Tribunals and Commissions28 Sept 2000Appeal dismissed
T.N. GHOSH Vs V.PAHWAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 473
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 10 of 39
Tribunals and Commissions28 Sept 2000Appeal dismissed
ACCOUNTS OFFICER, OFFICE OF THE TELECOM DISTRICT ENGINEER Vs G.D.PANDA
National Consumer Disputes Redressal Commission · 2002 2 CPJ 208
Tribunals and Commissions28 Sept 2000Appeal dismissed
SHIVA GAS SERVICES Vs Sohan Lal
National Consumer Disputes Redressal Commission · 2001 1 CLT 233 : 2001 2 CPJ 565
Tribunals and Commissions28 Sept 2000Appeal dismissed
Orissa STATE ELECTRICITY BOARD Vs MADHU SUDAN BEHERA And TWO
National Consumer Disputes Redressal Commission · 2002 2 CPJ 234
Tribunals and Commissions28 Sept 2000Complaint allowed
HARE RAMA TRADERS Vs BRANCH MANAGER, NATIONAL INSURANCE CO.LTD.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 254
Tribunals and Commissions28 Sept 2000Appeal partly allowed
SECRETARY, ORISSA STATE HOUSING BOARD Vs BIDYUT PRAVA SAHOO
National Consumer Disputes Redressal Commission · 2001 1 CPJ 286
Tribunals and Commissions27 Sept 2000Complaint allowed with costs
L.R.GUPTA Vs SINGAPORE AIRLINES LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 443 : 2002 1 CPC 177
Tribunals and Commissions27 Sept 2000Appeal allowed
Oriental Insurance Co. Ltd. Vs SHASHI MOHAN SINGH
National Consumer Disputes Redressal Commission · 2001 1 CPC 293 : 2001 1 CPJ 158
Tribunals and Commissions27 Sept 2000Petition dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs CM. PATHAK
National Consumer Disputes Redressal Commission · 2001 1 CLT 648 : 2001 1 CPC 424 : 2001 1 CPJ 21 : 2001 1 CPR 37
Tribunals and Commissions26 Sept 2000C.A. disposed of
Arun Kumar Arora Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 1 CPJ 20
Tribunals and Commissions26 Sept 2000Appeal dismissed in limine
DELHI VIDYUT BOARD Vs Jharna Roy
National Consumer Disputes Redressal Commission · 2000 3 CPJ 468 : 2001 1 CLT 436 : 2001 1 CPC 287 : 2001 1 CPR 113
Tribunals and Commissions26 Sept 2000Appeal dismissed in limine
DELHI VIDYUT BOARD Vs Devender Singh
National Consumer Disputes Redressal Commission · 2000 3 CPJ 473 : 2001 1 CLT 371 : 2001 1 CPC 30 : 2001 1 CPR 48
Tribunals and Commissions26 Sept 2000Appeal disposed of
National Insurance Co. Ltd. Vs LAXMI NARAYAN PUROHIT
National Consumer Disputes Redressal Commission · 2001 1 CPJ 196
Tribunals and Commissions26 Sept 2000Appeal dismissed in limine
DELHI VIDYUT BOARD Vs JAGDISH PRASAD SHARMA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 447 : 2001 1 CLT 359 : 2001 1 CPC 26 : 2001 1 CPR 82
Tribunals and Commissions25 Sept 2000Complaint disposed of
JAWAHAR LAL JAIN-/ Vs Citi Bank N.A.
National Consumer Disputes Redressal Commission · 2001 1 CPC 422 : 2001 1 CPJ 16 : 2001 1 CPR 35
Tribunals and Commissions25 Sept 2000Appeals dismissed
SUB-DIVISIONAL OFFICER, ELECTRICITY (OPERATION) Vs R.C.GUPTA
National Consumer Disputes Redressal Commission · 2001 1 CLT 312 : 2001 1 CPJ 564 : 2001 1 CPR 544
Tribunals and Commissions25 Sept 2000Appeal dismissed
Branch Manager, National Insurance Co. Ltd. Vs C.V.NARAYANAN KUTTY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 467
Tribunals and Commissions25 Sept 2000Appeal dismissed
DELHI AUTOMOBILES LTD. Vs RAMESH HOODA.
National Consumer Disputes Redressal Commission · 2001 1 CLT 638 : 2001 2 CPJ 381
Tribunals and Commissions22 Sept 2000Complaint dismissed
MOHAN UMARYE Vs MADHAVI INVESTMENT AND TRADING PVT.
National Consumer Disputes Redressal Commission · 2001 3 CPJ 501 : 2001 3 CPR 235 : 2002 1 CPC 222
Tribunals and Commissions22 Sept 2000Appeal allowed
JUNIOR ENGINEER, T.N.E.B. Vs S.KULANDHAIRAJAN
National Consumer Disputes Redressal Commission · 2001 1 CPC 440 : 2001 1 CPJ 84 : 2001 1 CPR 650