Tribunals and Commissions16 Mar 2000Appeal partly allowed
COZY TRAVELS Vs S.S.SURI
National Consumer Disputes Redressal Commission · 2003 2 CPC 323 : 2003 3 CPJ 295
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 31 of 39
Tribunals and Commissions16 Mar 2000Appeals allowed
Union of India, Northern Railway Vs SATISH KUMAR RAJINDER KUMAR
National Consumer Disputes Redressal Commission · 2000 1 CLT 658 : 2000 1 CPC 494 : 2000 2 CPR 101 : 2000 3 CPJ 305
Tribunals and Commissions15 Mar 2000
R.A.THORAT Vs GOVINDAN GOPINATHAN
National Consumer Disputes Redressal Commission · 2000 3 CPJ 104
Tribunals and Commissions14 Mar 2000Appeal dismissed
RABINDRANATH ROY Vs SAMIR MUKHERJEE
National Consumer Disputes Redressal Commission · 2000 2 CPJ 383 : 2000 3 CPR 491 : 2001 1 CPC 160
Tribunals and Commissions13 Mar 2000Appeal disposed of
DILIP KUMAR Vs GULNAR BUILDERS
National Consumer Disputes Redressal Commission · 2000 2 CPJ 574
Tribunals and Commissions09 Mar 2000Revision Petition dismissed
DISTRICT MANAGER, A.P. STATE HOUSING CORPORATION LTD. Vs BHOJA POCHETTY
National Consumer Disputes Redressal Commission · 2000 1 CPR 92 : 2005 1 CPJ 102
Tribunals and Commissions08 Mar 2000Appeal allowed
Oriental Insurance Co. Ltd. Vs S. SIDDAPPA
National Consumer Disputes Redressal Commission · 2000 1 CPC 671 : 2000 1 CPJ 499 : 2000 1 CPR 632 : 2001 1 CLT 290
Tribunals and Commissions08 Mar 2000Appeals dismissed
Branch Manager, Oriental Insurance Co.Ltd. Vs O.V. MANUKURIKKAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 226
Tribunals and Commissions08 Mar 2000Dismissed
G.D.A. Vs KUSUM LATA
National Consumer Disputes Redressal Commission · 2000 2 CPJ 571
Tribunals and Commissions08 Mar 2000Appeal disposed of with modifications
A.R.C. INFORTECH PVT. LTD. Vs RAJAT ROY
National Consumer Disputes Redressal Commission · 2000 2 CPJ 319 : 2000 3 CPR 325
Tribunals and Commissions07 Mar 2000Appeal allowed
DIVISIONAL MANAGER, LIFE INSURANCE CORPORATION Vs RAJENDRA MAHESHWARI
National Consumer Disputes Redressal Commission · 2000 3 CPJ 41
Tribunals and Commissions07 Mar 2000Revision Petition dismissed
V.Jayapalan Vs SUDHA ARAVIND
National Consumer Disputes Redressal Commission · 2000 3 CPJ 298 : 2000 3 CPR 417 : 2001 1 CLT 618 : 2001 1 CPC 148
Tribunals and Commissions06 Mar 2000Appeal dismissed
Suraj Singh Vs MANOJ KANKANEY
National Consumer Disputes Redressal Commission · 2000 2 CPJ 293
Tribunals and Commissions06 Mar 2000C.A. disposed of
ASHOK KUMAR GOEL Vs United India Insurance Co.Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 48
Tribunals and Commissions06 Mar 2000Appeals dismissed
Indus Valley Estates And Farms Ltd Vs JASJIT KAUR SAWHNEY
National Consumer Disputes Redressal Commission · 2000 1 CPC 485 : 2000 2 CPJ 434
Tribunals and Commissions06 Mar 2000Appeal dismissed
KINETIC ENGINEERING LIMITED Vs BALDEV SINGH AHLUWALIA
National Consumer Disputes Redressal Commission · 2003 2 CPC 319 : 2003 3 CPJ 259
Tribunals and Commissions06 Mar 2000Appeal dismissed
UNION OF INDIA THROUGH SECRETARY, MINISTRY OF TELECOMMUNICATION Vs VYAPAK KRISHNA PURI
National Consumer Disputes Redressal Commission · 2000 3 CPJ 318
Tribunals and Commissions06 Mar 2000Appeal partly allowed
OVERSEAS AIR TRAVELS AND OPERATORS Vs K.K.RAJU
National Consumer Disputes Redressal Commission · 2000 2 CPC 700 : 2000 3 CPJ 413 : 2000 3 CPR 412 : 2001 1 CLT 477
Tribunals and Commissions06 Mar 2000
Y Sreedhar Vs Authorised Signatory Kinetic Lease And Finance Ltd
National Consumer Disputes Redressal Commission · 2000 2 CPJ 54 : 2001 1 CLT 32
Tribunals and Commissions03 Mar 2000Revision Petition disposed of
Rajasthan Housing Board Vs KAILASH BABU SHARMA
National Consumer Disputes Redressal Commission · 2000 1 CPC 606 : 2000 1 CPJ 60 : 2000 1 CPR 91 : 2001 1 CLT 93