Tribunals and Commissions11 Jan 2000Complaint disposed of
GOLDEN TOURIST RESORTS AND DEVELOPER LIMITED Vs SELVEL MEDIA SERVICES PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPC 387 : 2001 2 CPJ 428
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 39 of 39
Tribunals and Commissions11 Jan 2000Appeal dismissed
Sarabjit Kaur Vs National Insurance Company Limited
National Consumer Disputes Redressal Commission · 2001 3 CPJ 391
Tribunals and Commissions11 Jan 2000Complaint dismissed
STUDY CIRCLE SOCIETY Vs CHOITHRAM HOSPITAL AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2000 2 CPC 192 : 2000 2 CPJ 436 : 2000 3 CPR 321 : 2001 1 CLT 57
Tribunals and Commissions11 Jan 2000Appeals allowed
Unit Trust of India Vs Joseph Kunju
National Consumer Disputes Redressal Commission · 2001 1 CPC 231 : 2001 1 CPJ 131
Tribunals and Commissions11 Jan 2000Petition disposed of as infructuous
RAMESHWAR LAL SHARMA Vs Regional Manager, United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPC 650 : 2000 2 CPR 346 : 2000 3 CPJ 249
Tribunals and Commissions11 Jan 2000
DIRECTOR (RESEARCH), MRTP COMMISSION Vs Indian Airlines Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 31
Tribunals and Commissions11 Jan 2000Appeal partly allowed
BRANCH MANAGER, NEW INDIA ASSURANCE COMPANY LTD. Vs E.A.VAVACHAN
National Consumer Disputes Redressal Commission · 2000 3 CPR 408 : 2001 1 CLT 480 : 2001 1 CPJ 356
Tribunals and Commissions10 Jan 2000Appeal dismissed
SARAB PRAKASH Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2000 1 CPJ 511
Tribunals and Commissions10 Jan 2000Appeal dismissed with costs
SHIV KUMAR Vs Kewal Singh
National Consumer Disputes Redressal Commission · 2001 2 CPC 233 : 2001 3 CPJ 511
Tribunals and Commissions07 Jan 2000C.A. dismissed
PAWAN KUMAR RUSTOGI-/ Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 1 CPJ 6
Tribunals and Commissions07 Jan 2000Appeal dismissed
D.C.M. FINANCIAL SERVICES LTD. Vs COL. SUNEEL AHUJA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 498 : 2000 2 CLT 245 : 2000 2 CPR 173
Tribunals and Commissions07 Jan 2000Appeal dismissed
NAND LAL KHOSLA Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2002 1 CPJ 192
Tribunals and Commissions06 Jan 2000Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LIMITED Vs SAGOON BUILDERS PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 502 : 2000 2 CLT 214 : 2000 2 CPR 167
Tribunals and Commissions06 Jan 2000Petition disposed of
P.S. MUCHANDI Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPC 619 : 2000 1 CPJ 49 : 2000 1 CPR 59
Tribunals and Commissions05 Jan 2000Appeal dismissed
P.D.MUNGEE Vs New India Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CPC 418 : 2000 3 CPJ 45
Tribunals and Commissions03 Jan 2000Appeal dismissed
M.J.ABRAHAM Vs ANGEL AGENCIES
National Consumer Disputes Redressal Commission · 2000 3 CPJ 544 : 2001 1 CPC 215 : 2001 1 CPR 38
Tribunals and Commissions03 Jan 2000Appeal dismissed
Branch Manager, LIC of India Vs MINIYAKA PARBATI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 95
Tribunals and Commissions03 Jan 2000Appeal allowed
Kamta Prasad Singh Vs NAGINA PRASAD
National Consumer Disputes Redressal Commission · 2000 3 CPJ 283