Tribunals and Commissions18 Nov 1998Application allowed
Hindustan Lever Ltd. Vs COLGATE PALMOLIVE (INDIA) LTD.
National Consumer Disputes Redressal Commission · 1999 2 CPJ 7
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 6 of 34
Tribunals and Commissions18 Nov 1998Complaint disposed of
COLGATE PALMOLIVE (I) LIMITED Vs HINDUSTAN LEVER LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 19
Tribunals and Commissions18 Nov 1998
UNITED INDIA INSURANCE CO. LTD. Vs SATRUGHAN SHARMA
National Consumer Disputes Redressal Commission · 1998 0 NCDRC 8 : 1999 1 CLT 306 : 1999 1 CPC 279 : 1999 1 CPJ 1 : 1999 1 CPR 23
Tribunals and Commissions17 Nov 1998
TAMIL NADU HOUSING BOARD Vs R.SIV ASUBRAMANIAYAM
National Consumer Disputes Redressal Commission · 1998 0 NCDRC 9 : 1998 3 CPJ 39 : 1998 3 CPR 44 : 1999 1 CLT 16
Tribunals and Commissions16 Nov 1998Petition allowed
KERALA AVIATION TRAINING CENTRE Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPC 492 : 1999 2 CPJ 215 : 1999 2 CPR 368
Tribunals and Commissions16 Nov 1998Appeal dismissed
SUB-DIVISIONAL OFFICER Vs Manjit Singh
National Consumer Disputes Redressal Commission · 1999 1 CPC 267 : 1999 1 CPJ 239
Tribunals and Commissions13 Nov 1998Complaint allowed
SANTHANAM IYANGAR Vs VICE CHAIRMAN, MEERUT DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 1999 1 CLT 550 : 1999 2 CPJ 33 : 1999 2 CPR 117
Tribunals and Commissions13 Nov 1998Enquiry discharged
Krishna And Company Vs RAJASTHAN STATE ELECTRICITY BOARD
National Consumer Disputes Redressal Commission · 1999 3 CPJ 8
Tribunals and Commissions13 Nov 1998Appeal dismissed
Municipal Council Vs SEEMA MAHESHWARI
National Consumer Disputes Redressal Commission · 1999 1 CPC 227 : 1999 1 CPJ 140 : 1999 1 CPR 433
Tribunals and Commissions13 Nov 1998C.A. allowed
SHAMMI KAPOOR Vs TECHNOLOGY PARKS LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 36
Tribunals and Commissions12 Nov 1998Appeal allowed
UPINDERJIT SINGH SEKHON Vs STATE BANK OF PATIALA
National Consumer Disputes Redressal Commission · 1999 1 CPC 543 : 1999 2 CPJ 337
Tribunals and Commissions12 Nov 1998Appeal allowed
PRITAM SINGH Vs DISTRICT CONSUMER DISPUTES REDRESSAL FORUM, ROPAR
National Consumer Disputes Redressal Commission · 1999 2 CLT 333 : 1999 2 CPC 183 : 1999 2 CPJ 67
Tribunals and Commissions12 Nov 1998Appeal partly allowed
Union of India Vs TEJINDER SINGH
National Consumer Disputes Redressal Commission · 2000 3 CPJ 546
Tribunals and Commissions12 Nov 1998Appeal allowed
Union of India Vs SURAJ KUMAR CHHABRA
National Consumer Disputes Redressal Commission · 1999 2 CLT 143 : 1999 2 CPJ 323
Tribunals and Commissions11 Nov 1998Complaint dismissed
S.L.N.BHASKARAN Vs TELECOM DISTRICT MANAGER, VIRUDHUNAGAR S.S.A.
National Consumer Disputes Redressal Commission · 1999 1 CPJ 618
Tribunals and Commissions11 Nov 1998Appeal dismissed
SAWAN KUMAR And FIVE Vs SURINDER KATYAL
National Consumer Disputes Redressal Commission · 1998 2 CPC 687 : 1999 1 CLT 38 : 1999 1 CPJ 226
Tribunals and Commissions09 Nov 1998Appeal partly allowed
JAINENDRA KUMAR Vs M.P.Electricity Board
National Consumer Disputes Redressal Commission · 1999 1 CPJ 625 : 1999 2 CPC 376 : 1999 2 CPR 567
Tribunals and Commissions09 Nov 1998Appeal allowed
NEEL KAMAL PAPER MILLS PRIVATE LIMITED Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CPJ 553 : 1999 3 CPR 320 : 2001 1 CPC 196
Tribunals and Commissions09 Nov 1998Appeals dismissed
JAYASREE R.NAIR Vs S.HALEEFATHUDEEN
National Consumer Disputes Redressal Commission · 2000 1 CPJ 166 : 2000 1 CPR 429
Tribunals and Commissions09 Nov 1998Order confirmed with modifications
MANAGER, CATHOLIC SYRIAN BANK LTD. Vs K.MADHUSOODHAN
National Consumer Disputes Redressal Commission · 1999 2 CPJ 2 : 2000 1 CPC 134