Tribunals and Commissions04 Feb 2000Appeal partly allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs POONAM RASTOGI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 353
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 36 of 39
Tribunals and Commissions04 Feb 2000
USHA JAIN Vs Up Avas Vikas Parishad
National Consumer Disputes Redressal Commission · 2000 1 CPJ 598 : 2000 2 CLT 230 : 2000 2 CPR 196
Tribunals and Commissions03 Feb 2000C.A. disposed of
BHANU IRON AND STEEL COMPANY LTD. Vs SURAJ KANTA ELECTRONICS
National Consumer Disputes Redressal Commission · 2000 2 CPJ 8
Tribunals and Commissions03 Feb 2000Appeal dismissed
ANIRUDH THAREJA Vs K.K.VEDI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 530
Tribunals and Commissions03 Feb 2000Appeal dismissed
MAHANAGAR TELEPHONE NIGAM LTD. Vs PRATAP SINGH RANA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 550 : 2000 2 CLT 323 : 2000 2 CPC 266 : 2000 2 CPR 369
Tribunals and Commissions03 Feb 2000C.A. disposed of
R.S.Yadav Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 2 CPJ 17
Tribunals and Commissions03 Feb 2000Appeal dismissed
SOL PHARMACEUTICALS LIMITED Vs SHYAMALA KHEMANI
National Consumer Disputes Redressal Commission · 2000 1 CLT 631 : 2000 1 CPR 481 : 2000 2 CPJ 275
Tribunals and Commissions03 Feb 2000C.A. disposed of
MALINI N.SHAH Vs HINDUSTAN DOMESTIC OIL AND GAS CO. (BOMBAY) LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 20
Tribunals and Commissions03 Feb 2000NOE disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs STERLITE INDUSTRIES (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 50
Tribunals and Commissions03 Feb 2000Appeal allowed
Mohan Giri Vs ANNAPOORNA KRISHI SEVA KENDRA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 375 : 2000 2 CPR 243 : 2001 1 CLT 19
Tribunals and Commissions03 Feb 2000Appeals and Revisions disposed of
SIPANI AUTOMOBILES LTD. Vs KM.KAMNA Lall
National Consumer Disputes Redressal Commission · 2000 2 CPJ 353 : 2001 1 CLT 134
Tribunals and Commissions02 Feb 2000Complaint allowed with costs
S.A.QURESHI Vs PADODE MEMORIAL HOSPITAL AND RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2000 1 CLT 611 : 2000 1 CPR 318 : 2000 2 CPJ 463
Tribunals and Commissions02 Feb 2000Appeal dismissed
SUB DIVISIONAL OFFICER, HVPN Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2001 3 CPJ 85
Tribunals and Commissions02 Feb 2000Complaint returned
Federal Bank Ltd. Vs National Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 302 : 2001 1 CLT 366 : 2001 1 CPC 226 : 2001 1 CPR 58
Tribunals and Commissions02 Feb 2000
Gurmeet Dhillon Vs Branch Manager New India Assurance Co Ltd
National Consumer Disputes Redressal Commission · 2000 2 CLT 94 : 2000 2 CPC 171 : 2000 2 CPJ 453 : 2000 3 CPR 472
Tribunals and Commissions01 Feb 2000Complaint allowed
JASPAL SINGH Vs POST GRADUATE INSTITUTE OF MEDICAL EDUCATION AND RESEARCH PGI CHANDIGARH
National Consumer Disputes Redressal Commission · 2000 2 CLT 112 : 2000 2 CPC 172 : 2000 2 CPJ 439 : 2000 2 CPR 300
Tribunals and Commissions01 Feb 2000Complaint dismissed
B.Prasada Rao Vs Branch Manager, Bank of Baroda
National Consumer Disputes Redressal Commission · 2000 2 CLT 700 : 2000 2 CPJ 513 : 2000 2 CPR 451
Tribunals and Commissions01 Feb 2000Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs ATTAR SINGH GULIA
National Consumer Disputes Redressal Commission · 2000 2 CLT 98 : 2000 2 CPC 179 : 2000 2 CPJ 472 : 2000 2 CPR 306
Tribunals and Commissions01 Feb 2000
Bolaria Financiers Vs BABU SINGH
National Consumer Disputes Redressal Commission · 2000 2 CPC 165 : 2000 2 CPJ 450 : 2000 3 CPR 124
Tribunals and Commissions28 Jan 2000Complaint allowed with costs
KOPRAN LIMITED Vs FREIGHT CARRIERS OF INDIA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 83