Tribunals and Commissions08 Nov 2000Complaint allowed with cost
RAMA BANGIA Vs PUSHPA BUILDERS LTD.
National Consumer Disputes Redressal Commission · 2001 2 CPJ 256 : 2001 3 CPR 269
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 6 of 39
Tribunals and Commissions07 Nov 2000Appeal dismissed
DIVISIONAL RAILWAY MANAGER, SOUTHERN RLY. Vs P.MURALIDHARAN
National Consumer Disputes Redressal Commission · 2001 3 CPJ 449
Tribunals and Commissions07 Nov 2000Appeal allowed
T.A.ABRAHAM Vs MANAGER, RESERVE BANK OF INDIA
National Consumer Disputes Redressal Commission · 2001 3 CPJ 293
Tribunals and Commissions06 Nov 2000Appeal allowed
Ramco Industries Ltd. Vs T.M.GEORGE
National Consumer Disputes Redressal Commission · 2001 2 CPJ 132
Tribunals and Commissions06 Nov 2000Complaint allowed with costs
MEENA VYAS Vs CITY NURSING HOME AND HOSPITAL
National Consumer Disputes Redressal Commission · 2001 1 CLT 208 : 2001 1 CPC 258 : 2001 2 CPJ 172
Tribunals and Commissions03 Nov 2000Appeal dismissed in limine
HARIDASS GENERATORS Vs SAYA AUTOMOBILES
National Consumer Disputes Redressal Commission · 2001 1 CPJ 469
Tribunals and Commissions03 Nov 2000Appeal partly allowed
PATWA ABHIKARAN Vs NARAYAN
National Consumer Disputes Redressal Commission · 2001 1 CPJ 172
Tribunals and Commissions03 Nov 2000Complaint allowed
BIOPOLYMER SYSTEMS Vs Haryana Financial Corporation
National Consumer Disputes Redressal Commission · 2001 1 CLT 345 : 2001 2 CPJ 330
Tribunals and Commissions02 Nov 2000NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs VIDEOCON INTERNATIONAL LIMITED
National Consumer Disputes Redressal Commission · 2001 2 CPJ 6
Tribunals and Commissions02 Nov 2000
Bichitrananda Swain Vs DISTRICT MANAGER, TELECOM
National Consumer Disputes Redressal Commission · 2001 1 CPJ 223
Tribunals and Commissions01 Nov 2000Appeal dismissed in limine
SENIOR SUPERINTENDENT, NORTHERN RAILWAY Vs PREM SOOD
National Consumer Disputes Redressal Commission · 2001 1 CPC 542 : 2001 1 CPJ 493 : 2001 2 CPR 208
Tribunals and Commissions01 Nov 2000Appeal disposed of
P.S. SAWHNEY Vs GENERAL MANAGER, TELECOM
National Consumer Disputes Redressal Commission · 2001 1 CLT 274 : 2001 3 CPJ 378
Tribunals and Commissions01 Nov 2000Complaint dismissed with cost
MANISH AGARWAL Vs ADMINISTRATOR, KAMLA NEHRU MEMORIAL HOSPITAL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 42
Tribunals and Commissions01 Nov 2000Appeal partly allowed
GENERAL MANAGER, MTNL Vs DEVERSONS STYLISH PRINTING PRESS
National Consumer Disputes Redressal Commission · 2001 1 CPC 523 : 2001 1 CPJ 406 : 2001 2 CPR 181
Tribunals and Commissions01 Nov 2000Appeal allowed
RAJASTHAN PHARMACY COUNCIL Vs DHANPAT SINGH JANGID
National Consumer Disputes Redressal Commission · 2001 3 CPJ 392
Tribunals and Commissions31 Oct 2000Complaint dismissed
SAROJ SADANAND NARWEKAR Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 1 CPC 516 : 2001 1 CPJ 40
Tribunals and Commissions31 Oct 2000Complaint disposed of
KIRAN BEDI Vs National Insurance Company
National Consumer Disputes Redressal Commission · 2001 2 CPJ 530
Tribunals and Commissions31 Oct 2000Dismissed
DELHI VIDYUT BOARD Vs Krishan Lal
National Consumer Disputes Redressal Commission · 2001 1 CPJ 587
Tribunals and Commissions31 Oct 2000Appeal dismissed
SECRETARY, KERALA STATE HOUSING BOARD Vs S.S.NAIR
National Consumer Disputes Redressal Commission · 2001 3 CPJ 347
Tribunals and Commissions31 Oct 2000Appeal dismissed
CHITTINENI UMA MAHESWAR RAO Vs CHITTARANJAN SAHOO
National Consumer Disputes Redressal Commission · 2001 1 CPJ 350