Tribunals and Commissions28 Feb 2007Appeal dismissed
Chandramma Vs DINESH RAO
National Consumer Disputes Redressal Commission · 2007 2 CPJ 347
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 35 of 41
Tribunals and Commissions28 Feb 2007
SUSHMA SHARMA Vs BOMBAY HOSPITAL
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 52 : 2007 2 CPJ 9
Tribunals and Commissions28 Feb 2007
Komal Textiles And Printing Industries Vs NATIONAL INSURANCE COMPANY LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 53 : 2007 2 CPJ 1
Tribunals and Commissions27 Feb 2007
N L PARIKH Vs BITANU BAI
National Consumer Disputes Redressal Commission · 2007 3 CPJ 106
Tribunals and Commissions27 Feb 2007
Ashish Kumar Sharma Vs United India Insurance Co Ltd
National Consumer Disputes Redressal Commission · 2007 3 CPJ 136
Tribunals and Commissions27 Feb 2007
Arul Raj Vs N RAMANATHAN
National Consumer Disputes Redressal Commission · 2007 2 CPR 140 : 2007 3 CPJ 75
Tribunals and Commissions26 Feb 2007
NEW INDIA ASSURANCE COMPANY LIMITED Vs DALIP KUMAR
National Consumer Disputes Redressal Commission · 2007 3 CPJ 120
Tribunals and Commissions26 Feb 2007Appeal partly allowed
United India Insurance Co. Ltd. Vs SHAIK SAIDA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 220
Tribunals and Commissions26 Feb 2007
TELECOM DISTRICT MANAGER JALGAON Vs JAYASHREE RAMAKANT CHHAPANIMOHAN
National Consumer Disputes Redressal Commission · 2007 3 CPR 166 : 2007 4 CPJ 89
Tribunals and Commissions26 Feb 2007
GOLDEN HOLIDAYS TOUR Vs PHILOMENA ALMEIDA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 100
Tribunals and Commissions26 Feb 2007Revision Petition dismissed
BITONI Vs SATYA NARAIN CHAUHAN (Dr.)
National Consumer Disputes Redressal Commission · 2007 1 CPR 512 : 2007 2 CPJ 249
Tribunals and Commissions26 Feb 2007
T JOHN MATHEW Vs APOLLO HOSPITAL
National Consumer Disputes Redressal Commission · 2007 2 CPR 162 : 2007 3 CPJ 98 : 2007 3 UC 1688
Tribunals and Commissions26 Feb 2007
CANARA BANK Vs K S SEETHARAMA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 68
Tribunals and Commissions26 Feb 2007
New India Assurance Co Ltd Vs CHAMAN LAL SETIA EXPORT LTD
National Consumer Disputes Redressal Commission · 2007 2 CPR 127 : 2007 3 CPJ 72
Tribunals and Commissions23 Feb 2007Petition disposed of
JHUNJHUNU PRIMARY LAND DEVELOPMENT BANK Vs GANPATRAM
National Consumer Disputes Redressal Commission · 2007 2 CPJ 261
Tribunals and Commissions22 Feb 2007Appeal dismissed
ANIL K JAIN AND ANOTHER Vs DELHI DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 390
Tribunals and Commissions22 Feb 2007Revision Petition dismissed
ABN Amro Bank Vs SANGEET SRIVASTAVA
National Consumer Disputes Redressal Commission · 2007 1 CPR 488 : 2007 2 CPJ 269
Tribunals and Commissions21 Feb 2007Revision Petition dismissed
Balagopal Vs K.V. RADHAKRISHNA MENON
National Consumer Disputes Redressal Commission · 2007 2 CPJ 244
Tribunals and Commissions21 Feb 2007Appeal dismissed
SDO TELECOMMUNICATION DEPARTMENT OF TELECOMMUNICATION Vs ANUPMA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 191 : 2008 3 CPR 181
Tribunals and Commissions21 Feb 2007
Rup Lal Vs RANI DEVI
National Consumer Disputes Redressal Commission · 2007 2 CPR 156 : 2007 3 CPJ 70