Tribunals and Commissions13 Oct 2000Appeal dismissed
Careway Transport of India Vs SAMPATH TEA INDUSTRIES (P) LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPC 464 : 2001 1 CPJ 46 : 2001 1 CPR 619
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 8 of 39
Tribunals and Commissions12 Oct 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs SHASHI KANTA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 5
Tribunals and Commissions12 Oct 2000NOE disposed of
J.P.SIRPAUL Vs CITY GAS SERVICE-/
National Consumer Disputes Redressal Commission · 2001 1 CPJ 12
Tribunals and Commissions12 Oct 2000Appeal allowed
BAJAJ CAPITAL AND INVESTMENT CENTRE LTD. Vs VEENA SHARMA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 54
Tribunals and Commissions12 Oct 2000Appeal partly allowed
BIOMEX INSTRUMENTS PVT. LTD. Vs AJAY MADAN
National Consumer Disputes Redressal Commission · 2001 1 CLT 594 : 2001 1 CPC 48 : 2001 1 CPJ 300 : 2001 2 CPR 193
Tribunals and Commissions12 Oct 2000NOE disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs MULTILINK INVESTMENT And TRADING CO. PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 2 CPC 443 : 2000 3 CPJ 79
Tribunals and Commissions12 Oct 2000Disposed Of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs Raymond Woollen Mills Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 17
Tribunals and Commissions12 Oct 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs HEMANT KUMAR
National Consumer Disputes Redressal Commission · 2001 1 CPJ 207
Tribunals and Commissions12 Oct 2000Appeal disposed of
Unit Trust of India Vs RAMESH CHANDRA SAXENA
National Consumer Disputes Redressal Commission · 2000 2 CPC 630 : 2001 2 CPJ 265
Tribunals and Commissions11 Oct 2000Appeal dismissed
CHAKRADHAR SEMWAL Vs NAVJOT SINGH WARAICH
National Consumer Disputes Redressal Commission · 2000 3 CPJ 457 : 2001 1 CLT 367 : 2001 1 CPC 224 : 2001 1 CPR 55
Tribunals and Commissions11 Oct 2000Appeal dismissed with costs
GHAZIABAD DEVELOPMENT AUTHORITY Vs Sudhir Chandra
National Consumer Disputes Redressal Commission · 2001 1 CPJ 288
Tribunals and Commissions10 Oct 2000Complaint disposed of
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs CENTRAL CIRCUIT CINE ASSOCIATION
National Consumer Disputes Redressal Commission · 2000 3 CPJ 68
Tribunals and Commissions10 Oct 2000Appeal allowed
SAJU Vs YEN INVESTMENT
National Consumer Disputes Redressal Commission · 2001 1 CPJ 495
Tribunals and Commissions10 Oct 2000Appeal dismissed
STATE BANK OF PATIALA Vs VANEESH KUMAR AGGARWAL
National Consumer Disputes Redressal Commission · 2001 1 CLT 463 : 2001 1 CPC 255 : 2001 1 CPJ 391
Tribunals and Commissions10 Oct 2000Orders passed
GENERAL MANAGER, TELECOM Vs K.NATARAJAN
National Consumer Disputes Redressal Commission · 2001 1 CPJ 191
Tribunals and Commissions10 Oct 2000
LIFE INSURANCE CORPORATION OF INDIA Vs Kavita Vinayak
National Consumer Disputes Redressal Commission · 2001 1 CLT 341 : 2001 1 CPR 475 : 2001 2 CPJ 84
Tribunals and Commissions09 Oct 2000Appeal allowed
BANKA FINANCE AND INVESTMENT SERVICE Vs SUCHA SINGH BHATI
National Consumer Disputes Redressal Commission · 2001 1 CLT 605 : 2001 3 CPJ 398
Tribunals and Commissions09 Oct 2000Appeal dismissed
Parrys Confectionery Ltd. Vs BHANDARI INTERSTATE CARRIERS
National Consumer Disputes Redressal Commission · 2001 1 CPJ 145
Tribunals and Commissions06 Oct 2000Appeal dismissed in limine
HARISH CHAND KUKREJA Vs STATE BANK OF INDIA (MUTUAL FUND)
National Consumer Disputes Redressal Commission · 2000 3 CPJ 396 : 2001 1 CLT 369 : 2001 1 CPC 222
Tribunals and Commissions05 Oct 2000Appeal allowed
REGIONAL PASSPORT OFFICER Vs V.RAMANI BAI
National Consumer Disputes Redressal Commission · 2001 1 CPC 364 : 2001 1 CPJ 156 : 2001 1 CPR 352