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National Consumer Disputes Redressal Commission judgments, 1998

674 judgments · page 10 of 34

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Tribunals and Commissions10 Sept 1998

Jasbir Singh Grewal Complaina Vs Mahindra Ford India Ltd

National Consumer Disputes Redressal Commission · 1998 2 CPC 519 : 1999 1 CPJ 48

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Tribunals and Commissions09 Sept 1998Complaint allowed with costs

CORE ORGANICS LTD. Vs National Insurance Co. Ltd.

National Consumer Disputes Redressal Commission · 1998 2 CLT 578 : 1998 3 CPJ 700

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Tribunals and Commissions08 Sept 1998Appeal dismissed

ORIENTAL INSURANCE COMPANY LTD Vs SANJEEV SOOD

National Consumer Disputes Redressal Commission · 1998 2 CLT 396 : 1998 2 CPC 386 : 1998 3 CPJ 647 : 1998 3 CPR 193

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Tribunals and Commissions08 Sept 1998Complaint disposed of

PARVEEN OBEROI Vs Branch Manager, State Bank of India

National Consumer Disputes Redressal Commission · 1999 1 CPC 562 : 1999 1 CPJ 224

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Tribunals and Commissions08 Sept 1998Complaint dismissed

B. Jayakumar Vs Bharath Earth Movers Limited

National Consumer Disputes Redressal Commission · 1999 2 CPJ 219

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Tribunals and Commissions04 Sept 1998Dismissed

RASHMI B. FADNAVIS Vs MUMBAI GRAHAK PANCHAYAT

National Consumer Disputes Redressal Commission · 1998 2 CPC 605 : 1998 3 CPJ 21 : 1998 3 CPR 34

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Tribunals and Commissions03 Sept 1998Appeal allowed

GOEL GAS SERVICES Vs S R ENTERPRISES

National Consumer Disputes Redressal Commission · 1998 2 CPC 616 : 1998 3 CPJ 545 : 1998 3 CPR 278

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Tribunals and Commissions03 Sept 1998AJAI BHALLA , M.N.SHROFF , SUVIRA LAL

VISHAL ROADWAYS Vs ECONOMIC TRADERS (GUJARAT) LTD.

National Consumer Disputes Redressal Commission · 1998 0 NCDRC 5 : 1998 2 CLT 502 : 1998 2 CPC 538 : 1998 3 CPJ 9 : 1998 3 CPR 28

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Tribunals and Commissions03 Sept 1998

RASHID KHAN Vs NATIONAL INSURANCE CO LTD

National Consumer Disputes Redressal Commission · 1998 3 CPJ 537 : 1998 3 CPR 313

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Tribunals and Commissions02 Sept 1998Appeal dismissed

Divisional Manager, Life Insurance Corporation of India Vs SAVITRI DEVI

National Consumer Disputes Redressal Commission · 1998 2 CLT 547 : 1998 2 CPC 323 : 1998 3 CPJ 475 : 1998 3 CPR 234

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Tribunals and Commissions02 Sept 1998Appeal disposed of

M.Subramani Vs CHRISTU JOTHI HOSPITAL

National Consumer Disputes Redressal Commission · 1998 3 CPR 428 : 1999 1 CPJ 387

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Tribunals and Commissions01 Sept 1998Appeal disposed of

CAPT. C.L. CHAWLA (RTD.) Vs J.B. BODA

National Consumer Disputes Redressal Commission · 1999 3 CPJ 336

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Tribunals and Commissions01 Sept 1998

Shri Arun Kumar Mishra Vs Purshottam Singh

National Consumer Disputes Redressal Commission · 1998 3 CPJ 573 : 1998 3 CPR 284

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Tribunals and Commissions31 Aug 1998Appeal allowed

DEPUTY GENERAL MANAGER, MADRAS TELEPHONES Vs AYISHA MOHIDEEN

National Consumer Disputes Redressal Commission · 1998 3 CPR 453 : 1999 1 CPC 40 : 1999 1 CPJ 715

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Tribunals and Commissions31 Aug 1998Appeal disposed of

S.DHAWAN Vs BLUE CHIP TECHNOGUARDS LTD.

National Consumer Disputes Redressal Commission · 1999 1 CPJ 128

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Tribunals and Commissions28 Aug 1998Appeal dismissed with costs

Oriental Insurance Company Ltd. Vs VAISHNAVDEVI STEEL ALLOYS PVT. LTD.

National Consumer Disputes Redressal Commission · 1999 1 CPJ 353 : 1999 1 CPR 403

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Tribunals and Commissions25 Aug 1998Appeal dismissed

POST MASTER GENERAL, H.P. CIRCLE, SHIMLA Vs H.P. KHADI And VILLAGE INDUSTRIES BOARD

National Consumer Disputes Redressal Commission · 1998 2 CLT 657 : 1998 2 CPC 391 : 1998 3 CPJ 466 : 1998 3 CPR 189

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Tribunals and Commissions25 Aug 1998Complaint disposed of

PUSHPA PANDARWANI Vs GENERAL MANAGER, JVC FINANCE LTD.

National Consumer Disputes Redressal Commission · 1998 2 CLT 569 : 1998 2 CPC 673 : 1998 3 CPJ 710

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Tribunals and Commissions25 Aug 1998Appeal dismissed

BHAI BHAGTU COTTON FACTORY Vs National Insurance Company Ltd.

National Consumer Disputes Redressal Commission · 1998 2 CLT 513 : 1998 2 CPC 464 : 1998 3 CPJ 30 : 1998 3 CPR 21

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Tribunals and Commissions25 Aug 1998Complaint dismissed

P.P.KAPOOR Vs GOVERNMENT SERVANTS CO-OPERATIVE HOUSE BUILDING SOCIETY LTD.

National Consumer Disputes Redressal Commission · 1999 1 CPJ 81

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