Tribunals and Commissions12 Mar 1998Appeal allowed
NIRMLA DEVI Vs Senior Divisional Manager, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 1998 2 CLT 213 : 1998 3 CPJ 105 : 1998 3 CPR 333
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 28 of 34
Tribunals and Commissions12 Mar 1998Case disposed of
LATA STEELS Vs C.E.S.C. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 243
Tribunals and Commissions12 Mar 1998Appeal dismissed with costs
Life Insurance Corporation of India Vs Malkiat Kaur
National Consumer Disputes Redressal Commission · 1998 1 CLT 509 : 1998 1 CPC 545 : 1998 2 CPJ 226 : 1998 2 CPR 442
Tribunals and Commissions12 Mar 1998Appeal allowed
INDIAN AIR LINES Vs ENGINEER CHANDER MOHAN KAURA
National Consumer Disputes Redressal Commission · 1998 1 CLT 407 : 1998 1 CPC 540 : 1998 2 CPJ 191
Tribunals and Commissions12 Mar 1998Appeal dismissed
Life Insurance Corporation of India Vs SURINDER KAUR
National Consumer Disputes Redressal Commission · 1998 1 CLT 405 : 1998 1 CPC 547 : 1998 2 CPJ 208
Tribunals and Commissions12 Mar 1998Appeal allowed
BAL KRISHAN CHAUDHARY Vs BAND BOX DRY CLEANERS
National Consumer Disputes Redressal Commission · 1998 2 CLT 219 : 1998 3 CPJ 22 : 1998 3 CPR 293
Tribunals and Commissions11 Mar 1998Appeal allowed
Kusum Goyal Vs NEW INDIA ASSURANCE CO.LTD
National Consumer Disputes Redressal Commission · 1998 2 CPC 57 : 1998 2 CPJ 657
Tribunals and Commissions11 Mar 1998Appeal allowed
REGISTRAR Vs MRS. PUJA PRAVIN WAGH
National Consumer Disputes Redressal Commission · 1998 2 CPC 97 : 1998 2 CPJ 404 : 1998 2 CPR 19
Tribunals and Commissions11 Mar 1998Application disposed of
D.D.CHANDAK Vs VINOD CHOUDHARY
National Consumer Disputes Redressal Commission · 1998 1 CPJ 55
Tribunals and Commissions11 Mar 1998Appeal allowed
New India Assurance Co.Ltd. Vs RENU CHUGH
National Consumer Disputes Redressal Commission · 1998 2 CLT 200 : 1998 3 CPJ 126
Tribunals and Commissions11 Mar 1998Appeal dismissed
DIRECTOR OF INSURANCE, A.P. GOVERNMENT Vs G. VIJAYA LAKSHMI
National Consumer Disputes Redressal Commission · 1998 3 CPJ 255 : 1999 2 CPR 28
Tribunals and Commissions10 Mar 1998Application dismissed with costs
VIKAS MOTORS LTD. Vs H.L.Mehta
National Consumer Disputes Redressal Commission · 1998 2 CPJ 526 : 1998 3 CPR 132 : 1999 1 CLT 101
Tribunals and Commissions10 Mar 1998Complaint dismissed
TELEPHONE SERVICES SOCIETY Vs MODI TELSTRA PVT. LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 455 : 1998 3 CPR 74
Tribunals and Commissions09 Mar 1998Application allowed
PUBLIC WORKS DEPARTMENT Vs T.R.NAWAL
National Consumer Disputes Redressal Commission · 1998 2 CPJ 535 : 1998 3 CPR 164 : 1999 1 CLT 103
Tribunals and Commissions09 Mar 1998Appeal party allowed
INDER KRISHAN MEHTA Vs Maruti Udyog Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CPC 539 : 1998 2 CLT 171 : 1998 3 CPJ 156 : 1998 3 CPR 364
Tribunals and Commissions07 Mar 1998Appeals partly allowed
Gwalior Development Authority Vs MANJU NAYAK
National Consumer Disputes Redressal Commission · 1998 2 CPJ 64
Tribunals and Commissions06 Mar 1998Appeals partly allowed
Gwalior Development Authority Vs PRAMOD KUMAR TIWARI
National Consumer Disputes Redressal Commission · 1998 2 CPJ 348
Tribunals and Commissions05 Mar 1998Appeal allowed
Syndicate Bank Vs SANJAY KUMAR
National Consumer Disputes Redressal Commission · 1998 2 CLT 229 : 1998 3 CPJ 52 : 1998 3 CPR 312
Tribunals and Commissions05 Mar 1998Appeal dismissed
SHANTI DEVI Vs C.K.MITTAL
National Consumer Disputes Redressal Commission · 1998 2 CLT 231 : 1998 3 CPJ 7
Tribunals and Commissions05 Mar 1998Appeal dismissed
DIRECTOR, MAHATMA GANDHI UNIVERSITY Vs Gopakumar
National Consumer Disputes Redressal Commission · 1999 1 CPC 292 : 1999 1 CPJ 78 : 1999 1 CPR 251