Tribunals and Commissions28 Jan 2000R.P.allowed subject to payment of costs
VENKATA SAI FINANCE AND CHITS Vs A.RAJENDRA PRASAD
National Consumer Disputes Redressal Commission · 2000 2 CPJ 546 : 2001 1 CPC 309 : 2001 1 CPR 159
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 37 of 39
Tribunals and Commissions28 Jan 2000Appeal dismissed
P.C. SHIRANGANNAVAR Vs ANAND HOUSEHOLD CARRIERS (REGD.)
National Consumer Disputes Redressal Commission · 2000 1 CPJ 494 : 2000 2 CLT 192 : 2000 2 CPR 193
Tribunals and Commissions28 Jan 2000Complaint dismissed
PRESIDENT APARTMENTS ALLOTTEES WELFARE ASSOCIATION Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2000 2 CPJ 38
Tribunals and Commissions28 Jan 2000Appeals dismied
M.T.N.L. Vs KAY AAR APARTMENTS
National Consumer Disputes Redressal Commission · 2000 1 CPJ 480 : 2001 1 CLT 174
Tribunals and Commissions28 Jan 2000Appeals dismissed
Modern Threads (India) Ltd. Vs LT.COL.B.K.SHARMA
National Consumer Disputes Redressal Commission · 2000 1 CPJ 213 : 2000 2 CLT 315 : 2000 2 CPC 228 : 2000 2 CPR 270
Tribunals and Commissions28 Jan 2000Complaint dismissed
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs ONIDA SAKA LIMITED
National Consumer Disputes Redressal Commission · 2000 2 CPJ 10
Tribunals and Commissions28 Jan 2000Order confirmed
SMITA ASHOK BANGAL Vs NOORJEHAN ISRAR AHMED ANSARI
National Consumer Disputes Redressal Commission · 2000 3 CPJ 132
Tribunals and Commissions28 Jan 2000Complaint allowed
ABDUL KADAR SULEMAN ALLANA Vs SAPTARSHI MEDICAL AND RESEARCH CENTRE PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 258
Tribunals and Commissions28 Jan 2000Appeal dismissed
VERESH GAS SERVICE Vs MAHABALESHWAR VERNEKAR
National Consumer Disputes Redressal Commission · 2001 2 CPJ 269 : 2001 3 CPR 325
Tribunals and Commissions28 Jan 2000Appeal dismissed
KUM.NIRMALA B.KANKONKAR Vs VIRANI SALES CORPORATION
National Consumer Disputes Redressal Commission · 2000 1 CPJ 374 : 2000 2 CLT 225 : 2000 2 CPR 241
Tribunals and Commissions27 Jan 2000Appeal allowed
SUPERINTENDENT, PROHIBITION AND EXCISE Vs YADAVALLI YASODAMMA
National Consumer Disputes Redressal Commission · 2000 2 CPJ 531 : 2001 1 CLT 114 : 2001 1 CPC 312 : 2001 1 CPR 164
Tribunals and Commissions27 Jan 2000Appeal dismissed
DIVISIONAL MANAGER, LIC OF INDIA Vs JALASOOTRAM PEDDALU
National Consumer Disputes Redressal Commission · 2000 2 CPJ 537 : 2001 1 CLT 129 : 2001 1 CPR 139
Tribunals and Commissions27 Jan 2000Appeal allowed
ANTHONY C. VAZ Vs HIMACHAL FUTURISTIC COMMUNICATION LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 316
Tribunals and Commissions25 Jan 2000Appeal allowed
WILBUR FREDERICK SOUZA TICLO Vs DOROTHY PEARSON
National Consumer Disputes Redressal Commission · 2000 1 CPJ 451
Tribunals and Commissions25 Jan 2000Appeal dismissed
DELHI VIDYUT BOARD Vs RAM KISHAN SAINI
National Consumer Disputes Redressal Commission · 2000 1 CPJ 507
Tribunals and Commissions25 Jan 2000Appeal dismissed
T. KAVITA REDDY Vs URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 1 CPC 640 : 2001 1 CPJ 536
Tribunals and Commissions25 Jan 2000Appeal dismissed
Sita Ram Vs ESTATE OFFICER, Punjab Urban Development Authority
National Consumer Disputes Redressal Commission · 2000 1 CPC 557 : 2000 1 CPJ 573 : 2000 2 CLT 14 : 2000 2 CPR 135
Tribunals and Commissions25 Jan 2000Order set aside
GHAMBHIRMAL KISHORECHAND Vs Oriental Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 1 CPC 455 : 2000 1 CPR 597 : 2000 2 CPJ 128
Tribunals and Commissions25 Jan 2000Appeal dismissed with costs
GMT TELEPHONE Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2000 2 CLT 56 : 2000 3 CPJ 215
Tribunals and Commissions25 Jan 2000Appeal allowed
ADOLFO FIGUEIREDO Vs TARCAR AUTOMOBILES PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 1 CPJ 401 : 2000 3 CPR 12