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COURT ARCHIVE

National Consumer Disputes Redressal Commission judgments, 2000

778 judgments · page 33 of 39

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Tribunals and Commissions21 Feb 2000Appeal dismissed

KARNATAKA ELECTRICITY BOARD Vs H.S.SITARAM

National Consumer Disputes Redressal Commission · 2000 1 CPJ 508 : 2000 1 CPR 603 : 2001 1 CLT 258

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Tribunals and Commissions21 Feb 2000Appeal dismissed

DESK TO DESK COURIER AND CARGO LTD. Vs REESI KRISHNAVENI

National Consumer Disputes Redressal Commission · 2000 2 CPJ 152

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Tribunals and Commissions18 Feb 2000NOE disposed of

AMRIT BALA-/ Vs NEW OKHLA INDUSTRIAL DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2000 2 CPJ 44

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Tribunals and Commissions18 Feb 2000Appeal disposed of

Life Insurance Corporation of India Vs SHIV KUMARI RAGHAV

National Consumer Disputes Redressal Commission · 2000 2 CLT 286 : 2000 2 CPC 128 : 2001 3 CPJ 137

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Tribunals and Commissions18 Feb 2000Appeals disposed of

DISTRICT MANAGER TELECOM, CHANDIGARH Vs O.P. GOEL

National Consumer Disputes Redressal Commission · 2000 2 CPC 169 : 2000 2 CPJ 482 : 2000 3 CPR 475

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Tribunals and Commissions17 Feb 2000Revision Petition dismissed with costs

TOP OF FOOD PRODUCTS Vs MANJU DEVI

National Consumer Disputes Redressal Commission · 2000 2 CLT 718 : 2000 2 CPC 386 : 2000 2 CPJ 7

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Tribunals and Commissions17 Feb 2000Appeal dismissed

GHAZIABAD DEVELOPMENT AUTHORITY Vs SUBHASH CHANDRA SONI

National Consumer Disputes Redressal Commission · 2000 1 CPJ 360

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Tribunals and Commissions17 Feb 2000Appeal allowed

WING COMMANDER P.S.B. SACHDEVA Vs ON DOT COURIER AND CARGO LTD.

National Consumer Disputes Redressal Commission · 2000 2 CLT 102 : 2000 2 CPC 187 : 2000 2 CPJ 492 : 2000 2 CPR 389

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Tribunals and Commissions17 Feb 2000Directions passed

DIVISIONAL MANAGER, LIC OF INDIA Vs SUDHATAI S. AVACHITE

National Consumer Disputes Redressal Commission · 2000 2 CPJ 133

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Tribunals and Commissions17 Feb 2000Complaint disposed of

Rajesh Kumar Srivastava Vs Branch Manager, Bank of Baroda

National Consumer Disputes Redressal Commission · 2000 2 CLT 713 : 2000 2 CPJ 176

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Tribunals and Commissions17 Feb 2000Appeal partly allowed

LUCKNOW DEVELOPMENT AUTHORITY Vs K.C. SRIVASTAVA

National Consumer Disputes Redressal Commission · 2000 2 CPJ 183 : 2000 3 CPR 147

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Tribunals and Commissions17 Feb 2000Appeal dismissed

P.S.E.B.THROUGH ITS CHAIRMAN Vs V.K.DHINGRA

National Consumer Disputes Redressal Commission · 2001 2 CPC 255 : 2002 2 CPJ 356

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Tribunals and Commissions16 Feb 2000Appeal disposed of

DIVISIONAL ENGINEER, CONSUMER FORUM, CAL. TELEPHONES Vs CARNATION INDUSTRIES LTD.

National Consumer Disputes Redressal Commission · 2000 2 CPJ 338 : 2000 3 CPR 133

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Tribunals and Commissions16 Feb 2000Appeal allowed

Life Insurance Corporation of India Vs CHANDAN SINGH

National Consumer Disputes Redressal Commission · 2000 1 CPC 358 : 2000 2 CLT 219 : 2000 3 CPJ 101

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Tribunals and Commissions16 Feb 2000Complaint allowed with costs

CHARANJIT LAL Vs Chief Administrator, HUDA

National Consumer Disputes Redressal Commission · 2000 2 CLT 387 : 2000 2 CPC 149 : 2000 3 CPJ 167

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Tribunals and Commissions16 Feb 2000Appeal partly allowed

BAGAI GOLDEN TRANSPORT CO. PVT. LTD. Vs EXPLORERS

National Consumer Disputes Redressal Commission · 2000 2 CPJ 541 : 2001 1 CLT 118

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Tribunals and Commissions16 Feb 2000

Life Insurance Corporation of India Vs RAJINDER SINGH

National Consumer Disputes Redressal Commission · 2000 1 CPC 361 : 2000 2 CLT 176 : 2000 3 CPJ 150

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Tribunals and Commissions16 Feb 2000Complaint allowed

AJAY KUMAR CHOURASIA Vs NEW INDIA ASSURANCE CO. LTD.

National Consumer Disputes Redressal Commission · 2000 2 CPJ 165

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Tribunals and Commissions16 Feb 2000Appeal dismissed

Estate Officer, Haryana Urban Development Authority Vs H.G.BHATIA

National Consumer Disputes Redressal Commission · 2000 2 CLT 390 : 2000 2 CPC 152 : 2000 3 CPJ 165

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Tribunals and Commissions16 Feb 2000Appeal allowed with costs

SHARDA DEVI Vs PUNJAB URBAN DEVELOPMENT AUTHORITY

National Consumer Disputes Redressal Commission · 2001 2 CPC 251 : 2001 3 CPR 38 : 2003 3 CPJ 278

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