Tribunals and Commissions15 Feb 2000Appeal dismissed
D.C.M.Ltd. Vs SH.NEERAN SAWHNEY
National Consumer Disputes Redressal Commission · 2000 1 CPJ 358
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 34 of 39
Tribunals and Commissions15 Feb 2000Appeal dismissed
DELHI VIDYUT BOARD Vs KAMLA DEVI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 490
Tribunals and Commissions14 Feb 2000C.A. rejected
KHANDELWAL PHOTOSTAT AND TYPE CENTRE Vs KORES India Limited
National Consumer Disputes Redressal Commission · 2000 1 CPR 8 : 2000 2 CPJ 12
Tribunals and Commissions14 Feb 2000Appeal dismissed
PREM CHAND BAHRI Vs ANDHRA BANK
National Consumer Disputes Redressal Commission · 2001 2 CPC 248 : 2001 2 CPR 451 : 2001 3 CPJ 596
Tribunals and Commissions14 Feb 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs Kanwar Singh Yadav
National Consumer Disputes Redressal Commission · 2000 1 CPJ 460
Tribunals and Commissions14 Feb 2000Appeal allowed
TELECOM DISTRICT ENGINEER, BOLANGIR Vs KALAHANDI CONSUMERS WELFARE ORGANISATION
National Consumer Disputes Redressal Commission · 2000 2 CPC 575 : 2000 2 CPJ 274 : 2000 3 CPR 324
Tribunals and Commissions14 Feb 2000Complaint allowed with costs
RATHI RAMESH SARMA Vs Chairman, Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2000 2 CLT 195 : 2000 2 CPR 150 : 2001 1 CPJ 508
Tribunals and Commissions11 Feb 2000Complaint allowed
UNION TOOLS AND ENGG. STORES Vs BANK OF AMERICA NT AND SA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 70
Tribunals and Commissions10 Feb 2000Appeal dismissed
MEERUT DEVELOPMENT AUTHORITY Vs OMVERRI DEVI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 461
Tribunals and Commissions10 Feb 2000Appeal dismissed
GENERAL MANAGER, DEPARTMENT OF TELECOMMUNICATION Vs BALBIR SINGH MAKOL, PRESIDENT, N.C.A.. GROUP
National Consumer Disputes Redressal Commission · 2000 2 CLT 91 : 2000 2 CPC 166 : 2000 2 CPJ 457 : 2000 3 CPR 128
Tribunals and Commissions10 Feb 2000Application rejected
SANVEN PHARMACEUTICALS (P) LTD. Vs CHARAK PHARMACEUTICALS (INDIA) LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 15
Tribunals and Commissions10 Feb 2000Application and appeal dismissed
MITTAL BUS SERVICE Vs Justice M.Y.Kawoosa, President
National Consumer Disputes Redressal Commission · 2001 2 CLT 631 : 2001 2 CPC 247 : 2002 1 CPJ 167
Tribunals and Commissions10 Feb 2000C.A. disposed of
ANUKAMPA RESIDENTS WELFARE SOCIETY Vs L.M.VAS, VICE CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 2 CPJ 41
Tribunals and Commissions09 Feb 2000Appeals partly allowed
LUCKNOW DEVELOPMENT AUTHORITY Vs BANKEY BEHARI MISRA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 518 : 2000 2 CLT 666 : 2000 2 CPC 249 : 2000 2 CPR 297
Tribunals and Commissions09 Feb 2000Appeal dismissed
GENERAL MANAGER, TELE- COMMUNICATIONS Vs G.PADMAJA RANI
National Consumer Disputes Redressal Commission · 2001 1 CPC 638 : 2001 1 CPJ 530
Tribunals and Commissions08 Feb 2000Appeal dismissed
Oriental Insurance Company Ltd. Vs JOGINDER SINGH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 560
Tribunals and Commissions08 Feb 2000Appeal dismissed
DELHI VIDYUT BOARD Vs Suraj Bhan
National Consumer Disputes Redressal Commission · 2000 1 CPJ 523 : 2000 2 CLT 227 : 2000 2 CPC 492 : 2000 2 CPR 163
Tribunals and Commissions08 Feb 2000Appeal dismissed
SURENDRA NATH PATHAK Vs JAI PRAKASH SINGH
National Consumer Disputes Redressal Commission · 2000 1 CPJ 471
Tribunals and Commissions08 Feb 2000Appeal disposed of
SQN. LDR. RAWEL SINGH Vs POSTMASTER, GENERAL POST OFFICE
National Consumer Disputes Redressal Commission · 2000 2 CPC 186 : 2000 2 CPJ 501
Tribunals and Commissions08 Feb 2000Appeal dismissed
GENERAL MANAGER (PHONES) Vs SUCHA SINGH
National Consumer Disputes Redressal Commission · 2001 2 CPC 245 : 2002 1 CPJ 118 : 2003 1 CLT 154