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National Consumer Disputes Redressal Commission judgments, 1998

674 judgments · page 8 of 34

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Tribunals and Commissions22 Oct 1998Appeal partly allowed

ESTATE OFFICER, PUNJAB URBAN PLANNING And DEVELOPMENT AUTHORITY Vs Dev Raj

National Consumer Disputes Redressal Commission · 1998 2 CLT 634 : 1999 1 CPC 178 : 1999 1 CPJ 426 : 1999 1 CPR 142

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Tribunals and Commissions22 Oct 1998Appeal allowed

VEENA BHATNAGAR Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2000 1 CPJ 137

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Tribunals and Commissions21 Oct 1998Appeal allowed

MUNICIPAL COMMITTEE (NOW MUNICIPAL COUNCIL) Vs SHRI KRISHAN CHAND

National Consumer Disputes Redressal Commission · 1999 2 CLT 88 : 1999 3 CPJ 441

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Tribunals and Commissions20 Oct 1998Complaint allowed with costs

FAKRUDDIN ABBAS BHARMAL Vs B. DASGUPTA

National Consumer Disputes Redressal Commission · 1998 3 CPJ 677 : 1998 3 CPR 365 : 1999 1 CLT 111

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Tribunals and Commissions16 Oct 1998Appeal dismissed

M.P. ELECTRICITY BOARD Vs SHIVKANT CHOUBEY

National Consumer Disputes Redressal Commission · 1999 1 CLT 563 : 1999 2 CPC 381 : 1999 2 CPJ 85 : 1999 2 CPR 556

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Tribunals and Commissions16 Oct 1998Appeal dismissed

Girdhari Lal Sharma Vs M.T.N.L.

National Consumer Disputes Redressal Commission · 1999 1 CPJ 204

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Tribunals and Commissions15 Oct 1998Order set aside

MANOJ KUMAR Vs National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1998 2 CLT 623 : 1998 3 CPR 549 : 1999 1 CPJ 349

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Tribunals and Commissions14 Oct 1998Application dismissed

Bhagwan Singh Vs Accounts Officer

National Consumer Disputes Redressal Commission · 1999 1 CLT 620 : 1999 1 CPR 609 : 1999 2 CPC 32 : 1999 2 CPJ 124

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Tribunals and Commissions14 Oct 1998Appeal partly allowed

RAM TRANSPORT COMPANY Vs GOEL TRADERS

National Consumer Disputes Redressal Commission · 1999 1 CPC 518 : 1999 1 CPJ 636 : 1999 2 CPR 596

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Tribunals and Commissions14 Oct 1998Appeal allowed

Garg Enterprises Vs Amar Singh

National Consumer Disputes Redressal Commission · 1999 1 CLT 636 : 1999 2 CPJ 400

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Tribunals and Commissions12 Oct 1998Complaint disposed of

C.P.SALUJA And ASSOCIATES Vs Voltas Ltd

National Consumer Disputes Redressal Commission · 1999 1 CPC 549 : 1999 1 CPJ 211

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Tribunals and Commissions12 Oct 1998Complaint succeeds

SUMAN PLASTIC INDUSTRIES Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 1998 2 CLT 568 : 1998 2 CPC 701 : 1998 3 CPJ 715 : 1998 3 CPR 470

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Tribunals and Commissions12 Oct 1998Complaint disposed of

RAJ KUMARI Vs NOVELTY RADIOS And WATCH EXPERTS

National Consumer Disputes Redressal Commission · 1998 3 CPJ 63

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Tribunals and Commissions08 Oct 1998Appeal allowed

RAGHBIR DASS Vs United India Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1998 2 CLT 508 : 1998 3 CPJ 683 : 1998 3 CPR 317 : 1999 1 CPC 236

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Tribunals and Commissions08 Oct 1998Appeal dismissed

SECRETARY, KERALA STATE HOUSING BOARD Vs N.THANAPPAN NAIR

National Consumer Disputes Redressal Commission · 1999 3 CPJ 311 : 2000 1 CPR 334

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Tribunals and Commissions07 Oct 1998Appeal and Revision allowed

COMMISSIONER, PANCHAYAT UNION, AMBASAMUDRAM Vs K. GOMATHI

National Consumer Disputes Redressal Commission · 1998 3 CPR 464 : 1999 1 CPJ 481

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Tribunals and Commissions07 Oct 1998Appeal dismissed

L.M.L.LIMITED Vs B.P.TYAGI

National Consumer Disputes Redressal Commission · 1999 1 CPC 559 : 1999 1 CPJ 219

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Tribunals and Commissions07 Oct 1998Appeal partly allowed

New India Assurance Co.Ltd. Vs R.K.SAREEN

National Consumer Disputes Redressal Commission · 1999 1 CPJ 176

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Tribunals and Commissions06 Oct 1998Appeal partly allowed

G.R.BROTHERS Vs NEW INDIA ASSURANCE CO.LTD

National Consumer Disputes Redressal Commission · 1998 2 CLT 581 : 1998 3 CPJ 669 : 1998 3 CPR 337 : 1999 1 CPC 47

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Tribunals and Commissions29 Sept 1998Appeal dismissed

AMARJIT SINGH Vs LUDHIANA STONE CLINIC

National Consumer Disputes Redressal Commission · 1999 0 CTJ 786 : 1999 2 CLT 82 : 1999 2 CPC 407 : 1999 2 CPJ 487

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