Tribunals and Commissions18 Dec 2000Appeal dismissed
ASHOK KUMAR Vs Suresh Sharma
National Consumer Disputes Redressal Commission · 2001 1 CPJ 478
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2000
778 judgments · page 2 of 39
Tribunals and Commissions18 Dec 2000Appeal dismissed
KRISHAN WALIA Vs DENNIS CHEM LAB. LTD.
National Consumer Disputes Redressal Commission · 2001 1 CLT 179 : 2001 1 CPR 491 : 2002 1 CPJ 435
Tribunals and Commissions18 Dec 2000Appeal partly allowed
Life Insurance Corporation of India Vs USHA AGARWAL
National Consumer Disputes Redressal Commission · 2001 1 CPC 361 : 2001 1 CPR 355 : 2001 2 CPJ 122
Tribunals and Commissions18 Dec 2000Complaint partly allowed
SUSHMA UMESH Vs SYED MOHD. QADIR ALI
National Consumer Disputes Redressal Commission · 2001 1 CPJ 573
Tribunals and Commissions15 Dec 2000Appeal allowed
SNEH LATA Vs Dilbagh Singh
National Consumer Disputes Redressal Commission · 2001 1 CLT 495 : 2001 1 CPC 429 : 2001 1 CPJ 45 : 2001 1 CPR 45
Tribunals and Commissions15 Dec 2000Appeal dismissed
UTTAR PRADESH SAHKARI AVAS SANGH LTD. Vs District Consumer Disputes Redressal Forum
National Consumer Disputes Redressal Commission · 2001 2 CPJ 116
Tribunals and Commissions15 Dec 2000Appeal dismissed with costs
MAHAL COLD STORAGE Vs Devinder Singh
National Consumer Disputes Redressal Commission · 2001 1 CLT 227 : 2001 1 CPR 330 : 2001 2 CPJ 568
Tribunals and Commissions15 Dec 2000Appeal partly allowed
GHAZIABAD DEVELOPMENT AUTHORITY Vs K. MAHADEVAN
National Consumer Disputes Redressal Commission · 2001 2 CPJ 539
Tribunals and Commissions15 Dec 2000Appeal dismissed with costs
New India Assurance Co. Limited Vs SANJAY BAHUGUNA
National Consumer Disputes Redressal Commission · 2001 2 CPJ 158
Tribunals and Commissions15 Dec 2000Appeal dismissed
PRESIDENT, THE BANGALORE TRADES ASSOCIATION Vs Amit Chatterjee
National Consumer Disputes Redressal Commission · 2001 3 CPJ 352
Tribunals and Commissions14 Dec 2000Appeal dismissed
Sobran Singh Vs District Consumer Forum
National Consumer Disputes Redressal Commission · 2001 2 CPJ 99
Tribunals and Commissions14 Dec 2000Writ Petition dismissed
Gatge Patil Transport Limited Vs COMMISSION
National Consumer Disputes Redressal Commission · 2001 2 CPJ 276
Tribunals and Commissions14 Dec 2000Appeal allowed with costs
Union of India Vs BHATIA AND COMPANY
National Consumer Disputes Redressal Commission · 2001 2 CPJ 378
Tribunals and Commissions13 Dec 2000Appeal dismissed with costs
NEW INDIA ASSURANCE COMPANY LIMITED Vs RAMESH CHANDRA SEMWAL
National Consumer Disputes Redressal Commission · 2001 1 CPC 596 : 2001 1 CPJ 359
Tribunals and Commissions13 Dec 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs ANIL KUMAR GOYAL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 568
Tribunals and Commissions13 Dec 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs MOHAN LAL AGARWAL
National Consumer Disputes Redressal Commission · 2001 1 CPJ 473
Tribunals and Commissions13 Dec 2000Appeal dismissed in limine
MAHAVEER HAT MANUFACTURING CO. Vs DEPUTY D.O.R. (WATER)
National Consumer Disputes Redressal Commission · 2001 1 CPC 598 : 2001 1 CPJ 365 : 2001 2 CPR 227
Tribunals and Commissions13 Dec 2000Appeal partly allowed
AJAY KUMAR Vs VICE CHAIRMAN, GHAZIABAD DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2001 1 CPJ 374
Tribunals and Commissions13 Dec 2000Appeal dismissed
KAMLESH KUMARI Vs Union of India
National Consumer Disputes Redressal Commission · 2001 1 CLT 501 : 2001 2 CPJ 427
Tribunals and Commissions12 Dec 2000Appeal dismissed
GHAZIABAD DEVELOPMENT AUTHORITY Vs INDRISH CHANDRA
National Consumer Disputes Redressal Commission · 2001 1 CPJ 489