Tribunals and Commissions26 Nov 1998Appeal allowed
COL. S.S. CHAHAL Vs MOHAN LAL MAKKAR
National Consumer Disputes Redressal Commission · 1999 1 CLT 646 : 1999 2 CPJ 330
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 5 of 34
Tribunals and Commissions25 Nov 1998Appeal partly allowed
MARKETING CO-OPERATIVE SOCIETY LIMITED Vs RAGHUNATH PAL
National Consumer Disputes Redressal Commission · 2000 1 CPC 626 : 2000 1 CPJ 534
Tribunals and Commissions24 Nov 1998Appeal allowed
KULASACHIV Vs Anil Kumar Sharma
National Consumer Disputes Redressal Commission · 1999 1 CPR 510 : 1999 3 CPJ 85
Tribunals and Commissions24 Nov 1998Appeal dismissed
BIJOY KUMAR MOHAPATRA Vs GENERAL MANAGER (MARKETING), MAHENDRA AND MAHENDRA LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 301
Tribunals and Commissions24 Nov 1998
A RAVI Vs USHA RANI
National Consumer Disputes Redressal Commission · 1999 1 CPJ 581
Tribunals and Commissions23 Nov 1998Appeal dismissed with costs
Life Insurance Corporation of India Vs SANTOSH
National Consumer Disputes Redressal Commission · 1998 2 CLT 686 : 1999 1 CPC 97 : 1999 1 CPJ 230
Tribunals and Commissions23 Nov 1998Appeal allowed
APTECH COMPUTER EDUCATION Vs RAVI KUMAR BALHARA
National Consumer Disputes Redressal Commission · 1999 1 CLT 27 : 1999 1 CPC 17 : 1999 1 CPJ 339
Tribunals and Commissions23 Nov 1998Appeal dismissed with costs
New India Assurance Co. Ltd. Vs SHRAVAN KUMAR
National Consumer Disputes Redressal Commission · 1999 2 CPC 298 : 1999 2 CPR 64 : 2000 1 CPJ 441
Tribunals and Commissions23 Nov 1998Appeal dismissed
SUB-DIVISIONAL OFFICER, OPERATION, HSEB Vs Om Parkash
National Consumer Disputes Redressal Commission · 1999 1 CLT 26 : 1999 1 CPJ 235
Tribunals and Commissions23 Nov 1998Appeal allowed
GENERAL MANAGER (TELECOM), AMRITSAR Vs SURJIT SINGH
National Consumer Disputes Redressal Commission · 1999 1 CLT 633 : 1999 2 CPJ 351
Tribunals and Commissions20 Nov 1998Appeal allowed
JOGINDER SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1999 2 CLT 134 : 1999 2 CPJ 468
Tribunals and Commissions20 Nov 1998Enquiry discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Godrej Soaps Limited
National Consumer Disputes Redressal Commission · 1999 2 CLT 324 : 1999 2 CPJ 44
Tribunals and Commissions20 Nov 1998Appeal allowed
PUNJABI UNIVERSITY Vs INDER MOHAN
National Consumer Disputes Redressal Commission · 1999 2 CPC 189 : 1999 2 CPJ 386
Tribunals and Commissions20 Nov 1998Enquiry discharged
OEN MICRO SYSTEM LIMITED Vs Unfair Trade Practices
National Consumer Disputes Redressal Commission · 1999 2 CPJ 38
Tribunals and Commissions19 Nov 1998Appeals dismissed
SUPERINTENDENT OF POST OFFICES, ALLAHABAD Vs AVINASH GUPTA
National Consumer Disputes Redressal Commission · 1999 1 CPC 529 : 1999 1 CPJ 473
Tribunals and Commissions19 Nov 1998Appeal allowed
GENERAL MANAGER (TELECOM), AMRITSAR Vs TEJ PAL SINGH RANDHAWA
National Consumer Disputes Redressal Commission · 1999 1 CLT 607 : 1999 2 CPJ 405
Tribunals and Commissions19 Nov 1998Appeal partly allowed
PARVEEN KAPOOR Vs CHAIRMAN, JALLANDHAR IMPROVEMENT TRUST
National Consumer Disputes Redressal Commission · 1999 1 CLT 635 : 1999 2 CPC 92 : 1999 2 CPJ 402
Tribunals and Commissions19 Nov 1998
AUROKRUTY Vs SOUVENIR
National Consumer Disputes Redressal Commission · 1998 0 NCDRC 7 : 1998 3 CPR 46 : 1999 1 CPC 19 : 1999 1 CPJ 23
Tribunals and Commissions19 Nov 1998
GEORGE THOMAS Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CLT 226 : 1999 1 CPC 183 : 1999 1 CPJ 18 : 1999 1 CPR 5
Tribunals and Commissions19 Nov 1998
ORIENTAL INSURANCE CO LTD Vs Dawood Kumar Taj
National Consumer Disputes Redressal Commission · 1998 2 CPC 678 : 1998 3 CPR 49 : 1999 1 CPJ 14