Tribunals and Commissions17 Nov 2000Appeal dismissed
INDEPENDENT BUSINESS MACHINES (P) LTD. Vs BANSAL COMPUTER SERVICES THROUGH ITS PROPRIETOR ASHISH BANSAL
National Consumer Disputes Redressal Commission · 2001 2 CPJ 142
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 5 of 39
Tribunals and Commissions16 Nov 2000Appeal disposed of
W.B.S.E.B. Vs ATLAS WORKS PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 2 CLT 646 : 2001 1 CPC 75 : 2001 1 CPJ 187
Tribunals and Commissions16 Nov 2000Appeal allowed with costs
P.S.E.B. Vs S.HARJINDER SINGH
National Consumer Disputes Redressal Commission · 2001 1 CLT 603 : 2001 1 CPC 467 : 2001 1 CPR 617 : 2001 2 CPJ 347
Tribunals and Commissions16 Nov 2000Appeal allowed
NEW INDIA ASSURANCE COMPANY LIMITED Vs DIPAKSINH BALDEVsINH VIHOL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 25
Tribunals and Commissions16 Nov 2000Complaint dismissed
LALLURAM MEENA Vs S.MATHUR
National Consumer Disputes Redressal Commission · 2001 3 CPJ 200
Tribunals and Commissions16 Nov 2000Appeal allowed with costs
P.S.E.B.THROUGH ADDL. SUPERINTENDING ENGINEER Vs S.GAGAN DEEP SINGH
National Consumer Disputes Redressal Commission · 2001 1 CLT 231 : 2001 2 CPJ 91
Tribunals and Commissions16 Nov 2000Appeal dismissed
PAWAN KUMAR Vs LUXMI GENERAL STORE
National Consumer Disputes Redressal Commission · 2001 1 CLT 509 : 2002 2 CPJ 185
Tribunals and Commissions16 Nov 2000Appeal dismissed
TARLOCHAN SINGH Vs JOTI GAS AGENCY
National Consumer Disputes Redressal Commission · 2001 1 CLT 226 : 2001 1 CPC 257 : 2001 1 CPJ 366
Tribunals and Commissions15 Nov 2000Revision Petition disposed of
Mahesh Enterprises Vs ARUN KUMAR GUMBER
National Consumer Disputes Redressal Commission · 2001 1 CPC 426 : 2001 1 CPR 40 : 2001 2 CPJ 1
Tribunals and Commissions15 Nov 2000Petition dismissed
ARCHANA MAHESWARI Vs Ghaziabad Development Authority
National Consumer Disputes Redressal Commission · 2001 1 CPJ 74
Tribunals and Commissions15 Nov 2000
RAMESH FLOWERS LTD. Vs National Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2000 0 KASHLJ 656 : 2001 1 CLT 663 : 2001 1 CPC 409 : 2001 1 CPJ 18 : 2001 1 CPR 31
Tribunals and Commissions15 Nov 2000
USHA (INDIA) LTD. Vs STATE ESTATE MANAGEMENT PVT. LTD.
National Consumer Disputes Redressal Commission · 2000 0 NCDRC 2 : 2002 1 AWC 9 : 2005 1 CPC 253
Tribunals and Commissions15 Nov 2000
Engineers India Ltd Vs GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2000 2 CLT 631 : 2001 1 CPC 414 : 2001 1 CPJ 8
Tribunals and Commissions14 Nov 2000C.A. disposed of
Interarch Building Products Pvt. Ltd. Vs Central Bank of India
National Consumer Disputes Redressal Commission · 2001 1 CPJ 60
Tribunals and Commissions14 Nov 2000Appeal dismissed
National Insurance Co. Ltd. Vs SWARNA SONI
National Consumer Disputes Redressal Commission · 2000 2 CLT 621 : 2000 2 CPC 643 : 2000 3 CPR 541 : 2001 1 CPJ 89
Tribunals and Commissions10 Nov 2000Appeal dismissed
RICOH INDIA LTD. Vs KORE RAMESH
National Consumer Disputes Redressal Commission · 2001 2 CPJ 501 : 2001 3 CPR 294 : 2002 1 CPC 129
Tribunals and Commissions10 Nov 2000Complaint disposed of
BHAJAN LAL GUPTA Vs MOOL CHAND KHARATI RAM HOSPITAL
National Consumer Disputes Redressal Commission · 2001 0 CTJ 159 : 2001 1 CPJ 31
Tribunals and Commissions09 Nov 2000Appeal allowed
MAHANAGAR TELEPHONE NIGAM LTD. Vs JAGDISH RAM KATARIA
National Consumer Disputes Redressal Commission · 2001 1 CPC 646 : 2001 1 CPJ 545
Tribunals and Commissions09 Nov 2000Appeal allowed
Life Insurance Corporation of India Vs Meena Kumari
National Consumer Disputes Redressal Commission · 2001 1 CPJ 257 : 2001 2 CPC 191 : 2001 2 CPR 258
Tribunals and Commissions09 Nov 2000Appeal allowed
P.SHIVAJI SHETTY, ADVOCATE Vs SENIOR DIVISIONAL MANAGER, UNITED INDIA INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2001 1 CLT 677 : 2001 1 CPC 620 : 2001 1 CPJ 398 : 2001 1 CPR 220