Tribunals and Commissions30 Mar 1998N.O.E. discharged
In the Matter of: PRATAP JYOTI Vs State
National Consumer Disputes Redressal Commission · 1998 2 CPJ 45
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 26 of 34
Tribunals and Commissions30 Mar 1998Appeal allowed
CANARA BANK Vs C.APPU
National Consumer Disputes Redressal Commission · 1999 1 CLT 637 : 1999 1 CPC 160 : 1999 1 CPJ 130 : 1999 1 CPR 580
Tribunals and Commissions30 Mar 1998Appeal dismissed
PUNJAB KHADI BOARD Vs Sukhwinder Singh
National Consumer Disputes Redressal Commission · 1998 1 CLT 486 : 1998 1 CPC 556 : 1998 2 CPJ 237
Tribunals and Commissions27 Mar 1998Appeal dismissed
M.C.S.LTD Vs HARI SINGH CHAUHAN
National Consumer Disputes Redressal Commission · 1998 2 CLT 261 : 1998 2 CPJ 648
Tribunals and Commissions27 Mar 1998Appeal allowed with costs
UNIVERSAL PROCESSORS Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 1998 1 CLT 478 : 1998 1 CPC 668 : 1998 2 CPJ 217 : 1998 2 CPR 13
Tribunals and Commissions26 Mar 1998Appeal accepted
HARINDER KUMAR HARI Vs New India Assurance Co. Ltd
National Consumer Disputes Redressal Commission · 1998 1 CLT 481 : 1998 1 CPC 538 : 1998 2 CPJ 91
Tribunals and Commissions26 Mar 1998Appeal dismissed
Telecom District Engineer Vs SARBJIT SINGH
National Consumer Disputes Redressal Commission · 1998 1 CLT 479 : 1998 2 CPJ 87
Tribunals and Commissions26 Mar 1998Appeals dismissed
BALDEV SINGH Vs SOBRAJ COLD STORAGE
National Consumer Disputes Redressal Commission · 1998 1 CLT 484 : 1998 1 CPC 533 : 1998 2 CPJ 112
Tribunals and Commissions25 Mar 1998Complaint disposed of
BASANTA KUMAR SAHOO Vs CHIEF COMMERCIAL MANAGER
National Consumer Disputes Redressal Commission · 1998 3 CPJ 286
Tribunals and Commissions25 Mar 1998Appeal allowed with costs
TARLOCHAN SINGH Vs MANAGING DIRECTOR, MARUTI UDYOG LTD
National Consumer Disputes Redressal Commission · 1998 1 CPC 655 : 1998 2 CPJ 104
Tribunals and Commissions25 Mar 1998Petition disposed of
ARINDAM BANERJEE Vs RAJAN CHATTERJEE
National Consumer Disputes Redressal Commission · 1998 2 CPJ 385
Tribunals and Commissions24 Mar 1998Case remanded back
Life Insurance Corporation of India Vs KAILASH RANI
National Consumer Disputes Redressal Commission · 1998 2 CLT 10 : 1998 2 CPJ 557
Tribunals and Commissions24 Mar 1998Appeal dismissed with costs
SUB-DIVISIONAL ENGINEER, PUNJAB STATE ELECTRICITY BOARD Vs BHUSHAN KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1998 1 CLT 482 : 1998 1 CPC 562 : 1998 2 CPJ 95
Tribunals and Commissions24 Mar 1998Appeal dismissed
Life Insurance Corpn. of India Vs DHIAN KAUR
National Consumer Disputes Redressal Commission · 1998 1 CLT 494 : 1998 1 CPC 544 : 1998 2 CPJ 274
Tribunals and Commissions23 Mar 1998Orders passed
VINOO BHAGAT Vs GENERAL MOTORS (I) LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 565 : 1998 3 CPR 152
Tribunals and Commissions23 Mar 1998Appeal dismissed
GENERAL MANAGER, TELECOM Vs PRITPAL KAUR WASU
National Consumer Disputes Redressal Commission · 1998 1 CPC 536 : 1998 2 CLT 136 : 1998 3 CPJ 428
Tribunals and Commissions20 Mar 1998Complaint disposed of
GURBAKSH SINGH MALHOTRA Vs TECHNOLOGY PARKS LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 61
Tribunals and Commissions20 Mar 1998Complaint allowed in part
BOSCOM INTERNATIONAL Vs BIKANIR ASSAM ROAD LINES INDIA LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 499 : 1998 3 CPR 102
Tribunals and Commissions20 Mar 1998Complaint allowed
UTTAM PRINTING PRESS Vs OUDH SAHKARI BANK LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPC 509 : 1999 2 CPJ 275 : 1999 3 CPR 435
Tribunals and Commissions20 Mar 1998Application disposed of
PRADEEP THUKRAL Vs AAR PEE APARTMENTS PVT. LTD.
National Consumer Disputes Redressal Commission · 1998 2 CPJ 48