Tribunals and Commissions24 Aug 1998Appeal Partly allowed
M.T.N.L. Vs SUSHMA CHAUFLA
National Consumer Disputes Redressal Commission · 1999 1 CPJ 63 : 1999 1 CPR 481
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 1998
674 judgments · page 11 of 34
Tribunals and Commissions22 Aug 1998Appeal dismissed
SATISH MEHRA Vs Vysya Bank Ltd.
National Consumer Disputes Redressal Commission · 1998 3 CPJ 265 : 1999 1 CPR 281
Tribunals and Commissions21 Aug 1998Complaint disposed of
ANEJA OVERSEAS Vs JT. DIRECTOR, GENERAL FOREIGN TRADE
National Consumer Disputes Redressal Commission · 1998 3 CPJ 704
Tribunals and Commissions20 Aug 1998Appeal disposed of
M.T.N.L. Vs PREET DHANKAR
National Consumer Disputes Redressal Commission · 1999 1 CPJ 28
Tribunals and Commissions19 Aug 1998Appeal allowed
Divisional Manager, New India Assurance Co.Ltd Vs ABAKASH BAI
National Consumer Disputes Redressal Commission · 1998 3 CPJ 631 : 1999 1 CPR 130
Tribunals and Commissions19 Aug 1998Appeal allowed
Oriental Insurance Co. Ltd. Vs PRABHUDEV G.MOGE
National Consumer Disputes Redressal Commission · 1998 3 CPJ 540 : 1998 3 CPR 430 : 1999 1 CLT 125
Tribunals and Commissions19 Aug 1998Case disposed of
FAKIR MOHAN BHUYAN Vs G.C.POTHAL
National Consumer Disputes Redressal Commission · 1999 1 CPJ 206
Tribunals and Commissions19 Aug 1998Appeal disposed of
PROPRIETOR, NELLAI ELECTRONICS Vs KAMALAM SELVARAJ
National Consumer Disputes Redressal Commission · 1998 3 CPJ 426 : 1999 1 CPR 274
Tribunals and Commissions18 Aug 1998Appeal dismissed
Oriental Insurance Co. Ltd. Vs MAYUR RESTAURANT
National Consumer Disputes Redressal Commission · 1998 2 CLT 314 : 1998 2 CPC 380 : 1998 2 CPR 26 : 1998 3 CPJ 3
Tribunals and Commissions18 Aug 1998Appeal dismissed
National Insurance Co. Ltd. Vs RAMESH KUMAR
National Consumer Disputes Redressal Commission · 1998 2 CLT 79 : 1998 2 CPC 368 : 1998 3 CPJ 62 : 1998 3 CPR 167
Tribunals and Commissions18 Aug 1998Ordered accordingly
New India Assurance Co. Ltd. Vs SURYA CREDIT LIMITED
National Consumer Disputes Redressal Commission · 1998 2 CLT 319 : 1998 2 CPC 374 : 1998 2 CPR 23 : 1998 3 CPJ 19
Tribunals and Commissions18 Aug 1998Appeal allowed
P. VENKATESWARA RAO Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 1998 2 CLT 505 : 1998 2 CPC 565 : 1998 3 CPJ 14 : 1998 3 CPR 24
Tribunals and Commissions18 Aug 1998Appeal allowed
NATIONAL AGRICULTURAL COOPERATIVE MARKETING FEDERATION OF INDIA LTD. Vs REENA BANERJEE
National Consumer Disputes Redressal Commission · 1998 2 CLT 660 : 1998 2 CPC 557 : 1998 3 CPJ 17 : 1998 3 CPR 11
Tribunals and Commissions18 Aug 1998Complaint dismissed
CHANDIGARH HOUSING BOARD Vs RAMESH CHANDER SETHI
National Consumer Disputes Redressal Commission · 1998 2 CPC 474 : 1998 3 CPJ 6 : 1998 3 CPR 31 : 1999 1 CLT 122
Tribunals and Commissions18 Aug 1998Order set aside
KEWAL KRISHAN AHUJA Vs Jagdip Singh
National Consumer Disputes Redressal Commission · 1999 1 CPJ 157 : 1999 1 CPR 452
Tribunals and Commissions18 Aug 1998Appeal dismissed
ROADWINGS INTERNATIONAL Vs HINDUSTAN COPPER LIMITED
National Consumer Disputes Redressal Commission · 1999 2 CLT 267 : 1999 3 CPJ 23
Tribunals and Commissions18 Aug 1998Complaint dismissed
S.P.KHAIRIWAL Vs SECRETARY, UNION OF INDIA, MINISTRY OF PETROLEUM
National Consumer Disputes Redressal Commission · 1998 3 CPJ 38
Tribunals and Commissions18 Aug 1998
MAHANAGAR TELEPHONE NIGAM LTD Vs PREM PRAKASH
National Consumer Disputes Redressal Commission · 1998 2 CLT 362 : 1998 2 CPC 357 : 1998 2 CPJ 44 : 1998 2 CPR 9
Tribunals and Commissions18 Aug 1998
Yasmin Sultana Vs Rupaben D Patel
National Consumer Disputes Redressal Commission · 1998 2 CLT 323 : 1998 2 CPC 546 : 1998 2 CPJ 40 : 1998 2 CPR 20
Tribunals and Commissions18 Aug 1998
ORIENTAL INSURANCE CO LTD Vs Prem Parkash Mehra
National Consumer Disputes Redressal Commission · 1998 2 CLT 327 : 1998 2 CPC 383 : 1998 2 CPJ 46 : 1998 2 CPR 17