Tribunals and Commissions13 Mar 2007
Christian Medical College And Hospital Vs KULDEEP SINGH
National Consumer Disputes Redressal Commission · 2007 4 CPJ 150
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 33 of 41
Tribunals and Commissions13 Mar 2007Appeals partly allowed
BHARATH NIKETHAN ENGINEERING COLLEGE Vs DILU SASIDHARAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 370
Tribunals and Commissions13 Mar 2007Appeal allowed
M. MARICHAND Vs HTC SOFTWARE DEVELOPMENT CENTRE PRIVATE LIMITED
National Consumer Disputes Redressal Commission · 2007 3 CPJ 292
Tribunals and Commissions13 Mar 2007
Mahesh Kumar Vs HARYANA URBAN DEVELOPMENT AUTHORITY
National Consumer Disputes Redressal Commission · 2007 3 CPJ 329
Tribunals and Commissions12 Mar 2007Appeal disposed of
UNITED INDIA INSURANCE CO LTD Vs Senthilkumar
National Consumer Disputes Redressal Commission · 2008 2 CPJ 24 : 2008 3 CPR 41
Tribunals and Commissions12 Mar 2007
New India Assurance Co Ltd Vs S P RAJENDRAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 16
Tribunals and Commissions12 Mar 2007Revision Petition dismissed
SUNRISE CONSULTANCY Vs DAKSHESHBHAI KANTIBHAI PATEL
National Consumer Disputes Redressal Commission · 2007 2 CPR 427 : 2007 3 CPJ 311
Tribunals and Commissions12 Mar 2007Appeal allowed
R DHANAM Vs ESAKKIMUTHU
National Consumer Disputes Redressal Commission · 2008 1 CPJ 262
Tribunals and Commissions09 Mar 2007Appeal allowed
P.D. Bhatia Vs BANK OF PUNJAB LIMITED
National Consumer Disputes Redressal Commission · 2007 3 CPJ 298
Tribunals and Commissions09 Mar 2007Appeal allowed
RAM KISHAN Vs D.H.B.V.N.L., HISHAR
National Consumer Disputes Redressal Commission · 2007 3 CPJ 180
Tribunals and Commissions09 Mar 2007Appeal dismissed
J KUMUDHAM Vs LIFE INSURANCE CORPORATION
National Consumer Disputes Redressal Commission · 2008 2 CPJ 57
Tribunals and Commissions09 Mar 2007Appeal dismissed
Maruti Udyog Ltd Vs PURAN CHAND WADHWA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 537
Tribunals and Commissions09 Mar 2007
K. VARA PRASADA VARMA Vs B.N. PRASAD
National Consumer Disputes Redressal Commission · 2007 3 CPJ 353
Tribunals and Commissions09 Mar 2007Revision Petition dismissed
AIR FRANCE Vs SONALI ARORA
National Consumer Disputes Redressal Commission · 2008 2 CPJ 202
Tribunals and Commissions09 Mar 2007Appeal by Complainant allowed
Ghulam Nabi Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 379
Tribunals and Commissions09 Mar 2007
Anasuyamma Vs P RAGHUNANDAN
National Consumer Disputes Redressal Commission · 2007 4 CPJ 140
Tribunals and Commissions08 Mar 2007Appeal allowed
MOHD. A.M. ABDEL KARIL Vs University of Delhi
National Consumer Disputes Redressal Commission · 2007 4 CPJ 300
Tribunals and Commissions08 Mar 2007Appeal dismissed
ICICI BANK Vs Kusum Rani
National Consumer Disputes Redressal Commission · 2007 3 CPJ 233
Tribunals and Commissions08 Mar 2007Petition is allowed
K.K.MIGLANI Vs ASSTT.ENGINEER, I-T, SUB-DIVISION, CPWD, LODHI COLONY, NEW DELHI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 28 : 2007 2 CPJ 140
Tribunals and Commissions07 Mar 2007
SATYANARAYAN RATHI Vs M.P. State Electricity Board
National Consumer Disputes Redressal Commission · 2007 4 CPJ 296