Tribunals and Commissions15 Apr 1998Appeals allowed
SHARADCHANDRA RAOREKAR Vs BHOPAL DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1998 2 CPC 121 : 1998 2 CPJ 230
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 25 of 34
Tribunals and Commissions15 Apr 1998Appeal partly allowed
Life Insurance Corporation of India Vs KEWALANAND
National Consumer Disputes Redressal Commission · 1998 2 CPC 59 : 1998 2 CPJ 342
Tribunals and Commissions15 Apr 1998Appeal allowed
KAPOOR FARMS Vs KRISHANA FABRICATORS
National Consumer Disputes Redressal Commission · 1998 2 CLT 65 : 1998 2 CPJ 353
Tribunals and Commissions13 Apr 1998Appeal allowed
API KARMACHARI SAHAKARI GRAHAK SANSTHA LTD. Vs BHIMRAO H. MAGRE
National Consumer Disputes Redressal Commission · 1998 2 CPJ 597
Tribunals and Commissions13 Apr 1998Revision Petition dismissed
HINDUSTAN MOTORS LTD Vs PRASENJIT CHAKRABORTY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 290
Tribunals and Commissions07 Apr 1998Appeal disposed of
VIPIN BHARDWAJ Vs CITI BANK
National Consumer Disputes Redressal Commission · 1999 1 CPC 547 : 1999 1 CPJ 522
Tribunals and Commissions07 Apr 1998Appeal allowed
VINOD KUMAR PODDAR Vs SCICI LTD.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 216 : 1999 1 CLT 430 : 1999 1 CPR 221
Tribunals and Commissions07 Apr 1998Appeal allowed
Life Insurance Corporation of India Vs RAMESH JAIN
National Consumer Disputes Redressal Commission · 1998 1 CPC 596 : 1998 2 CLT 63 : 1998 2 CPJ 358 : 1998 2 CPR 287
Tribunals and Commissions07 Apr 1998Appeal partly allowed
United India Insurance Co. Ltd. Vs BIKKER SINGH
National Consumer Disputes Redressal Commission · 1998 1 CPC 588 : 1998 2 CLT 62 : 1998 2 CPJ 367 : 1998 2 CPR 292
Tribunals and Commissions06 Apr 1998Complaint dismissed
LEKH RAJ Vs BHARAJ NURSING HOME
National Consumer Disputes Redressal Commission · 1998 1 CPC 570 : 1998 2 CLT 54 : 1998 2 CPJ 335 : 1998 2 CPR 450
Tribunals and Commissions02 Apr 1998Both Appeals dismissed
COINPAR Vs AJANTHA FURNITURE MART
National Consumer Disputes Redressal Commission · 1998 2 CPJ 468
Tribunals and Commissions02 Apr 1998Appeal dismissed
JUNIOR SUB-DIVISIONAL OFFICER Vs ABDU.K.REHNA MANZIL
National Consumer Disputes Redressal Commission · 1999 1 CPJ 59
Tribunals and Commissions02 Apr 1998Appeal disposed of
COINPAR Vs BHARANI PUMPS
National Consumer Disputes Redressal Commission · 1998 2 CPC 197 : 1998 2 CPJ 492 : 1998 2 CPR 378
Tribunals and Commissions02 Apr 1998Appeal & Revision dismissed
CHRISTIAN MEDICAL CENTRE Vs A.SHAJAHAN
National Consumer Disputes Redressal Commission · 1998 3 CPJ 242
Tribunals and Commissions01 Apr 1998Appeal disposed of with modifications
ORIENTAL INSURANCE COMPANY Vs K.L.MALHOTRA
National Consumer Disputes Redressal Commission · 1998 1 CPC 577 : 1998 2 CLT 110 : 1998 2 CPR 411 : 1998 3 CPJ 406
Tribunals and Commissions01 Apr 1998Complaint dismissed
EIDER PWI COMMUNICATIONS LTD. Vs CREATIVE ENGINEERING And CONSTRUCTION COMPANY
National Consumer Disputes Redressal Commission · 1998 3 CPJ 207
Tribunals and Commissions01 Apr 1998Revision Petition allowed
H.C.L. LTD. Vs KHANDELWAL BROTHERS
National Consumer Disputes Redressal Commission · 1998 2 CPC 47 : 1998 2 CPJ 241
Tribunals and Commissions01 Apr 1998Appeal allowed
PAMILA ROY Vs GENERAL MANAGER, UNIT TRUST OF INDIA
National Consumer Disputes Redressal Commission · 1998 1 CPC 580 : 1998 2 CLT 111 : 1998 3 CPJ 413
Tribunals and Commissions31 Mar 1998Appeal dismissed
GEETA SHARMA Vs AAYUKTA
National Consumer Disputes Redressal Commission · 1998 2 CPJ 714
Tribunals and Commissions31 Mar 1998Order set aside
H.C.L. LTD. Vs ANIL DUBEY
National Consumer Disputes Redressal Commission · 1998 2 CPJ 38