Tribunals and Commissions05 Mar 1998Appeal dismissed with costs
National Insurance Co. Ltd. Vs VENUS ENGINEERING
National Consumer Disputes Redressal Commission · 1998 1 CPC 550 : 1998 2 CPJ 200
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 29 of 34
Tribunals and Commissions05 Mar 1998Appeal No. 112/96 allowed. Appeal No. 126/96 dismissed
Sunder Singh Vs LIFE INSURANCE CORPORATION (HOUSING FINANCE LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 28
Tribunals and Commissions04 Mar 1998Appeal allowed
Rakesh Kumar Dwivedi Vs BRANCH MANAGER, UNITED INDIA INSURANCE CO.
National Consumer Disputes Redressal Commission · 1998 2 CPC 418 : 1998 2 CPJ 186 : 1998 2 CPR 432
Tribunals and Commissions04 Mar 1998Appeals disposed accordingly
SUPERINTENDENT OF POST OFFICES Vs Jwala Prasad
National Consumer Disputes Redressal Commission · 1998 2 CPJ 228
Tribunals and Commissions03 Mar 1998Appeal partly allowed
M.P.ELECTRICITY BOARD Vs Amar Singh
National Consumer Disputes Redressal Commission · 1998 2 CPJ 52
Tribunals and Commissions03 Mar 1998Appeal allowed
SUB-DIVISIONAL OFFICER, H.S.E.B. Vs TEXPORT FASHION
National Consumer Disputes Redressal Commission · 1998 2 CLT 25 : 1998 2 CPC 134 : 1998 3 CPJ 72
Tribunals and Commissions03 Mar 1998Appeal dismissed
SUPERINTENDING ENGINEER Vs SHAMMI PAUL
National Consumer Disputes Redressal Commission · 1998 2 CLT 24 : 1998 2 CPC 135 : 1998 3 CPJ 65
Tribunals and Commissions03 Mar 1998Complaint allowed
GANPAT RAI HANS Vs TATA ENGINEERING AND LOCOMOTIVE CO.LTD
National Consumer Disputes Redressal Commission · 1998 1 CLT 473 : 1998 1 CPC 506 : 1998 1 CPR 554 : 1998 2 CPJ 630
Tribunals and Commissions02 Mar 1998Appeal dismissed
M.P. ELECTRICITY BOARD Vs Sudarshan
National Consumer Disputes Redressal Commission · 1998 2 CPJ 4
Tribunals and Commissions02 Mar 1998Appeal allowed
HANUMAN SINGH Vs KHUSHI RAM YADAV
National Consumer Disputes Redressal Commission · 1998 2 CPC 48 : 1998 2 CPJ 280
Tribunals and Commissions02 Mar 1998Enquiry discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs KHAITAN (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1997 2 CPC 673 : 1998 1 CLT 326 : 1998 1 CPJ 58
Tribunals and Commissions02 Mar 1998Appeal dismissed
M.P.ELECTRICITY BOARD Vs AMITABH KUMAR JAIN
National Consumer Disputes Redressal Commission · 1998 2 CPC 62 : 1998 2 CPJ 224
Tribunals and Commissions02 Mar 1998Appeal dismissed
STATE BANK OF PATIALA Vs Braham Parkash
National Consumer Disputes Redressal Commission · 1998 1 CPC 653 : 1998 2 CLT 30 : 1998 2 CPJ 225
Tribunals and Commissions02 Mar 1998Appeal disposed of
MANAGER, SAINIK GAS AGENCIES Vs OUSEPH @ JOSEPH
National Consumer Disputes Redressal Commission · 1999 1 CPJ 126 : 1999 1 CPR 454
Tribunals and Commissions28 Feb 1998Appeal partly allowed
ADDITIONAL ASSTT. ENGINEER, A.P.STATE ELECTRICITY BOARD Vs SIDDALA CHAKRAPANI
National Consumer Disputes Redressal Commission · 1998 2 CPJ 631 : 1998 3 CPJ 362 : 1999 1 CLT 92
Tribunals and Commissions25 Feb 1998Application disposed of
PREM NARAIN ASTHANA Vs TECHNOLOGY PARKS LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 14
Tribunals and Commissions24 Feb 1998Appeal dismissed
HARYANA URBAN DEVELOPMENT AUTHORITY Vs Suman Bala
National Consumer Disputes Redressal Commission · 1998 1 CPC 622 : 1998 2 CLT 33 : 1998 2 CPJ 506
Tribunals and Commissions23 Feb 1998Complaint disposed of
JAYPRAKASH AGARWAL Vs MANAGING DIRECTOR, ASHOK HOTEL
National Consumer Disputes Redressal Commission · 1998 2 CPJ 22
Tribunals and Commissions20 Feb 1998Appeal dismissed
RAMPHAL Vs VIJAY GUPTA
National Consumer Disputes Redressal Commission · 1998 2 CLT 31 : 1998 2 CPJ 216
Tribunals and Commissions20 Feb 1998Complaint allowed with costs
YODEVA SYNTHETIC PVT. LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 395 : 1998 3 CPR 90