CourtKutchehry.com
HomeJudgmentsCourtKutchehry AIBlogPricing
Courts/National Consumer Disputes Redressal Commission/1998

COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 1998

674 judgments · page 31 of 34

By year

  • 2024
  • 2023
  • 2022
  • 2021
  • 2020
  • 2019
  • 2018
  • 2017
  • 2016
  • 2015
  • 2014
  • 2013
  • 2012
  • 2011
  • 2010
  • 2009
  • 2008
  • 2007
  • 2006
  • 2005
  • 2004
  • 2003
  • 2002
  • 2001
  • 2000
  • 1999
  • 1998
  • 1997
  • 1996
  • 1995
  • 1994
  • 1993
  • 1992
  • 1991
  • 1990
  • 1989
  • 1986
Tribunals and Commissions09 Feb 1998Revision Petition dismissed

HUDA Vs BALA RANI GUPTA

National Consumer Disputes Redressal Commission · 1998 1 CPC 369 : 1998 2 CPJ 158

Read judgment
Tribunals and Commissions09 Feb 1998Appeal dismissed

COM.RAKESH SHARMA Vs Punjab National Bank

National Consumer Disputes Redressal Commission · 1998 2 CPJ 373

Read judgment
Tribunals and Commissions07 Feb 1998Appeals disposed of

GENERAL MANAGER, HYDERABAD TELEPHONES Vs D. STALIN BABU

National Consumer Disputes Redressal Commission · 1998 3 CPJ 187

Read judgment
Tribunals and Commissions06 Feb 1998Appeals allowed

VISHAMBHARDAYAL GARG Vs Administrator, Nagar Palika Parishad

National Consumer Disputes Redressal Commission · 1998 2 CPJ 651 : 1998 3 CPR 493 : 1999 1 CPC 285

Read judgment
Tribunals and Commissions06 Feb 1998Appeal allowed

BRANCH MANAGER, L.I.C.OF INDIA Vs P.V.VARGHESE

National Consumer Disputes Redressal Commission · 1999 1 CPJ 160

Read judgment
Tribunals and Commissions06 Feb 1998Appeal dismissed

M.P.Housing Board Vs SUBHASHCHANDRA AKULI

National Consumer Disputes Redressal Commission · 1998 2 CPC 63 : 1998 2 CPJ 310 : 1998 2 CPR 128

Read judgment
Tribunals and Commissions05 Feb 1998Complaint dismissed

MARIAMMA NARENDRANATHAN Vs Shipping Corporation of India

National Consumer Disputes Redressal Commission · 1998 2 CPC 643 : 1998 3 CPJ 259 : 1999 2 CPR 34

Read judgment
Tribunals and Commissions04 Feb 1998Appeal dismissed with costs

Oriental Insurance Co. Ltd. Vs Shiv Kumar

National Consumer Disputes Redressal Commission · 1998 1 CLT 680 : 1998 2 CPJ 143

Read judgment
Tribunals and Commissions04 Feb 1998Complaint dismissed

JAKMANS ASSOCIATES Vs PRAKASH TRANSPORTS

National Consumer Disputes Redressal Commission · 1998 1 CPC 677 : 1998 1 CPR 622 : 2000 1 CPJ 126

Read judgment
Tribunals and Commissions04 Feb 1998Complaint dismissed

GIRI TRADING AGENCY Vs EAST WEST AIRLINES

National Consumer Disputes Redressal Commission · 1998 1 CPC 508 : 1998 1 CPR 529 : 1999 1 CPJ 328

Read judgment
Tribunals and Commissions03 Feb 1998Appeal disposed of

S.SHAJI Vs FOREST CONSERVATOR

National Consumer Disputes Redressal Commission · 1998 2 CPC 101 : 1998 2 CPJ 360

Read judgment
Tribunals and Commissions03 Feb 1998Appeal allowed

DIVISIONAL MANAGER, L.I.C. OF INDIA Vs Saramma Varghese

National Consumer Disputes Redressal Commission · 1999 1 CPJ 656 : 1999 1 CPR 443

Read judgment
Tribunals and Commissions02 Feb 1998Complaint allowed

SUPERSTAR DISTILLERIES Vs SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1998 2 CPJ 614 : 1998 3 CPR 471 : 1999 1 CLT 54

Read judgment
Tribunals and Commissions30 Jan 1998Appeal dismissed

SHYAMSUNDAR SHRIBHAGWAN JAIPURIA Vs CANBANK MUTUAL FUND

National Consumer Disputes Redressal Commission · 1998 2 CPJ 511

Read judgment
Tribunals and Commissions29 Jan 1998Allowed

S.RAMASAMI Vs P.SHANMUGAVELU

National Consumer Disputes Redressal Commission · 1999 1 CPC 701 : 1999 1 CPJ 497

Read judgment
Tribunals and Commissions28 Jan 1998Appeal allowed

SHRIRAM CHITS And INV. P. LTD. Vs N.VALLIAMMAI

National Consumer Disputes Redressal Commission · 1999 1 CPJ 504

Read judgment
Tribunals and Commissions28 Jan 1998Appeal partly allowed

DISTRICT COLLECTOR Vs THIRU SIVASAMI @ MANGATHAN

National Consumer Disputes Redressal Commission · 1999 3 CPJ 467

Read judgment
Tribunals and Commissions28 Jan 1998Appeal allowed

GULF AIR Vs PREMA VISWANATHAN

National Consumer Disputes Redressal Commission · 1998 2 CPJ 154

Read judgment
Tribunals and Commissions27 Jan 1998Ordered accordingly

MOHAMMED ASIF Vs Crompton Greaves Ltd.

National Consumer Disputes Redressal Commission · 1999 1 CPJ 98

Read judgment
Tribunals and Commissions24 Jan 1998Appeals allowed

RAM SWASTH SINGH RATNAKAR Vs BHOPAL DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 1998 1 CPC 205 : 1998 1 CPJ 347 : 1998 1 CPR 288 : 1998 2 CLT 6

Read judgment
Previous1…293031323334Next

© 2026 CourtKutchehry.com · India’s Intelligent Legal Research Platform

HomeCourtKutchehry AIPrivacy PolicyRefund PolicyTerms and Conditions