Tribunals and Commissions29 Mar 2000Appeal dismissed
G.D.A. Vs POONAM BAJAJ
National Consumer Disputes Redressal Commission · 2000 2 CPJ 555
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 30 of 39
Tribunals and Commissions29 Mar 2000Appeal dismissed with costs
G.D.A. Vs KANAK AGARWAL
National Consumer Disputes Redressal Commission · 2000 2 CPJ 584
Tribunals and Commissions29 Mar 2000Appeal dismissed
MAYUR EXPORT PVT. LTD. Vs West Bengal State Electricity Board
National Consumer Disputes Redressal Commission · 2000 2 CPJ 219
Tribunals and Commissions29 Mar 2000Appeal allowed
ASSISTANT REGISTRAR, FIRMS, SOCIETIES AND CHITS, U.P. Vs JAI BAHADUR MISRA
National Consumer Disputes Redressal Commission · 2000 2 CPJ 215 : 2001 1 CLT 261
Tribunals and Commissions29 Mar 2000Appeal dismissed
TELECOM DISTRICT MANAGER Vs BHAKTABANDHU DAS
National Consumer Disputes Redressal Commission · 2001 1 CPJ 266 : 2001 2 CPC 223 : 2001 2 CPR 248
Tribunals and Commissions29 Mar 2000Appeal allowed
BRANCH MANAGER, UNITED BANK OF INDIA Vs JAGARNATH PANDEY
National Consumer Disputes Redressal Commission · 2000 2 CPC 538 : 2000 2 CPJ 266 : 2000 3 CPR 236
Tribunals and Commissions28 Mar 2000Appeal allowed
O.I.C.TELEPHONE Vs Maniram
National Consumer Disputes Redressal Commission · 2000 2 CPJ 582
Tribunals and Commissions28 Mar 2000Complaint allowed
R.P.DAHIYA Vs PARDEEP AGGARWAL
National Consumer Disputes Redressal Commission · 2000 2 CLT 280 : 2000 2 CPC 136 : 2000 3 CPJ 175
Tribunals and Commissions24 Mar 2000Appeal disposed of
REGIONAL SALES MANAGER, WOBEL NICCO ELECTRONICS LTD. Vs SUBHAS BASU
National Consumer Disputes Redressal Commission · 2000 2 CPJ 253
Tribunals and Commissions24 Mar 2000Appeal dismissed
TECHNO ENTERPRISE Vs S.K.Ghosh
National Consumer Disputes Redressal Commission · 2000 2 CPJ 370 : 2000 3 CPR 355
Tribunals and Commissions23 Mar 2000Complaint dismissed
MANOJ KUMAR SINGH Vs SINGAPORE AIRLINES PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 2 CLT 513 : 2000 2 CPJ 171
Tribunals and Commissions23 Mar 2000Complaint Petition dismissed
PRINCIPAL, RAJENDRA COLLEGE Vs SHREEYA HOTA
National Consumer Disputes Redressal Commission · 2000 2 CPC 556 : 2000 2 CPJ 282 : 2000 3 CPR 310
Tribunals and Commissions23 Mar 2000Complaint disposed of
KAWALJIT SINGH KHER Vs OKARA AGRO INDUSTRIES LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 351 : 2000 3 CPR 58
Tribunals and Commissions22 Mar 2000Complaint allowed
SAROJ JAIN VERMA Vs M.L.GOUD-Opposite party
National Consumer Disputes Redressal Commission · 2000 2 CLT 677 : 2000 2 CPJ 448 : 2000 3 CPR 150
Tribunals and Commissions22 Mar 2000Appeal dismissed
National Insurance Co. Ltd. Vs SIBARAM GORAI
National Consumer Disputes Redressal Commission · 2000 2 CPC 576 : 2000 2 CPJ 334 : 2000 3 CPR 330 : 2001 1 CLT 20
Tribunals and Commissions22 Mar 2000Appeal dismissed
NIRMALENDU GHOSH Vs STATE ELECTRICITY BOARD, W.B.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 366
Tribunals and Commissions21 Mar 2000Appeal allowed
Life Insurance Corporation of India Vs G.N.SHOJARAJU GUPTA
National Consumer Disputes Redressal Commission · 2000 2 CPJ 47 : 2001 1 CLT 23 : 2001 1 CPC 385 : 2001 1 CPR 501
Tribunals and Commissions19 Mar 2000Appeal partly allowed
G.D.A. Vs Satya Prakash
National Consumer Disputes Redressal Commission · 2000 3 CPJ 325
Tribunals and Commissions18 Mar 2000Appeal dismissed
UNIT TRUST OF INDIA THROUGH THE BRANCH MANAGER Vs USHA RANI CHOUDHURY
National Consumer Disputes Redressal Commission · 2000 1 CPC 652 : 2000 2 CLT 474 : 2000 2 CPJ 522 : 2000 2 CPR 338
Tribunals and Commissions16 Mar 2000Revision Petition disposed of
FIELD MARSHAL K.M.CARIAPPA FOUNDATION Vs SUB.MAJ.S.R.PRASANNA KUMAR
National Consumer Disputes Redressal Commission · 2000 1 CPR 111 : 2000 2 CLT 689 : 2000 2 CPC 485 : 2000 2 CPJ 131