Tribunals and Commissions08 Feb 2000Appeals dismissed
PRINCIPAL, S.S.L. JAIN COLLEGE Vs AJAY KUMAR DATRAY
National Consumer Disputes Redressal Commission · 2000 2 CPC 522 : 2000 2 CPJ 268 : 2000 3 CPR 207
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 35 of 39
Tribunals and Commissions08 Feb 2000Appeal allowed
LOGICSTAT INTERNATIONAL (P) LTD. Vs NEW BHANDARI HOSPITAL (REGD.)
National Consumer Disputes Redressal Commission · 2001 2 CPC 246 : 2001 3 CLT 26 : 2002 2 CPJ 318
Tribunals and Commissions04 Feb 2000Appeal dismissed
BRANCH MANAGER, UNIT TRUST OF INDIA Vs KAILASH NATH JOHRI
National Consumer Disputes Redressal Commission · 2000 2 CPC 371 : 2000 2 CPJ 89 : 2001 1 CLT 307
Tribunals and Commissions04 Feb 2000Complaint dismissed
RAM VIR SINGH Vs Canara Bank
National Consumer Disputes Redressal Commission · 2000 1 CPJ 526 : 2000 2 CLT 483 : 2000 2 CPC 256 : 2000 2 CPR 320
Tribunals and Commissions04 Feb 2000Order set aside
U.P. STATE ELECTRICITY BOARD Vs SHEO BHAROSHE
National Consumer Disputes Redressal Commission · 2000 2 CPC 373 : 2000 2 CPJ 322
Tribunals and Commissions04 Feb 2000Appeals allowed
DIRECTOR ADDL. DIRECTOR, U.P. State Employees Group Insurance Directorate Vs TANVIRRUDDIN KHAN
National Consumer Disputes Redressal Commission · 2000 1 CPJ 576
Tribunals and Commissions04 Feb 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY THROUGH ITS VICE CHAIRMAN Vs TARAWATI
National Consumer Disputes Redressal Commission · 2000 2 CPJ 58
Tribunals and Commissions04 Feb 2000Appeal dismissed
HOUSING COMMISSIONER, U.P. AVAS EVAM VIKAS PARISHAD Vs DHARAMDAS KHEMNANI
National Consumer Disputes Redressal Commission · 2000 2 CPJ 76
Tribunals and Commissions04 Feb 2000Revision allowed
HOUSING COMMISSIONER/SECRETARY, U.P. AVAS AVUM VIKAS PARISHAD Vs DIGVIJAY LAL REWAL
National Consumer Disputes Redressal Commission · 2000 2 CPC 718 : 2000 3 CPJ 340
Tribunals and Commissions04 Feb 2000Application dismissed
RAM DEV Vs D.N.PANDEY
National Consumer Disputes Redressal Commission · 2000 2 CPJ 550
Tribunals and Commissions04 Feb 2000Appeal dismissed
Unit Trust of India Vs SEEMA SINGH
National Consumer Disputes Redressal Commission · 2000 2 CPC 368 : 2000 2 CPJ 122
Tribunals and Commissions04 Feb 2000Appeal dismissed
SHEO MANGAL GIRI Vs GHANSHYAM VERMA
National Consumer Disputes Redressal Commission · 2000 2 CPJ 204
Tribunals and Commissions04 Feb 2000Appeal dismissed
Unit Trust of India Vs MAHENDRA PAL SINGH
National Consumer Disputes Redressal Commission · 2000 2 CPC 369 : 2000 2 CPJ 225
Tribunals and Commissions04 Feb 2000Complaint partly allowed
TAJ SUGAR WORKS Vs Punjab National Bank
National Consumer Disputes Redressal Commission · 2000 1 CPJ 448 : 2001 1 CLT 249
Tribunals and Commissions04 Feb 2000Appeal dismissed
DUNLOP INDIA LIMITED Vs KASHI KANT MISHRA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 453 : 2000 2 CPC 258 : 2000 2 CPR 330
Tribunals and Commissions04 Feb 2000Appeal dismissed
SADHNA PANDEY Vs SIPANI AUTOMOBILES LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPJ 115
Tribunals and Commissions04 Feb 2000Appeal dismissed
REGIONAL PROVIDENT FUND COMMISSIONER Vs ARVIND MISHRA
National Consumer Disputes Redressal Commission · 2000 2 CLT 703 : 2000 2 CPJ 117
Tribunals and Commissions04 Feb 2000Revision dismissed with costs
ANSAL HOUSING AND CONSTN. LTD. Vs NEERAJ SAXENA
National Consumer Disputes Redressal Commission · 2000 2 CLT 712 : 2000 2 CPJ 170
Tribunals and Commissions04 Feb 2000Appeal dismissed
HAZARI LAL Vs State Bank of India
National Consumer Disputes Redressal Commission · 2000 2 CPJ 189
Tribunals and Commissions04 Feb 2000Complaint allowed
Shiv Balak Singh Vs MANAGER, ESCORTS TRACTOR LIMITED
National Consumer Disputes Redressal Commission · 2000 2 CPJ 335 : 2001 1 CLT 262