Tribunals and Commissions22 Sept 2000Appeal dismissed
KIDNEY STONE CENTRE Vs KHEM SINGH @ KHEM CHAND
National Consumer Disputes Redressal Commission · 2001 1 CLT 608 : 2001 2 CPJ 436
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 11 of 39
Tribunals and Commissions22 Sept 2000Appeal dismissed in limine
ANU MANGLANI Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2000 3 CPJ 430 : 2001 1 CLT 361 : 2001 1 CPR 65
Tribunals and Commissions22 Sept 2000Complaint rejected in limine
V. CHANDRASEKAR Vs MALAR HOSPITALS LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPC 459 : 2001 1 CPJ 137 : 2001 1 CPR 628
Tribunals and Commissions22 Sept 2000Complaint dismissed
S.Lalitha Vs FEENA PETRO PRODUCTS LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CPC 509 : 2001 1 CPJ 151 : 2001 1 CPR 583
Tribunals and Commissions21 Sept 2000NOE discharged
TARA CHAND YADAV Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2000 3 CPJ 71
Tribunals and Commissions21 Sept 2000Appeal allowed
BATRA ELECTRONIC STORE Vs VIJAY PAL
National Consumer Disputes Redressal Commission · 2002 1 CPJ 449
Tribunals and Commissions20 Sept 2000NOE discharged
DIRECTOR GENERAL OF INVESTIGATION And REGISTRATION Vs Agra Beverages Corporation Ltd.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 27
Tribunals and Commissions20 Sept 2000Complaint disposed of
ZUARI AGRO CHEMICALS LTD Vs CHIEF GENERAL MANAGER, MAHANAGAR TELEPHONE NIGAM LTD
National Consumer Disputes Redressal Commission · 2000 3 CPJ 532
Tribunals and Commissions20 Sept 2000Appeal dismissed
HIMACHAL MOTOR TRANSPORT CO. Vs WESTEK INDUSTRIES
National Consumer Disputes Redressal Commission · 2001 1 CPC 178 : 2001 2 CPJ 242
Tribunals and Commissions20 Sept 2000Appeal dismissed
Senior Divisional Manager, Life Insurance Corporation of India Vs SHEELA
National Consumer Disputes Redressal Commission · 2001 1 CLT 559 : 2001 2 CPJ 246
Tribunals and Commissions20 Sept 2000Appeal partly allowed
DELHI DEVELOPMENT AUTHORITY Vs N.D.SHARMA
National Consumer Disputes Redressal Commission · 2000 3 CPJ 343 : 2001 1 CPC 286 : 2001 1 CPR 109
Tribunals and Commissions20 Sept 2000Writ Petition dismissed
K.PUDUR PRIMARY AGRICULTURE CO.OP. BANK LTD. Vs STATE CONSUMER DISPUTES REDRESSAL COMMR.
National Consumer Disputes Redressal Commission · 2001 1 CPC 514 : 2001 1 CPJ 37 : 2001 1 CPR 589
Tribunals and Commissions20 Sept 2000Complaint dismissed
NISHI HARISCHANDRA TRIPATHI Vs P.L.TIWARI
National Consumer Disputes Redressal Commission · 2001 1 CLT 201 : 2001 1 CPC 132 : 2001 1 CPJ 5 : 2001 1 UC 326 : 2003 3 CPR 26
Tribunals and Commissions19 Sept 2000Ordered accordingly
Economic Transport Organisation Vs NORTHLAND ENGINEERING INDUSTRIES
National Consumer Disputes Redressal Commission · 2001 1 CLT 322 : 2001 1 CPC 546 : 2001 1 CPJ 499 : 2001 1 CPR 452
Tribunals and Commissions19 Sept 2000Appeal dismissed
HCL LIMITED Vs REJIK.VARGHESE
National Consumer Disputes Redressal Commission · 2001 1 CPC 474 : 2001 1 CPR 537 : 2001 2 CPJ 270
Tribunals and Commissions19 Sept 2000Complaint dismissed
GANAPATHY PADMANABHA NAYAK Vs MARCELINA RODRIGUES
National Consumer Disputes Redressal Commission · 2001 3 CPJ 283 : 2001 3 CPR 225 : 2002 1 CPC 226
Tribunals and Commissions19 Sept 2000Appeals dismissed
DIGITAL INFORMATION SYSTEMS Vs M.G.RAJESH
National Consumer Disputes Redressal Commission · 2001 1 CPC 499 : 2001 1 CPR 567 : 2001 2 CPJ 284
Tribunals and Commissions19 Sept 2000Case disposed of
SURYA NARAYAN MOHAPATRA Vs CHAIRMAN, ORISSA STATE HOUSING BOARD
National Consumer Disputes Redressal Commission · 2001 1 CPJ 298
Tribunals and Commissions18 Sept 2000Dismissed
NATIONAL INSURANCE COMPANY LIMITED Vs MUNNI LAL YADAV
National Consumer Disputes Redressal Commission · 2000 2 CPC 715 : 2000 3 CPJ 480
Tribunals and Commissions18 Sept 2000R.P. dismissed
RAJ HIRE PURCHASE PRIVATE LIMITED Vs DEEP NARAIN JAISWAL
National Consumer Disputes Redressal Commission · 2001 1 CPC 642 : 2001 1 CPJ 538