Tribunals and Commissions02 Apr 2007Appeal dismissed
Kanpur Development Authority Vs KRISHNA DEVI DIWAN
National Consumer Disputes Redressal Commission · 2008 3 CPJ 200
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 31 of 41
Tribunals and Commissions02 Apr 2007Appeal dismissed
JOGINDER BABBAR Vs G L KAUL KILAM
National Consumer Disputes Redressal Commission · 2008 2 CPJ 26
Tribunals and Commissions02 Apr 2007
W B S E B Vs MORSED SK
National Consumer Disputes Redressal Commission · 2008 4 CPJ 552
Tribunals and Commissions02 Apr 2007Appeal allowed
Ceat Limited Vs ROURKELA CONSUMERS FRONT
National Consumer Disputes Redressal Commission · 2008 2 CPJ 289
Tribunals and Commissions02 Apr 2007
ICICI BANK LTD Vs P K VERMA GP CAPT
National Consumer Disputes Redressal Commission · 2007 3 CPJ 1
Tribunals and Commissions30 Mar 2007Appeal dismissed
Oriental Insurance Co. Ltd. Vs RAJENDRA KUMAR AJMANI
National Consumer Disputes Redressal Commission · 2007 4 CPJ 268
Tribunals and Commissions30 Mar 2007Appeal Allowed
ESCOTEL MOBILE COMMUNICATIONS LIMITED Vs Rajesh Sethi
National Consumer Disputes Redressal Commission · 2007 2 CPJ 207
Tribunals and Commissions30 Mar 2007Revision Petition dismissed
C B RAMACHANDRA REDDY Vs Kamala Devi
National Consumer Disputes Redressal Commission · 2008 2 CPJ 324
Tribunals and Commissions28 Mar 2007
United India Insurance Company Ltd Vs Marappan
National Consumer Disputes Redressal Commission · 2008 3 CPJ 395
Tribunals and Commissions28 Mar 2007Appeals allowed
MAITREYA V. DOSHI Vs NARENDER KAUR CHAUDHARY
National Consumer Disputes Redressal Commission · 2007 2 CPJ 193
Tribunals and Commissions28 Mar 2007Appeal dismissed
GTE Trading Co. Pvt. Ltd. Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 431
Tribunals and Commissions28 Mar 2007Appeal allowed
GURDASPUR CENTRAL COOPERATIVE BANK LTD Vs PREM SINGH
National Consumer Disputes Redressal Commission · 2008 2 CPJ 407
Tribunals and Commissions28 Mar 2007
KIRPA RAM Vs ORIENTAL INSURANCE CO LTD
National Consumer Disputes Redressal Commission · 2007 3 CPJ 21
Tribunals and Commissions26 Mar 2007Appeal dismissed
Federal Bank Ltd. Vs ARBEE STAR MARITIME AGENCIES (P) LTD.
National Consumer Disputes Redressal Commission · 2007 3 CPJ 207
Tribunals and Commissions26 Mar 2007Revision Petition dismissed
SHARAD CHANDRA TIWARI Vs Star India Pvt. Ltd.
National Consumer Disputes Redressal Commission · 2007 2 CPR 215 : 2007 3 CPJ 198
Tribunals and Commissions25 Mar 2007
SANJEEV KUMAR Vs JAMMU AND KASHMIR HOUSING BOARD
National Consumer Disputes Redressal Commission · 2008 4 CPJ 200
Tribunals and Commissions24 Mar 2007Revision Petition dismissed
RAJIV COLD STORAGE Vs PARAMANAND DUBEY
National Consumer Disputes Redressal Commission · 2007 2 CPR 483 : 2007 3 CPJ 313 : 2007 4 UC 227
Tribunals and Commissions23 Mar 2007Appeal partly allowed
MOHAMMAD SHAQOOR SHEIKH Vs SUNITA KACHER
National Consumer Disputes Redressal Commission · 2007 3 CPJ 241
Tribunals and Commissions23 Mar 2007Appeal partly allowed
TEMPLE TOWN FARMS (P.) LTD. Vs U. SUMAN METHA
National Consumer Disputes Redressal Commission · 2007 3 CPJ 200
Tribunals and Commissions23 Mar 2007
Texcones Tubes Company Vs ORIENTAL INSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 70 : 2007 2 CPJ 122