Tribunals and Commissions29 Feb 2000Appeal dismissed

L.I.C. Vs REKHA

National Consumer Disputes Redressal Commission · 2000 2 CPC 432 : 2000 3 CPJ 113

Tribunals and Commissions29 Feb 2000Appeal disposed of with costs

PARAM HANSA Vs DURJAN

National Consumer Disputes Redressal Commission · 2000 2 CPJ 207 : 2001 1 CLT 267