Tribunals and Commissions23 Apr 1998Appeal disposed of
PHOOL CHAND Vs YASHMAN SINGH
National Consumer Disputes Redressal Commission · 1998 1 CPC 641 : 1998 2 CPJ 667
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 24 of 34
Tribunals and Commissions23 Apr 1998Appeal disposed of
Videocon International Ltd. Vs PRAKASH KAUR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 347
Tribunals and Commissions22 Apr 1998Appeal dismissed
Accounts Officer Vs TAPAN KR.CHOWDHURY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 654
Tribunals and Commissions22 Apr 1998Appeal allowed
CAPT.K.P.S.BHADOURIYA Vs SHIVA ELECTRONICS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 83
Tribunals and Commissions22 Apr 1998Appeal dismissed with costs
INTERGLOBE AIR TRANSPORT Vs CHARANJIT SINGH BAHNIWAL
National Consumer Disputes Redressal Commission · 1998 2 CLT 247 : 1998 3 CPJ 84
Tribunals and Commissions22 Apr 1998Appeal allowed
RAMRAJ PANWAR Vs JUNIOR ENGINEER, M.P.ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 668 : 1998 3 CPR 386
Tribunals and Commissions22 Apr 1998Appeal allowed
RAJESH SHRIWASTAVA Vs TIPTOP DRY CLEANERS And ART DYRES
National Consumer Disputes Redressal Commission · 1998 2 CPJ 676 : 1998 3 CPR 391
Tribunals and Commissions22 Apr 1998Appeal allowed
Life Insurance Corporation Vs Shakuntala Devi
National Consumer Disputes Redressal Commission · 1998 3 CPJ 267 : 1999 1 CPR 279
Tribunals and Commissions21 Apr 1998Appeal dismissed
SUB-POST MASTER Vs JANARDHAN LODH
National Consumer Disputes Redressal Commission · 1998 2 CLT 145 : 1998 2 CPC 654 : 1998 3 CPJ 87
Tribunals and Commissions21 Apr 1998Appeal dismissed with costs
COMMERCIAL OFFICER (TELEPHONES) Vs GULSHAN RAI
National Consumer Disputes Redressal Commission · 1998 2 CLT 72 : 1998 2 CPJ 311
Tribunals and Commissions21 Apr 1998Appeal partly allowed
National Insurance Co.Ltd Vs CHAMKAUR SINGH
National Consumer Disputes Redressal Commission · 1998 1 CPC 634 : 1998 2 CLT 48 : 1998 2 CPJ 325 : 1998 2 CPR 221
Tribunals and Commissions20 Apr 1998
Subodh Kapoor Vs R R Sharma
National Consumer Disputes Redressal Commission · 1998 2 CLT 233 : 1998 2 CPC 434 : 1998 2 CPJ 33 : 1998 2 CPR 6
Tribunals and Commissions17 Apr 1998Appeal dismissed
CONSUMER WELFARE COUNCIL Vs VENTECH PESTICIDES LTD.
National Consumer Disputes Redressal Commission · 1998 1 CPC 611 : 1998 2 CLT 60 : 1998 2 CPJ 252
Tribunals and Commissions17 Apr 1998Appeals allowed
ASHOK CHANDRA VARSHNEY Vs MADHYA PRADESH HOUSING BOARD
National Consumer Disputes Redressal Commission · 1998 2 CPJ 659 : 1998 3 CPR 506 : 1999 1 CPC 18
Tribunals and Commissions16 Apr 1998Appeal allowed
SUPERINTENDENT OF POST OFFICES Vs N.NAGA RANGAIAH
National Consumer Disputes Redressal Commission · 1998 3 CPJ 509 : 1999 2 CPR 39
Tribunals and Commissions16 Apr 1998Revision allowed
ADHISHASHI ABHIYANTA Vs ARVIND KUMAR
National Consumer Disputes Redressal Commission · 1998 3 CPJ 569 : 1999 1 CPC 290 : 1999 1 CPR 296
Tribunals and Commissions16 Apr 1998Appeal allowed with costs
BHOLARAM SEN Vs BHARTIYA JEEWAN BIMA NIGAM
National Consumer Disputes Redressal Commission · 1998 2 CPJ 580 : 1998 3 CPR 113 : 1999 1 CLT 132
Tribunals and Commissions16 Apr 1998Complaint dismissed with costs
PARAMJIT KAUR Vs DOABA HOSPITAL
National Consumer Disputes Redressal Commission · 1998 1 CPC 640 : 1998 2 CPJ 265 : 1998 2 CPR 93
Tribunals and Commissions15 Apr 1998Complaint allowed with costs
Amrit Paper Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1998 1 CLT 686 : 1998 1 CPC 564 : 1998 2 CPJ 664 : 1998 2 CPR 97
Tribunals and Commissions15 Apr 1998Appeal dismissed with costs
DISTRICT MANAGER, TELEPHONES Vs G.M.PIARA LAL BEHAL And BROS
National Consumer Disputes Redressal Commission · 1998 1 CPC 612 : 1998 2 CLT 50 : 1998 2 CPJ 291