Tribunals and Commissions08 Nov 1998Appeal allowed with costs
United India Insurance Co. Ltd. Vs ARORA GOODS TRANSPORT CO.
National Consumer Disputes Redressal Commission · 1998 2 CLT 606 : 1998 3 CPR 434 : 1999 1 CPJ 384
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 7 of 34
Tribunals and Commissions07 Nov 1998Appeals allowed
NATIONAL FORUM FOR CONSUMER EDUCATION Vs SANJAY KRISHI SEVA KENDRA
National Consumer Disputes Redressal Commission · 1999 1 CPC 687 : 1999 1 CPJ 451 : 1999 1 CPR 350
Tribunals and Commissions06 Nov 1998Appeal accepted
SECRETARY, BOARD OF SCHOOL, KANGRA Vs MEENA TEMPTA
National Consumer Disputes Redressal Commission · 1998 2 CLT 440 : 1998 2 CPC 702 : 1998 3 CPJ 591 : 1998 3 CPR 445
Tribunals and Commissions06 Nov 1998Appeals allowed
Balkar Singh Vs Ashok Kumar Goyal
National Consumer Disputes Redressal Commission · 1999 2 CPJ 429
Tribunals and Commissions06 Nov 1998Complaint dismissed
M.SUJATHA Vs R.SURYAPRAKASH
National Consumer Disputes Redressal Commission · 1999 1 CPJ 560
Tribunals and Commissions05 Nov 1998Appeal allowed
SREEVATSA INDUSTRIES Vs JESUS CALLS TRUSTS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 37 : 1999 1 CLT 433 : 1999 1 CPC 428 : 1999 1 CPR 40
Tribunals and Commissions03 Nov 1998Appeal dismissed
MUNICIPAL CORPORATION Vs T.R.JAIN
National Consumer Disputes Redressal Commission · 1998 2 CLT 528 : 1998 3 CPJ 626 : 1998 3 CPR 524 : 1999 1 CPC 111
Tribunals and Commissions03 Nov 1998Appeal disposed of
COL. (RETD.) D.S. SACHAR Vs Premier Automobiles Ltd.
National Consumer Disputes Redressal Commission · 1999 1 CPC 28 : 1999 1 CPJ 290
Tribunals and Commissions03 Nov 1998
DELHI DEVELOPMENT AUTHORITY Vs SANJAY MEHTA
National Consumer Disputes Redressal Commission · 1999 1 CPC 174 : 1999 1 CPJ 4
Tribunals and Commissions02 Nov 1998Appeals dismissed in limine
JALGAON JANATA SAHAKARI BANK LTD. Vs RISHIKESH PRABHAKAR KULKARNI
National Consumer Disputes Redressal Commission · 1999 1 CPC 558 : 1999 1 CPR 396 : 1999 3 CPJ 557
Tribunals and Commissions30 Oct 1998Application dismissed
GURDEV SINGH NAGI Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 27
Tribunals and Commissions29 Oct 1998Appeals dismissed
UPTRON ACADEMY OF COMPUTER LEARNING Vs RAJ KUMAR NEGI
National Consumer Disputes Redressal Commission · 1999 2 CPC 440 : 1999 2 CPJ 492
Tribunals and Commissions29 Oct 1998Complaint against Insurance Company dismissed with costs
PERMA NAND JOGINDER PAL Vs G.M.P. FINISHING MILLS COLD STORAGE
National Consumer Disputes Redressal Commission · 1998 3 CPR 482 : 1999 1 CPJ 483
Tribunals and Commissions29 Oct 1998Appeal dismissed
GITANE EXPORTS Vs SODHI FREIGHT CARRIERS PVT. LTD.
National Consumer Disputes Redressal Commission · 1999 0 CTJ 847 : 1999 2 CLT 58 : 1999 2 CPC 417 : 2000 1 CPJ 422
Tribunals and Commissions27 Oct 1998Appeal allowed with costs
KULWANT RAI SINGHAL And CO. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1998 2 CLT 603 : 1998 3 CPR 440 : 1999 1 CPJ 519
Tribunals and Commissions27 Oct 1998Appeal dismissed
SURJIT SINGH Vs SHAKTI SINGH SAINI
National Consumer Disputes Redressal Commission · 1999 2 CLT 132 : 1999 2 CPJ 517
Tribunals and Commissions27 Oct 1998
Y Suryanarayanacomplaina Vs UNION OF INDIA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 213
Tribunals and Commissions26 Oct 1998Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs S.K.Malhotra
National Consumer Disputes Redressal Commission · 1999 2 CPJ 436
Tribunals and Commissions23 Oct 1998C.D.A. No. 421/1995 allowed in part and C.D.A. No. 649(A)/1995 dismissed
BRANCH MANAGER, UNITED INDIA INSURANCE COMPANY LTD. Vs JAGANNATH COCONUT STORE
National Consumer Disputes Redressal Commission · 2001 1 CPJ 439 : 2001 2 CPC 528
Tribunals and Commissions22 Oct 1998Appeal allowed
WHEELS WORLD Vs ASHOK KUMAR GUPTA
National Consumer Disputes Redressal Commission · 1998 3 CPJ 568 : 1998 3 CPR 374 : 1999 1 CLT 105 : 1999 1 CPC 287