Tribunals and Commissions18 Apr 2007
Union of India Vs Alok Kumar
National Consumer Disputes Redressal Commission · 2007 2 CPR 192 : 2007 3 CPJ 86
COURT ARCHIVE
National Consumer Disputes Redressal Commission judgments, 2007
804 judgments · page 29 of 41
Tribunals and Commissions18 Apr 2007Appeal allowed
NATIONAL INSURANCE CO LTD Vs T MAHESHWARI
National Consumer Disputes Redressal Commission · 2008 2 CPJ 246
Tribunals and Commissions18 Apr 2007Petition is allowed
T.S.PUSHPALATHA Vs MANAGER, LIC OF INDIA, CHENNAI
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 31 : 2007 2 CPR 274 : 2007 3 CPJ 19
Tribunals and Commissions17 Apr 2007
COMPAQ COMPUTERS I LTD Vs ASHLEY SHANE
National Consumer Disputes Redressal Commission · 2008 3 CPJ 362
Tribunals and Commissions17 Apr 2007
Gupta Sales Corporation Vs United India Insurance Company Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 284
Tribunals and Commissions17 Apr 2007Appeal dismissed
Tamil Nadu State Transport Corporation Vs C DHANAPALAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 196
Tribunals and Commissions17 Apr 2007
SURENDRA NATH SAHU Vs SOUTHERN ELECTRICITY SUPPLY COMPANY OF ORISSA LIMITED
National Consumer Disputes Redressal Commission · 2008 3 CPJ 113
Tribunals and Commissions17 Apr 2007
Chandigarh Petro Foam Pvt. Ltd. Vs United India Insurance Co. Ltd.
National Consumer Disputes Redressal Commission · 2007 4 CPJ 197
Tribunals and Commissions17 Apr 2007
SANDHYA BHASIN Vs Delhi Vidyut Board
National Consumer Disputes Redressal Commission · 2007 3 CPJ 104
Tribunals and Commissions16 Apr 2007Appeal dismissed
PRABHA RAWAT Vs DEEPTI SRIVASTAVA
National Consumer Disputes Redressal Commission · 2008 1 CPJ 372
Tribunals and Commissions16 Apr 2007Appeal dismissed
TAMIL NADU ELECTRICITY BOARD Vs C LAKSHMANAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 240
Tribunals and Commissions16 Apr 2007Appeal allowed
THOMSON CONSUMER ELECTRONICS INDIA LTD Vs S SATHYAMOORTHY
National Consumer Disputes Redressal Commission · 2008 2 CPJ 376
Tribunals and Commissions16 Apr 2007Appeal dismissed
Brig. J.S. BAWA Vs NEW INDIA ASSURANCE CO. LTD.
National Consumer Disputes Redressal Commission · 2007 2 CPJ 350
Tribunals and Commissions13 Apr 2007
SURYA SEEDS Vs V RAMANATHAN
National Consumer Disputes Redressal Commission · 2008 1 CPJ 163 : 2008 1 CPR 129
Tribunals and Commissions12 Apr 2007
REGISTRAR H P UNIVERSITY Vs SURESH KUMAR
National Consumer Disputes Redressal Commission · 2007 3 CPR 65 : 2007 4 CPJ 74
Tribunals and Commissions12 Apr 2007
Seema Rani Vs ST STEPHEN HOSPITAL
National Consumer Disputes Redressal Commission · 2008 1 CPJ 300
Tribunals and Commissions12 Apr 2007Appeals allowed
VINAYAK GUPTA (MINOR) Vs SAROJ HOSPITAL
National Consumer Disputes Redressal Commission · 2007 4 CPJ 373
Tribunals and Commissions12 Apr 2007
SOM NATH Vs Union of India
National Consumer Disputes Redressal Commission · 2007 4 CPJ 29
Tribunals and Commissions12 Apr 2007Petitions are dismissed
NEW INDIA ASSURANCE CO. LTD. Vs SATISH KUMAR
National Consumer Disputes Redressal Commission · 2007 0 NCDRC 16
Tribunals and Commissions11 Apr 2007
Gurinder Kaur Vs Life Insurance Corporation of India
National Consumer Disputes Redressal Commission · 2007 3 CPJ 114