Tribunals and Commissions31 Oct 2000Complaint disposed of
KALA WANTI Vs State of Haryana
National Consumer Disputes Redressal Commission · 2000 2 CPC 614 : 2001 1 CLT 643 : 2001 2 CPJ 545
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 7 of 39
Tribunals and Commissions30 Oct 2000Appeal dismissed in limine
N.R.SAXENA Vs ANIL DHIR
National Consumer Disputes Redressal Commission · 2001 1 CPJ 477 : 2001 2 CPC 280 : 2001 2 CPR 266
Tribunals and Commissions30 Oct 2000Appeal allowed
W.B.S.E.B. Vs VRIGUPADA BISWAS
National Consumer Disputes Redressal Commission · 2001 1 CPJ 201
Tribunals and Commissions30 Oct 2000Appeal disposed of
W.B.S.E.B. Vs BIJOY KUMAR MONDAL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 183
Tribunals and Commissions30 Oct 2000Appeal dismissed
CHAIRMAN, CUTTACK GRAMYA BANK Vs SRIKANTA RAY
National Consumer Disputes Redressal Commission · 2001 1 CPJ 292 : 2001 2 CPC 281 : 2001 2 CPR 243
Tribunals and Commissions27 Oct 2000N.O.E. discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs RIFA INDUSTRIES PVT. LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPC 435 : 2001 1 CPJ 57
Tribunals and Commissions23 Oct 2000N.O.E. discharged
K.S.DHANRAJ Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2001 1 CPJ 62
Tribunals and Commissions21 Oct 2000Appeal partly allowed
G.Anbalagan Vs T.V.RAMASAMY
National Consumer Disputes Redressal Commission · 2001 1 CLT 650 : 2001 1 CPR 253 : 2001 3 CPJ 224
Tribunals and Commissions21 Oct 2000Appeal dismissed
TELECOM DISTRICT MANAGER, PONDICHERRY TELECOM DISTRICT Vs C.S.LATHA
National Consumer Disputes Redressal Commission · 2001 1 CLT 703 : 2001 1 CPR 241 : 2001 3 CPJ 150
Tribunals and Commissions20 Oct 2000Appeal disposed of
P.D.VYAS MARKETING P. LTD. Vs Sushma Kapoor
National Consumer Disputes Redressal Commission · 2001 1 CPC 395 : 2001 1 CPR 513 : 2003 2 CPJ 680
Tribunals and Commissions20 Oct 2000Appeal dismissed
PRITPAL SINGH Vs ARYA MUNI
National Consumer Disputes Redressal Commission · 2001 1 CLT 309 : 2001 2 CPJ 119
Tribunals and Commissions19 Oct 2000Appeals dismissed
Maruti Udyog Limited Vs NARINDER KUMAR VERMA
National Consumer Disputes Redressal Commission · 2001 1 CLT 589 : 2001 1 CPC 174 : 2001 2 CPJ 229
Tribunals and Commissions18 Oct 2000Complaint dismissed
SUSHIL KUMARI Vs EAST END CO-OP. G/H SOCIETY LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPC 526 : 2001 1 CPJ 418 : 2001 2 CPR 224
Tribunals and Commissions18 Oct 2000Appeal dismissed
DELHI DEVELOPMENT AUTHORITY Vs I.J.MADAN
National Consumer Disputes Redressal Commission · 2001 1 CPC 534 : 2001 1 CPJ 460 : 2001 2 CPR 177
Tribunals and Commissions18 Oct 2000Appeal No. 328/1998 dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs RAMESH CHANDRA SAXENA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 282
Tribunals and Commissions18 Oct 2000Complaint dismissed
LT. COL. RATTANJIT SINGH Vs AMRITSAR IMPROVEMENT TRUST THROUGH ITS CHAIRMAN
National Consumer Disputes Redressal Commission · 2001 1 CLT 303 : 2001 2 CPJ 35
Tribunals and Commissions18 Oct 2000Appeal partly allowed with costs
LUCKNOW DEVELOPMENT AUTHORITY Vs SANJEEV AGARWAL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 293
Tribunals and Commissions17 Oct 2000NOE discharged
DIRECTOR GENERAL (INVESTIGATION AND REGISTRATION) Vs BHARAT ELECTRONICS LIMITED
National Consumer Disputes Redressal Commission · 2001 1 CPJ 4
Tribunals and Commissions16 Oct 2000Ordered accordingly
R.K.ARORA Vs Meerut Development Authority
National Consumer Disputes Redressal Commission · 2001 3 CPJ 241
Tribunals and Commissions13 Oct 2000Appeal allowed
T.V.Subba Rao Vs RELIANCE POLYPROPYLENE LTD.
National Consumer Disputes Redressal Commission · 2001 1 CPJ 173