Tribunals and Commissions05 Oct 2000Complaint partly allowed
S.VIVEK Vs MANAGER, SPEED POST CENTRE
National Consumer Disputes Redressal Commission · 2001 1 CPC 455 : 2001 1 CPJ 167 : 2001 1 CPR 630
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 9 of 39
Tribunals and Commissions04 Oct 2000Complaint dismissed
C.P.BELLIAPPA Vs INDO AMERICAN HYBRID SEEDS
National Consumer Disputes Redressal Commission · 2000 3 CPJ 523 : 2000 3 CPR 477 : 2001 1 CLT 453 : 2001 1 CPC 120
Tribunals and Commissions04 Oct 2000Appeal dismissed
Faqir Chand Gulati Vs UPPAL AGENCIES PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 3 CPJ 377 : 2001 1 CLT 408 : 2001 1 CPR 98 : 2008 2 CPC 712 : 2008 4 CTC 170
Tribunals and Commissions04 Oct 2000Complaint allowed with costs
KASHYAP CONSTRUCTIONS (PVT.) LTD. Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 3 CPJ 440 : 2001 1 CLT 377 : 2001 1 CPC 296 : 2001 1 CPR 128
Tribunals and Commissions04 Oct 2000
RAJINDER SINGH Vs BATRA HOSPITAL AND MEDICAL RESEARCH CENTRE
National Consumer Disputes Redressal Commission · 2000 3 CPJ 558
Tribunals and Commissions03 Oct 2000Appeal dismissed in limine
DELHI VIDYUT BOARD Vs REETA SHARMA
National Consumer Disputes Redressal Commission · 2000 2 CPC 698 : 2000 3 CPJ 404 : 2001 1 CLT 385 : 2001 1 CPR 59
Tribunals and Commissions03 Oct 2000Review application dismissed
VIPIN SRIVASTAVA Vs GENERAL POST OFFICE, LUCKNOW
National Consumer Disputes Redressal Commission · 2001 2 CPJ 79
Tribunals and Commissions03 Oct 2000
HARYANA STORES (P) LIMITED Vs NEW INDIA ASSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CLT 300 : 2001 2 CPJ 103
Tribunals and Commissions03 Oct 2000Appeal dismissed
MANOJ KUMAR Vs DIAMOND CEMENTS
National Consumer Disputes Redressal Commission · 2001 2 CPJ 18
Tribunals and Commissions03 Oct 2000Appeals dismissed
ASHOK COLD STORAGE AND GENERAL MILLS Vs DHARNIDHAR TEWARI
National Consumer Disputes Redressal Commission · 2001 2 CPJ 251
Tribunals and Commissions03 Oct 2000Appeal 1285/1998 dismissed and 2358/1998 partly allowed
AAROHI CONSTRUCTIONS PRIVATE LIMITED Vs MIRZA AFZAL BEG And MRS. ASHFAQ BEG
National Consumer Disputes Redressal Commission · 2001 1 CPJ 318
Tribunals and Commissions30 Sept 2000Appeal disposed of
Oriental Insurance Co. Ltd. Vs ANAND BEARING COMPANY
National Consumer Disputes Redressal Commission · 2002 2 CPJ 255
Tribunals and Commissions29 Sept 2000Revision Petition dismissed
BADE KRISHNA VENI Vs Canara Bank
National Consumer Disputes Redressal Commission · 2000 2 CPC 663 : 2000 3 CPJ 35 : 2000 3 CPR 24 : 2001 1 CLT 235 : 2001 1 UC 301
Tribunals and Commissions29 Sept 2000Revision Petition disposed of
KESARBEN Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 2 CPC 664 : 2000 3 CPJ 36 : 2000 3 CPR 19 : 2001 1 CLT 236
Tribunals and Commissions29 Sept 2000Appeal dismissed
SANKALPANA Vs PUSHPA RAMNATH PAI
National Consumer Disputes Redressal Commission · 2001 3 CPJ 221 : 2001 3 CPR 251
Tribunals and Commissions29 Sept 2000Appeal partly allowed
Corporate Couriers Ltd. Vs DWIJEN A. PANCHAL
National Consumer Disputes Redressal Commission · 2004 2 CLT 643 : 2004 2 CPC 241 : 2004 3 CPJ 3
Tribunals and Commissions29 Sept 2000NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs MOTHER DAIRY
National Consumer Disputes Redressal Commission · 2000 3 CPJ 65
Tribunals and Commissions29 Sept 2000Appeal Dismissed in limine
P.G.I., Chandigarh Vs JASPAL SINGH
National Consumer Disputes Redressal Commission · 2000 2 CPC 661 : 2000 3 CPJ 32 : 2000 3 CPR 29 : 2001 1 CLT 199 : 2001 1 UC 348
Tribunals and Commissions29 Sept 2000
Bhupesh Khurana Vs Vishwa Buddha Parishad
National Consumer Disputes Redressal Commission · 2000 0 CTJ 801 : 2000 3 CPR 49 : 2001 1 CLT 185 : 2001 1 CPC 140 : 2001 2 CPJ 74
Tribunals and Commissions28 Sept 2000Appeal disposed of
BIPIN KUMAR MOHAPATRA Vs RAGHUNATH MISHRA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 404