Tribunals and Commissions28 Sept 1998Appeal allowed
JAGDISH SINGH Vs JAGMOHAN KA ASLI LAHORE BAND
National Consumer Disputes Redressal Commission · 1998 2 CLT 625 : 1998 3 CPR 497 : 1999 1 CPC 93 : 1999 1 CPJ 389
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 9 of 34
Tribunals and Commissions25 Sept 1998Complaint allowed
HARBANS KAUR Vs PUNJAB URBAN PLANNING And DEVELOPMENT AUTHORITY THROUGH ITS CHIEF ADMINISTRATOR
National Consumer Disputes Redressal Commission · 1999 1 CLT 485 : 1999 1 CPC 466 : 1999 2 CPJ 35
Tribunals and Commissions24 Sept 1998Appeal dismissed
PERTECH COMPUTERS LIMITED Vs KESHAV SOOD
National Consumer Disputes Redressal Commission · 1999 2 CLT 85 : 1999 2 CPC 93 : 1999 2 CPJ 474
Tribunals and Commissions23 Sept 1998Appeal allowed
Oriental Insurance Co. Ltd. Vs BADRI PRASAD KHANDELWAL
National Consumer Disputes Redressal Commission · 1998 2 CLT 665 : 1998 2 CPC 561 : 1998 3 CPJ 32 : 1998 3 CPR 18
Tribunals and Commissions22 Sept 1998Appeal partly allowed
Union of India Vs JASPAL SINGH
National Consumer Disputes Redressal Commission · 1999 1 CLT 683 : 1999 2 CPJ 311
Tribunals and Commissions22 Sept 1998
Sub -Divisional Officer Telecom Department Vs GURBACHAN SINGH
National Consumer Disputes Redressal Commission · 1998 2 CLT 515 : 1998 3 CPR 350 : 1999 1 CPC 129 : 1999 1 CPJ 17
Tribunals and Commissions21 Sept 1998Directions passed
Ram Lal Sharma Vs CENTRAL STAFF MINISTRY FOR COMMUNICATIONS
National Consumer Disputes Redressal Commission · 1999 1 CPJ 234
Tribunals and Commissions17 Sept 1998Appeal allowed
MUNICIPAL COUNCIL, DHURI Vs CHARANJIT RICE MILLS
National Consumer Disputes Redressal Commission · 1999 2 CLT 83 : 1999 2 CPJ 483
Tribunals and Commissions17 Sept 1998Appeal dismissed
GANGA GAS SERVICE Vs LALITA SHARMA
National Consumer Disputes Redressal Commission · 1999 2 CLT 87 : 1999 2 CPC 413 : 1999 2 CPJ 573
Tribunals and Commissions17 Sept 1998Order set aside
JARNAIL SINGH Vs Bajaj Auto Ltd.
National Consumer Disputes Redressal Commission · 1998 3 CPR 540 : 1999 1 CLT 17 : 1999 1 CPJ 344
Tribunals and Commissions16 Sept 1998Appeal partly allowed
AGENT, S.R.M.T. LTD. Vs M.P. MALLIKARJUNA GOUD
National Consumer Disputes Redressal Commission · 1998 3 CPJ 706
Tribunals and Commissions16 Sept 1998Appeal dismissed
SOHAN LAL KAMBOJ Vs MANAGER, STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 1999 2 CLT 141 : 1999 2 CPJ 346
Tribunals and Commissions15 Sept 1998Appeal disposed of
T.C.C. CARRIERS PVT. LTD. Vs TAPE MANUFACTURING COMPANY
National Consumer Disputes Redressal Commission · 1999 1 CPJ 97
Tribunals and Commissions15 Sept 1998Appeal allowed
SANJEEV SOOD Vs Oriental Insurance Co.Ltd
National Consumer Disputes Redressal Commission · 1998 2 CLT 390 : 1998 2 CPC 431 : 1998 3 CPJ 671 : 1998 3 CPR 185
Tribunals and Commissions15 Sept 1998Application allowed
S.B. MATHUR Vs R.S. AJIT SINGH And CO.-Non-applicant
National Consumer Disputes Redressal Commission · 1999 1 CPC 252 : 1999 1 CPJ 116 : 1999 1 CPR 473
Tribunals and Commissions14 Sept 1998Complaint disposed of
MAJOR KABAL SINGH Vs Union of India
National Consumer Disputes Redressal Commission · 1999 1 CPJ 110
Tribunals and Commissions14 Sept 1998Complaint allowed
ASHOK THAKUR Vs G.M.MODI HOSPITAL And RESEARCH CENTRE FOR MEDICAL SCIENCES
National Consumer Disputes Redressal Commission · 1999 1 CPJ 190
Tribunals and Commissions14 Sept 1998Ordered accordingly
BALDEV SINGH Vs PUNJAB STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1999 2 CLT 136 : 1999 3 CPJ 368
Tribunals and Commissions10 Sept 1998Complaint disposed of
State of Bihar Vs MAGADH MOTORS
National Consumer Disputes Redressal Commission · 1998 3 CPJ 548 : 1998 3 CPR 304 : 1999 1 CLT 106
Tribunals and Commissions10 Sept 1998Complaint dismissed with costs
ANUP SHARMA Vs LEKH RAM
National Consumer Disputes Redressal Commission · 1998 3 CPJ 636 : 1998 3 CPR 197