Tribunals and Commissions21 Feb 2007Appeal dismissed
Geeta Bhatia Vs ORIENTAL INSURANCE COMPANY LIMITED
National Consumer Disputes Redressal Commission · 2007 4 CPJ 438
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 36 of 41
Tribunals and Commissions21 Feb 2007Revision Petition dismissed
AGARULAKSHMI RAJYAM Vs K. SUDHAKARA RAO
National Consumer Disputes Redressal Commission · 2007 2 CPJ 240
Tribunals and Commissions19 Feb 2007Revision Petition allowed
KOHINOOR AUTO AGENCIES Vs SHEIKH MASTAN BASHA
National Consumer Disputes Redressal Commission · 2007 1 CPR 486 : 2007 2 CPJ 200
Tribunals and Commissions15 Feb 2007Revision Petition dismissed
BAGH CEMENT LTD. Vs SURENDRANATH TRIPATHI
National Consumer Disputes Redressal Commission · 2007 2 CPJ 248
Tribunals and Commissions15 Feb 2007Revision Petition dismissed
SHIVAM TRAVELS Vs RAJ KUMAR
National Consumer Disputes Redressal Commission · 2007 2 CPJ 304
Tribunals and Commissions15 Feb 2007Revision Petition dismissed
J.P. Sharma Vs ICICI BANK LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 67 : 2007 3 UC 1420
Tribunals and Commissions15 Feb 2007Revision Petition dismissed
New India Assurance Co. Ltd. Vs KAUSHALYA DEVI
National Consumer Disputes Redressal Commission · 2007 1 CPR 335 : 2007 2 CPJ 293
Tribunals and Commissions15 Feb 2007Revision Petition dismissed
RAJASTHAN STATE ELECTRICITY BOARD Vs Jagroop Singh
National Consumer Disputes Redressal Commission · 2007 2 CPJ 153
Tribunals and Commissions15 Feb 2007
THAKKAR BALDEVBHAI KESHAVLAL Vs MOHANBHAI S PATEL
National Consumer Disputes Redressal Commission · 2007 3 CPJ 152
Tribunals and Commissions15 Feb 2007
AMRITSAR TRANSPORT CO PVT LTD Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2007 2 CPR 122 : 2007 3 CPJ 101
Tribunals and Commissions15 Feb 2007Appeal partly allowed
JHARKHAND STATE HOUSING BOARD (MANAGING DIRECTOR) Vs INDU SINGH
National Consumer Disputes Redressal Commission · 2007 2 CPJ 198
Tribunals and Commissions14 Feb 2007
PRAVEEN SINGH RAINA (LT. COL.) Vs SURINDER SINGH
National Consumer Disputes Redressal Commission · 2007 2 CPJ 492
Tribunals and Commissions14 Feb 2007Revision Petition partly allowed
Maruti Udyog Ltd. Vs S.C. SHARMA
National Consumer Disputes Redressal Commission · 2007 1 CPR 409 : 2007 2 CPJ 310
Tribunals and Commissions14 Feb 2007
VANASHI PADMANABHAN Vs LAKSHMI RAJAN
National Consumer Disputes Redressal Commission · 2007 3 CPJ 123
Tribunals and Commissions13 Feb 2007Application dismissed
DARISA BUILDERS PVT. LTD. Vs MARINA CLIFFORD KHAN
National Consumer Disputes Redressal Commission · 2007 3 CPJ 171
Tribunals and Commissions13 Feb 2007Appeal allowed
GUJRANWALA GURU NANAK INSTITUTE OF MANAGEMENT AND TECHNOLOGY Vs GITIKA KAPOOR
National Consumer Disputes Redressal Commission · 2008 3 CPJ 238
Tribunals and Commissions12 Feb 2007Revision Petition dismissed
NEW STATE ACADEMY Vs DELHI TRANSPORT CORPORATION
National Consumer Disputes Redressal Commission · 2007 2 CPJ 305
Tribunals and Commissions12 Feb 2007Petition dismissed
Bacchan Singh (Dr.) Vs State of India
National Consumer Disputes Redressal Commission · 2007 3 UC 1682
Tribunals and Commissions09 Feb 2007
VASANT MEHTA Vs KULLIN J. KOTHARI MEDICAL -Opposite party
National Consumer Disputes Redressal Commission · 2007 1 CPR 338 : 2007 2 CPJ 263
Tribunals and Commissions09 Feb 2007
CHIMAI LAKRA Vs UNITED INDIA INSURANCE COMPANY LTD
National Consumer Disputes Redressal Commission · 2007 2 CPR 174 : 2007 3 CPJ 102