Tribunals and Commissions07 Mar 2007Appeal partly allowed
K.C. SAINI Vs PRADEEP KUMAR KANKANE
National Consumer Disputes Redressal Commission · 2007 2 CPJ 467
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 34 of 41
Tribunals and Commissions07 Mar 2007
RADHA KRISHAN CHOUDHARY Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2008 1 CPJ 406
Tribunals and Commissions07 Mar 2007
M RADHAKRISHNA MURTHY Vs PARAKULAM ELISHAMA BABU
National Consumer Disputes Redressal Commission · 2007 2 CPR 3 : 2007 3 CPJ 96
Tribunals and Commissions07 Mar 2007
RAGHUNATH ROUT Vs MAA NURSING HOME
National Consumer Disputes Redressal Commission · 2007 2 CPR 45 : 2007 3 CPJ 94
Tribunals and Commissions05 Mar 2007
HINDUSTAN MOTORS LTD Vs SHAMBHU SHARAN SINGH
National Consumer Disputes Redressal Commission · 2007 3 CPJ 105
Tribunals and Commissions05 Mar 2007Appeal dismissed
HARYANA STATE CO-OPERATIVE HOUSING FEDERATION LIMITED Vs Ishwar Singh
National Consumer Disputes Redressal Commission · 2008 2 CPJ 75
Tribunals and Commissions05 Mar 2007
KRISHNA IRON STRIPS AND TUBES PVT LTD Vs UNITED INDIA INSURANCE CO LIMITED
National Consumer Disputes Redressal Commission · 2007 4 CPJ 75
Tribunals and Commissions05 Mar 2007
M P STATE INDUSTRIAL DEVELOPMENT CORPO Vs BUREAU OF INDIAN STANDARDS
National Consumer Disputes Redressal Commission · 2007 2 CPR 17 : 2007 3 CPJ 109
Tribunals and Commissions05 Mar 2007Appeal dismissed
UNITED INDIA INSURANCE COMPANY. LTD. Vs JASWINDER SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 354
Tribunals and Commissions05 Mar 2007Appeal dismissed
THEERAN CHINNAMALAI TRANSPORT EMPLOYEES CO-OP HOUSE BUILDING SOCIETY Vs S CHANDRASEKARAN
National Consumer Disputes Redressal Commission · 2008 2 CPJ 279
Tribunals and Commissions05 Mar 2007
JOINT SUB REGISTRAR, DISTRICT REGISTRAR OFFICE, SHANMUGAPURAM, PALANI: 2, DINDIGUL DISTRICT Vs MARAGATHAM
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 27 : 2007 1 CPR 476 : 2007 2 CPJ 72 : 2007 2 UC 919
Tribunals and Commissions03 Mar 2007Appeal allowed
JAIPRAKASH KESWANI Vs BHARTIYA TELENET LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 272
Tribunals and Commissions02 Mar 2007Appeal dismissed
SURYA AUTOMOBILES Vs Jitender Kumar Sharma
National Consumer Disputes Redressal Commission · 2007 4 CPJ 182
Tribunals and Commissions02 Mar 2007Appeal partly allowed
PARADISE DEVELOPERS PVT. LTD. Vs RAMESH C. DUTTA
National Consumer Disputes Redressal Commission · 2007 4 CPJ 325
Tribunals and Commissions01 Mar 2007
SARAN HOSPITAL AND NURSING HOME Vs PALWINDER SINGH
National Consumer Disputes Redressal Commission · 2007 2 CPR 420 : 2007 3 CPJ 412
Tribunals and Commissions01 Mar 2007Appeal dismissed
STATE INSURANCE And PF DEPTT. Vs NANU LAL JAIN
National Consumer Disputes Redressal Commission · 2007 2 CPR 5 : 2007 3 CPJ 203
Tribunals and Commissions01 Mar 2007Appeal allowed
SANJEEV SODHI Vs DARSHAN KAUR
National Consumer Disputes Redressal Commission · 2007 2 CPJ 257
Tribunals and Commissions28 Feb 2007
NIRANJAN M. MEHTA Vs Ahmedabad Electricity Co. Ltd
National Consumer Disputes Redressal Commission · 2007 3 CPJ 417
Tribunals and Commissions28 Feb 2007Appeal dismissed
LIC OF INDIA Vs PATEL GANESH BHAI RAMJI BHAI
National Consumer Disputes Redressal Commission · 2007 2 CPJ 242
Tribunals and Commissions28 Feb 2007Revision Petition dismissed
CHIMA ENGINEERING SERVICES Vs SACHDEVA And COMPANY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 247