Tribunals and Commissions20 Mar 1998Revision application partly allowed
HAZARIMAL NANDLAL SHEKHAWAT Vs URMILAPEN MAGANLAL MISTRY
National Consumer Disputes Redressal Commission · 1998 3 CPJ 564 : 1999 1 CPR 330
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 27 of 34
Tribunals and Commissions20 Mar 1998Appeals dismissed with costs
S.B.JAIN Vs Munni Devi
National Consumer Disputes Redressal Commission · 1998 2 CLT 13 : 1998 2 CPJ 239
Tribunals and Commissions20 Mar 1998Complaint allowed with costs
BOSE PRINTING HOUSE Vs MANU ENTERPRISES LTD.
National Consumer Disputes Redressal Commission · 1996 1 CPR 372 : 1998 2 CPJ 383
Tribunals and Commissions19 Mar 1998Enquiry disposed of
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs SARANSH TELE-INFO SERVICE PVT. LTD.
National Consumer Disputes Redressal Commission · 1997 1 CPC 507 : 1998 2 CPJ 17
Tribunals and Commissions19 Mar 1998Appeal dismissed
TELECOM DISTRICT MANAGER Vs ISHWAR CHANDER
National Consumer Disputes Redressal Commission · 1998 2 CLT 18 : 1998 2 CPC 138 : 1998 2 CPJ 613
Tribunals and Commissions19 Mar 1998NOE discharged
DIRECTOR GENERAL (I And R) Vs INDIAN AIRLINES
National Consumer Disputes Redressal Commission · 1998 1 CPC 8 : 1998 1 CPJ 41 : 1998 1 CPR 241
Tribunals and Commissions19 Mar 1998Appeal dismissed
STAR AUTOS And ENGINEERS Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1997 1 CPC 600 : 1998 2 CLT 19 : 1998 2 CPJ 537
Tribunals and Commissions19 Mar 1998Appeal allowed
FEDERATION OF THE PUNJAB STATE CONSUMERS ORGANIZATIONS (REGD). Vs PATIALA CENTRAL CO-OPERATIVE BANK LTD.
National Consumer Disputes Redressal Commission · 1998 1 CLT 413 : 1998 1 CPC 535 : 1998 2 CPJ 172
Tribunals and Commissions19 Mar 1998Appeal allowed
Punjab National Bank Vs KRISHAN KUMAR MODI
National Consumer Disputes Redressal Commission · 1998 1 CPC 558 : 1998 2 CPJ 182 : 1998 2 CPR 48
Tribunals and Commissions19 Mar 1998Appeal dismissed with costs
BYFORD LEASING LIMITED Vs SEWA SINGH DARA
National Consumer Disputes Redressal Commission · 1998 1 CLT 502 : 1998 2 CPJ 25
Tribunals and Commissions18 Mar 1998Appeals allowed
SANCHAYANI SAVINGS And INVESTMENT (I) LTD Vs MEERABAI D.SHELAR
National Consumer Disputes Redressal Commission · 1998 2 CPC 106 : 1998 3 CPJ 100
Tribunals and Commissions18 Mar 1998Appeal dismissed
P.K. MALHAN Vs S.D.O. PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1998 1 CLT 416 : 1998 1 CPC 578 : 1998 2 CPJ 210
Tribunals and Commissions18 Mar 1998Appeal allowed
PUNJAB STATE ELECTRICITY BOARD Vs Pritam Singh
National Consumer Disputes Redressal Commission · 1998 1 CLT 415 : 1998 1 CPC 559 : 1998 2 CPJ 177
Tribunals and Commissions17 Mar 1998Appeal disposed of
DIVISIONAL ENGINEER, TELECOM HYDERABAD Vs S. LAXMAIAH
National Consumer Disputes Redressal Commission · 1998 3 CPJ 481
Tribunals and Commissions17 Mar 1998Revision Petition accepted
Union of India Vs K. THIRUVENGADAM
National Consumer Disputes Redressal Commission · 1998 2 CPC 108 : 1998 2 CPJ 242
Tribunals and Commissions17 Mar 1998Complaint disposed of
BIBHU PRASANNA PARIJA Vs Orissa State Housing Board
National Consumer Disputes Redressal Commission · 1998 3 CPJ 290
Tribunals and Commissions16 Mar 1998Application disposed of
S.C. BITHAL Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 7
Tribunals and Commissions16 Mar 1998Appeal dismissed
Oriental Insurance Company Ltd. Vs K.A. KABEER
National Consumer Disputes Redressal Commission · 1999 1 CLT 396 : 1999 1 CPC 315 : 1999 1 CPJ 107 : 1999 1 CPR 255
Tribunals and Commissions16 Mar 1998Application disposed of
HINDUSTAN TIN WORKS LTD. Vs PRERNA SEN
National Consumer Disputes Redressal Commission · 1998 2 CPJ 10
Tribunals and Commissions16 Mar 1998Appeal dismissed
Union of India Vs SRI ADUSUMILLI SRINIVASA RAO
National Consumer Disputes Redressal Commission · 1998 3 CPJ 157 : 1999 1 CPR 57