Tribunals and Commissions05 Dec 2000Appeal allowed
STERLING HOLIDAY RESORTS (I) LTD. Vs SHAILENDRA GOEL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 543
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 4 of 39
Tribunals and Commissions05 Dec 2000Appeal disposed of
ASST. ENGINEER, K.S.E. BOARD Vs K. ABDURAHIMANKUTTY
National Consumer Disputes Redressal Commission · 2001 3 CPJ 364
Tribunals and Commissions04 Dec 2000Appeal allowed
REITZEL INDIA LTD. Vs P.M.MUNIRAJU
National Consumer Disputes Redressal Commission · 2001 1 CLT 665 : 2001 1 CPR 234 : 2001 2 CPJ 385
Tribunals and Commissions04 Dec 2000Appeals disposed of
D.G.BHATTACHARJEE Vs CHIEF GENERAL MANAGER, CALCUTTA TELEPHONES
National Consumer Disputes Redressal Commission · 2001 1 CPJ 572
Tribunals and Commissions30 Nov 2000Complaint allowed
BINOD KUMAR BHAWSINKA Vs Tata Engineering and Locomotive Company Ltd.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 369 : 2015 3 CPJ 189
Tribunals and Commissions30 Nov 2000Appeal partly allowed
INACIA P.CARVALHO Vs DESK TO DESK COURIER AND CARGO LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 183 : 2001 3 CPR 248 : 2002 1 CPC 136
Tribunals and Commissions30 Nov 2000Appeal dismissed
CHANDMAL CHOFRA Vs K.VENKETRAMAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 350
Tribunals and Commissions29 Nov 2000Complaint partly allowed
KANTI GARG Vs MAHA LAXMI FINANCE CORPN.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 140
Tribunals and Commissions28 Nov 2000Appeal dismissed
K.K.JETLY Vs Kamal Sharma
National Consumer Disputes Redressal Commission · 2001 1 CPC 102 : 2002 3 CPJ 91
Tribunals and Commissions27 Nov 2000Appeal dismissed
MANAGING DIRECTOR, KHAITAN HOSTOMBE SPINELS LIMITED Vs SUNDER DEVI
National Consumer Disputes Redressal Commission · 2001 1 CPJ 528
Tribunals and Commissions27 Nov 2000Appeal partly allowed with costs
INDER SINGH CHAUHAN Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 313 : 2001 2 CPC 224 : 2001 2 CPR 254
Tribunals and Commissions24 Nov 2000Petition allowed
S.M.PILLAI Vs KAMALAARAK CONSULTANTS
National Consumer Disputes Redressal Commission · 2001 2 CPJ 69
Tribunals and Commissions22 Nov 2000Appeal dismissed in limine
PUNJAB STATE ELECTRICITY BOARD Vs HARCHARAN SINGH
National Consumer Disputes Redressal Commission · 2001 1 CLT 317 : 2001 2 CPJ 474
Tribunals and Commissions21 Nov 2000Complaint dismissed
M.P.BALAMANI Vs MEDICAL ADMINISTRATOR, RAVI KIRLOSKAR MEMORIAL HOSPITAL And RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 483
Tribunals and Commissions21 Nov 2000Appeal disposed of
W.B.S.E.B. Vs DASHARATH GHOSH
National Consumer Disputes Redressal Commission · 2001 3 CPJ 12
Tribunals and Commissions21 Nov 2000Appeal dismissed
ALLWYN ELECTROLUX Vs Navin Kumar
National Consumer Disputes Redressal Commission · 2001 2 CPJ 208
Tribunals and Commissions21 Nov 2000Appeal dismissed
K.V. NARAYANI Vs P.GOPINATHAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 498
Tribunals and Commissions20 Nov 2000Appeal disposed of
USHA RANI BHUNIA Vs BEE ELECTRONICS MACHINE LTD.
National Consumer Disputes Redressal Commission · 2002 2 CPJ 228
Tribunals and Commissions20 Nov 2000Appeal dismissed
GLOBAL TELE SYSTEM LTD. Vs UNIQUE SALES AGENCY
National Consumer Disputes Redressal Commission · 2001 1 CPC 538 : 2001 1 CPJ 470
Tribunals and Commissions17 Nov 2000Appeals dismissed
JANATA FERTILISERS DEPOT Vs MANDADI SATYANARAYANA REDDY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 412