Tribunals and Commissions25 Jan 2000
Riptinder Singh Vs Director Housing And Urban Development
National Consumer Disputes Redressal Commission · 2000 2 CLT 107 : 2000 2 CPC 180 : 2000 2 CPJ 443
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 38 of 39
Tribunals and Commissions24 Jan 2000Order modified
HARYANA STATE COOPERATIVE APEX BANK LTD. Vs SHABNAM
National Consumer Disputes Redressal Commission · 2000 2 CLT 33 : 2000 2 CPC 58 : 2000 2 CPJ 116 : 2000 2 CPR 407
Tribunals and Commissions24 Jan 2000Appeal dismissed with costs
GENERAL MANAGER, HYDERABAD TELECOM Vs A.G.CHANDRASEKHAR
National Consumer Disputes Redressal Commission · 2001 1 CPC 644 : 2001 1 CPJ 540
Tribunals and Commissions24 Jan 2000Complaint allowed with costs
HAPSON TELECOM LIMITED Vs PUNJAB COMMUNICATIONS LIMITED
National Consumer Disputes Redressal Commission · 2000 2 CLT 39 : 2000 2 CPC 53 : 2000 2 CPJ 147 : 2000 2 CPR 382
Tribunals and Commissions24 Jan 2000Appeal dismissed
GERMAN DIAS Vs VICTORIA BRAGANZA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 393 : 2000 3 CPR 4
Tribunals and Commissions21 Jan 2000Appeal allowed
KAUR SINGH BRAR Vs KHURMI GUN WORKS
National Consumer Disputes Redressal Commission · 2001 2 CPC 240 : 2002 1 CPJ 155 : 2003 1 CLT 166
Tribunals and Commissions21 Jan 2000Appeals dismissed
WORLD LINK FINANCE LTD. Vs M.R.DIXIT
National Consumer Disputes Redressal Commission · 2000 3 CPJ 319
Tribunals and Commissions20 Jan 2000Appeal dismissed
Ram Lal Sharma Vs STATE MINISTER FOR COMMUNICATIONS
National Consumer Disputes Redressal Commission · 2002 2 CPJ 339
Tribunals and Commissions20 Jan 2000Appeal dismissed
P.S.E.B. Vs Sukhdev Singh
National Consumer Disputes Redressal Commission · 2001 2 CPC 236 : 2001 3 CPJ 431
Tribunals and Commissions20 Jan 2000Appeal allowed with costs
S.C. VARSHNEY Vs M.T.N.L.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 488 : 2000 2 CPC 290 : 2000 2 CPR 437 : 2001 1 CLT 255
Tribunals and Commissions20 Jan 2000Appeals allowed
MANAGING DIRECTOR, A And S TEXTILES LTD Vs CH.JANARDHAN Reddy
National Consumer Disputes Redressal Commission · 2000 2 CPJ 527 : 2001 1 CLT 372 : 2001 1 CPC 304 : 2001 1 CPR 153
Tribunals and Commissions20 Jan 2000Application and Appeal dismissed
STERLING HOLIDAYS RESORTS INTERNATIONAL LTD. Vs B.R.BHATIA
National Consumer Disputes Redressal Commission · 2001 2 CLT 591 : 2001 2 CPC 239 : 2002 1 CPJ 165
Tribunals and Commissions19 Jan 2000Appeal dismissed
VOLTAS LIMITED Vs S.P.VIJ
National Consumer Disputes Redressal Commission · 2000 2 CLT 35 : 2000 2 CPC 310 : 2000 2 CPJ 158 : 2000 2 CPR 509
Tribunals and Commissions19 Jan 2000Complaint dismissed
SUKHWINDER INVESTMENT PVT. LTD. Vs Union of India
National Consumer Disputes Redressal Commission · 2000 2 CLT 44 : 2000 2 CPR 309 : 2000 2 CPR 496 : 2000 3 CPJ 228
Tribunals and Commissions18 Jan 2000Appeal dismissed
BHARATI VIDYAPEETH, INSTITUTE OF RESEARCH AND MANAGEMENT Vs SANJAY KUMAR
National Consumer Disputes Redressal Commission · 2000 1 CPJ 344
Tribunals and Commissions13 Jan 2000Application dismissed
JAINA PROPERTIES And FINANCE LTD. Vs KANPUR ELECTRICITY SUPPLY ADMINISTRATION, U.P.S.E.B.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 76
Tribunals and Commissions13 Jan 2000Appeal dismissed
TRANSPORT CORPORATION OF INDIA LTD Vs KARAN SEHGAL
National Consumer Disputes Redressal Commission · 2000 1 CPJ 536 : 2000 2 CLT 654 : 2000 2 CPC 283 : 2000 2 CPR 403
Tribunals and Commissions13 Jan 2000Appeals adjourned
ASIA PACIFIC INVESTMENT TRUST LTD. Vs AMOD JUNEJA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 239 : 2000 2 CPC 301 : 2000 2 CPR 484
Tribunals and Commissions12 Jan 2000Appeal dismissed
New India Assurance Co. Ltd. Vs VASUDHA VASANTI DHAGAMWAR
National Consumer Disputes Redressal Commission · 2000 1 CPJ 474 : 2000 2 CLT 268 : 2000 2 CPC 253 : 2000 2 CPR 308
Tribunals and Commissions11 Jan 2000Appeal dismissed
RAJINDER SINGH Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 163