and Commissions13 Feb 1998Misc. Application dismissed
G.D. MALHOTRA Vs LIZU BARBARA
National Consumer Disputes Redressal Commission · 1998 2 CPJ 50
Tribunals and Commissions13 Feb 1998Appeal disposed of
HARYANA URBAN DEVELOPMENT AUTHORITY Vs SIMAR KAUR
National Consumer Disputes Redressal Commission · 1998 1 CLT 678 : 1998 1 CPC 370 : 1998 2 CPJ 195
Tribunals and Commissions11 Feb 1998Appeal partly allowed
PANKAJ KAPAHI Vs BENZO PETRO INTERNATIONAL LTD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 86 : 1998 2 CPR 55
Tribunals and Commissions10 Feb 1998Appeals disposed of
Videocon International Ltd. Vs K.Vijayan
National Consumer Disputes Redressal Commission · 1998 3 CPJ 23 : 1999 1 CPR 20